Supreme Court15 Jan 1997dismissed

S.K.G. Sugar Ltd. Vs State of Bihar and Others

Supreme Court Of India · (1997) 1 BLJR 484 : (1998) 1 CALLT 21 : (1997) 2 JT 66 : (1997) 1 SCALE 523 : (1997) 9 SCC 362 : (1997) 1 SCR 279

Bihar Sugarcane (Regulation of Supply and Purchase) Act, 1981 — Section 31
Supreme Court15 Jan 1997Disposed Of

Mahendra Singh Jaggi Vs Dataram Jagannath

Supreme Court Of India · AIR 1997 SC 1219 : (1997) AIRSCW 1252 : (1997) 84 CLT 663 : (1997) 1 JT 505 : (1998) 3 PLJR 27 : (1997) 1 SCALE 327 : (1998) 9 SCC 28 : (1997) 3 Supreme 622 : (1997) 1 Supreme 410

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 10, Order 21 Rule 19
Supreme Court15 Jan 1997dismissed

Balbir Singh, Yashin, Dulichand and Mohan Vs State of Rajasthan

Supreme Court Of India · AIR 1997 SC 1704 : (1997) AIRSCW 847 : (1997) 1 ALD(Cri) 515 : (1997) 1 ALT(Cri) 551 : (1997) CriLJ 1179 : (1997) 1 Crimes 67 : (1997) 1 JT 491 : (1997) 2 RLW 247 : (1997) 1 SCALE 334 : (1997) 1 Supreme 398

Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 147, 302, 34, 404
Supreme Court15 Jan 1997dismissed

Navakoti Veera Raghavulu Vs State of Andhara Pradesh

Supreme Court Of India · (1997) 21 ACR 249 : AIR 1997 SC 727 : (1997) AIRSCW 544 : (1997) 1 ALD(Cri) 513 : (1997) 1 ALT(Cri) 670 : (1997) CriLJ 841 : (1997) 1 Crimes 86 : (1997) 1 JT 447 : (1997) 1 SCALE 317 : (1997) 3 SCC 596 : (1997) 1 Supreme 508

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302
Supreme Court15 Jan 1997Allowed

State of Haryana and others Vs Amar Nath Bansal

Supreme Court Of India · AIR 1997 SC 718 : (1997) 1 JT 734 : (1997) 1 SCALE 343 : (1997) 10 SCC 700 : (1998) SCC(L&S) 1545 : (1997) 1 SCR 262

Canada Radio Broadcasting Act, 1932 — Section 9Constitution of India, 1950 — Article 1, 10, 13, 16, 309Interpretation Act, 1889 — Section 11(1), 38(2)
Supreme Court14 Jan 1997Allowed

State of Bihar Vs Shyam Yadav

Supreme Court Of India · AIR 1997 SC 776 : (1997) AIRSCW 596 : (1997) 1 JT 520 : (1997) 1 PLJR 152 : (1997) 1 SCALE 309 : (1997) 2 SCC 507 : (1997) SCC(L&S) 530 : (1997) 1 SCR 249 : (1997) 3 Supreme 751

Supreme Court14 Jan 1997Disposed Of

J.N. Goel, G.L. Gupta and others Vs Union of India and others

Supreme Court Of India · AIR 1997 SC 729 : (1997) AIRSCW 546 : (1997) 75 FLR 728 : (1997) 1 JT 451 : (1997) 1 SCALE 294 : (1997) 2 SCC 440 : (1997) 1 SCR 237 : (1997) 2 Supreme 497

Central Engineering Service Group A Recruitment Rules, 1954 — Rule 21(3)Constitution of India, 1950 — Article 16, 66Tamil Nadu Supply and Drainage Board Service Regulations, 1972 — Regulation 19(2)
Supreme Court13 Jan 1997Allowed

State of Rajasthan Vs Bhup Singh

Supreme Court Of India · (1997) 21 ACR 331 : (1997) 2 BLJR 1361 : (1997) 1 JT 479 : (1997) 2 RLW 252 : (1997) 1 SCALE 274 : (1997) 10 SCC 675 : (1997) 1 SCR 190

Criminal Procedure Code, 1973 (CrPC) — Section 293Evidence Act, 1872 — Section 27
Supreme Court13 Jan 1997Dismissed

Smt. Harbans Kaur etc. Vs Commissioner of Wealth-tax, Jullundur

Supreme Court Of India · AIR 1997 SC 973 : (1997) AIRSCW 914 : (1997) 2 CALLT 82 : (1997) 224 ITR 418 : (1997) 1 JT 471 : (1997) 1 SCALE 284 : (1997) 2 SCC 567 : (1997) 1 SCR 184 : (1997) 2 Supreme 15

Taxation Laws (Amendment) Act, 1975 — Section 18BWealth Tax Act, 1957 — Section 18
Supreme Court13 Jan 1997Dismissed

S. Nagarajan Vs District Collector, Salem and others

Supreme Court Of India · AIR 1997 SC 935 : (1997) AIRSCW 835 : (1997) 1 JT 692 : (1997) 3 LW 60 : (1997) 2 MLJ 33 : (1997) 1 SCALE 428 : (1997) 2 SCC 571 : (1997) SCC(L&S) 684 : (1997) 1 SCR 220 : (1997) 2 Supreme 116

Constitution of India, 1950 — Article 14, 15, 16, 226, 341
Supreme Court13 Jan 1997Disposed Of

Kashmir Singh Vs State of Punjab

Supreme Court Of India · (1997) 1 JT 515

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307Terrorist and Disruptive Activities (Prevention) Act, 1987 — Section 19, 3