Supreme Court08 Jan 1997Dismissed
Administrator, Konch Sahakari Kraya Vikraya Samiti Ltd. Vs Sarnam Singh and Others
Supreme Court Of India · (1998) 9 JT 281 : (1997) 11 SCC 144
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Supreme Court Of India judgments
59,844 judgments · page 1,883 of 2,993
Supreme Court08 Jan 1997Allowed
Punjab and Haryana High Court, Chandigarh through Registrar Vs Sunder Sham Kapoor and others
Supreme Court Of India · AIR 1997 SC 555 : (1997) AIRSCW 482 : (1997) 75 FLR 640 : (1997) 1 JT 412 : (1997) 1 SCALE 204 : (1997) 9 SCC 174 : (1997) SCC(L&S) 1249 : (1997) 1 SCR 101 : (1997) 1 Supreme 534 : (1999) 2 UPLBEC 82
Constitution of India, 1950 — Article 229, 231High Court Establishment (Appointment and Conditions of Service) Rules, 1973 — Rule 26, 27, 34
Supreme Court07 Jan 1997Disposed Of
Malkhan Singh Vs Union of India and others
Supreme Court Of India · AIR 1997 SC 538 : AIR 1997 SC 465 : (1997) 75 FLR 786 : (1997) 1 JT 363 : (1997) 1 SCALE 132 : (1997) 2 SCC 33 : (1997) SCC(L&S) 315 : (1997) 1 SCR 64 : (1997) 1 Supreme 283 : (1997) AIRSCW 378
Supreme Court07 Jan 1997Dismissed
B.R. Mahalkari Vs Y.B. Zurange
Supreme Court Of India · (1998) 9 JT 385 : (1997) 11 SCC 109
Advocates Act, 1961 — Section 38
Supreme Court07 Jan 1997Disposed Of
Mahmood Hasan and others, etc. etc. Vs State of U.P. and others
Supreme Court Of India · AIR 1997 SC 800 : (1997) AIRSCW 624 : (1997) 1 JT 353 : (1997) 1 SCALE 243 : (1997) 3 SCC 138 : (1997) SCC(L&S) 657 : (1997) 1 SCR 88 : (1997) 3 Supreme 524 : (1997) 3 UPLBEC 1807
Constitution of India, 1950 — Article 14
Supreme Court07 Jan 1997Allowed
Chemical and Fibres of India Ltd. Vs Union of India and others
Supreme Court Of India · AIR 1997 SC 558 : (1997) AIRSCW 485 : (1997) 68 ECR 491 : (1997) 89 ELT 633 : (1997) 1 JT 432 : (1997) 1 SCALE 109 : (1997) 2 SCC 664 : (1997) 1 SCR 71 : (1997) 3 Supreme 724
Supreme Court07 Jan 1997Allowed
Management of Dandakaranya Project, Koreput Vs Workmen through Rehabilitation Employees Union and other
Supreme Court Of India · AIR 1997 SC 852 : (1997) AIRSCW 681 : (1997) 75 FLR 357 : (1997) 1 JT 331 : (1997) 1 LLJ 833 : (1997) 1 SCALE 199 : (1997) 2 SCC 296 : (1997) SCC(L&S) 434 : (1997) 1 SCR 55 : (1997) 1 Supreme 390 : (1997) 1 UPLBEC 281
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 2, 25FFF
Supreme Court07 Jan 1997Dismissed
Gian Chand Goel Vs Bar Council of India and Another
Supreme Court Of India · (1998) 9 JT 322 : (1997) 11 SCC 108
Advocates Act, 1961 — Section 38Criminal Procedure Code, 1973 (CrPC) — Section 125
Supreme Court07 Jan 1997Disposed Of
A.H. Ansari and Others Vs High Court of Judicature at Allahabad
Supreme Court Of India · (1998) 9 JT 307 : (1997) 11 SCC 230
Supreme Court06 Jan 1997Dismissed
Madhukar Jetly Vs Union of India (UOI) and Others
Supreme Court Of India · (1998) 9 JT 498 : (1997) 11 SCC 111
Constitution of India, 1950 — Article 188Representation of the People Act, 1951 — Section 73
Supreme Court06 Jan 1997Allowed
Jaishree Banerjee (Smt) Vs Abhirup Banerjee
Supreme Court Of India · (1998) 9 JT 285 : (1997) 11 SCC 107
Hindu Marriage Act, 1955 — Section 13
Supreme Court06 Jan 1997Allowed
Director, Elementary Education and Others Vs Pratap Kumar Nayak
Supreme Court Of India · (1997) 75 FLR 662 : (1997) 1 JT 458 : (1997) 1 LLJ 720 : (1997) 1 SCALE 319 : (1997) 9 SCC 107 : (1997) SCC(L&S) 1244 : (1997) 1 SCR 21 : (1997) 1 UPLBEC 461
Supreme Court06 Jan 1997Allowed
Sitaramacharya (dead) through L.Rs. Vs Gururajacharya (dead) through L.Rs.
Supreme Court Of India · AIR 1997 SC 882 : (1997) AIRSCW 769 : (1997) AIRSCW 630 : (1997) 2 CALLT 77 : (1997) 1 JT 535 : (1997) RD 291 : (1997) 2 RLW 269 : (1997) 1 SCALE 325 : (1997) 2 SCC 548 : (1997) 1 SCR 18 : (1997) 1 Supreme 476
Evidence Act, 1872 — Section 18
Supreme Court06 Jan 1997Dismissed
M.L. Mubarak Basha and others Vs Muni Naidu
Supreme Court Of India · AIR 1997 SC 938 : (1997) AIRSCW 839 : (1997) 1 Crimes 258 : (1997) 1 JT 468 : (1997) 3 LW 58 : (1997) 2 MLJ 44 : (1997) 1 SCALE 307 : (1997) 4 SCC 153 : (1997) 1 SCR 7 : (1997) 2 Supreme 13
Civil Procedure Code, 1908 (CPC) — Section 47
Supreme Court06 Jan 1997Allowed
National Organic Chemical Industries Ltd. Vs Collector of Central Excise, Bombay
Supreme Court Of India · AIR 1997 SC 690 : (1997) AIRSCW 499 : (1997) 89 ELT 643 : (1997) 1 JT 637 : (1997) 1 SCALE 123 : (1997) 2 SCC 587 : (1997) 1 SCR 1 : (1997) 106 STC 467 : (1997) 1 Supreme 154
Central Excise Rules, 1944 — Rule 8
Supreme Court06 Jan 1997Dismissed
T.L. Muddukrishanan and another Vs Smt. Lalitha Ramchandra Rao
Supreme Court Of India · AIR 1997 SC 772 : (1997) AIRSCW 593 : (1997) 2 CALLT 56 : (1997) 1 Crimes 160 : (1997) 1 JT 540 : (1997) 2 LW 809 : (1998) 1 MLJ 5 : (1997) 2 RLW 271 : (1997) 1 SCALE 321 : (1997) 2 SCC 611 : (1997) 1 SCR 11 : (1997) 1 Supreme 483
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Contract Act, 1872 — Section 31Limitation Act, 1963 — Article 54
Supreme Court06 Jan 1997Disposed Of
Smt. Usha Kumari and Others Vs State of Bihar and Others
Supreme Court Of India · (1997) 1 PLJR 45
Supreme Court31 Dec 1996Disposed Of
Union of India and Others Vs C.K. Dharagupta and Others
Supreme Court Of India · AIR 1997 SC 1357 : (1997) AIRSCW 1465 : (1996) 11 JT 677 : (1996) 9 SCALE 712 : (1997) 3 SCC 395 : (1997) SCC(L&S) 821 : (1997) 5 Supreme 641
Supreme Court31 Dec 1996Dismissed
Jaffar Hussain Ebrahim and another Vs M/s. Taiyabali Dawoodji Rangwala and another
Supreme Court Of India · AIR 1997 SC 1757 : (1997) AIRSCW 983 : (1997) 1 JT 307 : (1996) 9 SCALE 710 : (1997) 9 SCC 92
Supreme Court31 Dec 1996dismissed
Angarki Co-operative Housing Society Ltd. Vs State of Maharashtra and others
Supreme Court Of India · AIR 1997 SC 764 : (1997) AIRSCW 583 : (1996) 11 JT 576 : (1997) 1 PLJR 123 : (1996) 9 SCALE 705 : (1997) 9 SCC 713