Supreme Court01 Oct 1997Disposed Of
Union of India (UOI) Vs Asha Sharma (Smt) and Others
Supreme Court Of India · (1998) 2 SCC 698
Requisitioning and Acquisition of Immovable Property Act, 1952 — Section 8
COURT ARCHIVE
Supreme Court Of India judgments
59,848 judgments · page 1,822 of 2,993
Supreme Court01 Oct 1997Dismissed
Hukmi Chand Vs Jhabua Cooperative Central Bank Ltd., Jhabua (M.P.) and Another
Supreme Court Of India · (1998) 79 FLR 743 : (1998) 4 JT 233 : (1998) 2 SCC 291
Essential Commodities Act, 1955 — Section 3, 7Madhya Pradesh Co-operative Central Bank Employees Rules, 1977 — Rule 49Madhya Pradesh Co-operative Societies Act, 1960 — Section 55(1)
Supreme Court01 Oct 1997Allowed
Rashtriya Chaturth Shreni Railway Majdoor Congress (INTUC) Vs Union of India and others
Supreme Court Of India · AIR 1997 SC 3492 : (1997) AIRSCW 3650 : (1997) 8 JT 357 : (1997) 6 SCALE 340 : (1997) 11 SCC 1 : (1998) SCC(L&S) 1578 : (1997) 8 Supreme 403 : (1997) 2 UJ 760 : (1998) 1 UPLBEC 257
Supreme Court01 Oct 1997Disposed Off
Sukhbir Singh and Others Vs State of Haryana
Supreme Court Of India · (1997) 2 ALD(Cri) 693 : (1997) 8 JT 379 : (1997) 6 SCALE 364 : (1997) 8 SCC 164 : (1997) 4 SCR 401 Supp
Terrorist and Disruptive Activities (Prevention) Act, 1987 — Section 18
Supreme Court01 Oct 1997Dismissed
M.R.M. Plantations P. Ltd. Vs Commissioner of Income Tax
Supreme Court Of India · (2001) 169 CTR 432 : (2001) 250 ITR 521 : (2001) 118 TAXMAN 892
Income Tax Act, 1961 — Section 104
Supreme Court30 Sept 1997Dismissed
Asha Narang (Smt) Vs Dr Ved Prakash Narang
Supreme Court Of India · (1997) 11 SCC 636
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
Supreme Court30 Sept 1997Allowed
Chandrakant Murgyappa Umrani and Others Vs State of Maharashtra
Supreme Court Of India · (1997) 11 SCC 752 : (1998) SCC(L&S) 418
Penal Code, 1860 (IPC) — Section 304(II), 323, 34
Supreme Court30 Sept 1997Disposed Of
Punj Sons Pvt. Ltd. Vs National Aluminium Company Ltd. and Another
Supreme Court Of India · (1999) 2 ARBLR 686 : (1997) 84 CLT 754
Arbitration Act, 1940 — Section 33, 41
Supreme Court30 Sept 1997dismissed
Naraindas Revachand Hamrajani through Supreme Court Legal Aid Committee Vs Union of India (UOI) and Another
Supreme Court Of India · (1999) 81 FLR 787 : (1998) 9 JT 131 : (1998) 9 SCC 100 : (1998) SCC(L&S) 460 : (1999) 3 UPLBEC 99
State Bank of India (Supervisory Staff) Service Rules, 1975 — Rule 22(1)
Supreme Court30 Sept 1997dismissed
Union of India (UOI) Vs Jiwajirao Sugar Co. Ltd. and Others Cawnpore Sugar Works Ltd. Vs Union of India (UOI) and Others Union of India (UOI) Vs Gwalior Sugar Co. Ltd. and Another @
Supreme Court Of India · (1998) 1 JLJ 356 : (1998) 4 JT 276 : (1998) 1 SCC 717
Supreme Court30 Sept 1997Dismissed
Darshan and Ram Pal Vs State of Uttar Pradesh
Supreme Court Of India · (1997) 8 JT 327
Penal Code, 1860 (IPC) — Section 302, 34
Supreme Court30 Sept 1997Allowed
Jadu Sahani and Others Vs State of Bihar
Supreme Court Of India · (1997) 09 SC CK 0043
Penal Code, 1860 (IPC) — Section 148, 149, 302, 307, 325
Supreme Court30 Sept 1997Dismissed
Ashok Kumar Vs State of Bihar and Others State of Bihar Vs Raj Bali Mahto and Others
Supreme Court Of India · (1998) 1 PLJR 1
Penal Code, 1860 (IPC) — Section 302, 34
Supreme Court30 Sept 1997Dismissed
Pakkirisamy Vs State of T.N.
Supreme Court Of India · (1998) ACR 394 : AIR 1998 SC 107 : (1997) 2 ALD(Cri) 695 : (1998) CriLJ 89 : (1997) 8 JT 310 : (1997) 6 SCALE 315 : (1997) 8 SCC 158 : (1998) 1 UJ 101
Criminal Procedure Code, 1973 (CrPC) — Section 164Evidence Act, 1872 — Section 27
Supreme Court30 Sept 1997
Ha Malbari (Dead) by Lrs. Vs Nasiruddin Pirmohmad and Others
Supreme Court Of India · AIR 1998 SC 411 : (1998) 1 CTC 353 : (1997) 8 JT 354 : (1997) 3 LW 804 : (1998) 1 MLJ 75 : (1997) 6 SCALE 341 : (1997) 8 SCC 58 : (1997) 4 SCR 398 Supp
Presidency Small Cause Courts Act, 1882 — Section 41Succession Act, 1925 — Section 306
Supreme Court30 Sept 1997Partly Allowed
State Bank of India Vs A.N. Gupta and Others
Supreme Court Of India · (1997) 8 JT 336 : (1997) 6 SCALE 303 : (1997) 8 SCC 60 : (1997) 4 SCR 383 Supp : (1998) 1 UJ 28 : (1997) 3 UPLBEC 2109
Imperial Bank of India Employees Pension and Guarantee Fund Rules — Rule 10, 11Imperial Bank of India Employees Provident Fund Rules — Rule 20
Supreme Court30 Sept 1997Allowed
Haryana State Electricity Board and another Vs Hakim Singh
Supreme Court Of India · AIR 1997 SC 3887 : (1997) AIRSCW 3813 : (1997) 6 ALT 6 : (1997) 8 JT 332 : (1990) LabIC 698 : (1997) 6 SCALE 325 : (1997) 8 SCC 85 : (1997) 4 SCR 377 Supp : (1999) 1 SLJ 114 : (1997) 8 Supreme 518 : (1997) 2 UJ 737 : (1997) 3 UPLBEC 2047
Supreme Court29 Sept 1997Disposed Of
All India Judges'' Assn. and Others Vs Union of India (UOI) and Others
Supreme Court Of India · (1997) 7 SCC 522
Supreme Court29 Sept 1997Disposed Of
B.R. Sharma Vs Special Officer, Common Entrance Test Cell, Govt. of Karnataka
Supreme Court Of India · (1997) 93 ELT 656 : (1997) 11 SCC 551
Supreme Court29 Sept 1997Disposed Of
Seema Shrinidhi (Smt) Vs Praveen Kumar Tiwari
Supreme Court Of India · AIR 1999 SC 1560 : (1998) AIRSCW 4034 : (1997) 8 SCC 712
Hindu Marriage Act, 1955 — Section 13B