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Supreme Court Of India judgments

59,848 judgments · page 1,824 of 2,993

Supreme Court24 Sept 1997Dismissed

Satpal and others, etc. Vs Union of India

Supreme Court Of India · AIR 1997 SC 3882 : (1997) AIRSCW 3807 : (1997) 8 JT 213 : (1998) RD 4 : (1997) 6 SCALE 220 : (1997) 11 SCC 423 : (1997) 8 Supreme 296 : (1997) 2 UJ 664

Land Acquisition Act, 1894 — Section 18, 4, 6
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Supreme Court24 Sept 1997dismissed

Karan Singh and others etc. Vs Union of India

Supreme Court Of India · AIR 1997 SC 3889 : (1997) AIRSCW 3815 : (1997) 8 JT 257 : (1997) 3 LW 796 : (1998) 1 MLJ 35 : (1997) 6 SCALE 255 : (1997) 8 SCC 186 : (1997) 4 SCR 237 Supp : (1997) 8 Supreme 377 : (1997) 2 UJ 743

Land Acquisition (Mines) Act, 1885 — Section 4Land Acquisition Act, 1894 — Section 23, 4, 6
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Supreme Court23 Sept 1997Allowed

Life Insurance Corporation of India and Another Vs Raghavendra Seshagiri Rao Kulkarni

Supreme Court Of India · AIR 1998 SC 327 : (1997) 6 ALT 1 : (1997) 8 JT 373 : (1997) 6 SCALE 357 : (1997) 8 SCC 461 : (1998) SCC(L&S) 9 : (1997) 4 SCR 207 Supp : (1998) 1 UJ 67 : (1997) 3 UPLBEC 2141

Industrial Disputes Act, 1947 — Section 2, 25FLife Insurance Corporation (Staff) Regulations, 1960 — Regulation 14(4)Life Insurance Corporation Act, 1956 — Section 48(2A)
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Supreme Court22 Sept 1997Allowed

Kishan Swaroop Vs Govt. of NCT of Delhi

Supreme Court Of India · (1998) 2 ACR 1392 : AIR 1998 SC 990 : (1998) AIRSCW 757 : (1998) 2 ALD(Cri) 44 : (1998) CriLJ 1409 : (1998) 4 JT 486 : (1999) 1 OLR 305 : (1997) 6 SCALE 9 : (1998) 8 SCC 451

Criminal Procedure Code, 1973 (CrPC) — Section 210, 378
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Supreme Court19 Sept 1997Dismissed

P.K. Ramachandran Vs State of Kerala and Another

Supreme Court Of India · AIR 1998 SC 2276 : (1998) AIRSCW 2177 : (1997) 2 CTC 663 : (1997) 72 ECR 785 : (1998) 7 JT 21 : (1997) 3 LW 428 : (1998) 120 PLR 605 : (1998) RD 18 : (1997) 6 SCALE 209 : (1997) 7 SCC 556 : (1997) 4 SCR 204 Supp : (1997) 8 Supreme 332 : (1997) 2 UJ 747

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Supreme Court19 Sept 1997Allowed

Western India Plywood Limited Vs P. Ashokan

Supreme Court Of India · (1997) ACJ 1281 : AIR 1997 SC 3883 : (1997) AIRSCW 3808 : (1997) 8 JT 154 : (1997) 2 KLT 635 : (1997) 3 LW 508 : (1997) 6 SCALE 169 : (1997) 7 SCC 638 : (1998) SCC(L&S) 376 : (1997) 4 SCR 180 Supp : (1997) 8 Supreme 260 : (1998) 1 UJ 61 : (1997) 3 UPLBEC

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Supreme Court18 Sept 1997Disposed Of

Shashi Garg (Smt) Vs Arun Garg

Supreme Court Of India · (1998) 1 BLJR 147 : (1997) 2 DMC 483 : (1997) 8 JT 160 : (1997) 6 SCALE 167 : (1997) 7 SCC 565 : (1998) 1 UJ 91

Civil Procedure Code, 1908 (CPC) — Section 25Hindu Marriage Act, 1955 — Section 13(1), 13B
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Supreme Court17 Sept 1997Allowed

Sri Jagannath Temple Puri Management Committee and another Vs Chintamani Khuntia and others State of Orissa Vs Chintamani Khuntia and others

Supreme Court Of India · AIR 1997 SC 3839 : (1998) 86 CLT 1 : (1997) 6 SCALE 150 : (1997) 8 SCC 422 : (1997) 4 SCR 151 Supp

Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 144Constitution of India, 1950 — Article 14, 25, 25(1), 26, 27Nathdwara Temple Act, 1959 — Section 30(2)
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Supreme Court17 Sept 1997Allowed

State of Madhya Pradesh and others Vs R.N. Mishra and others

Supreme Court Of India · AIR 1997 SC 3548 : (1997) AIRSCW 3651 : (1997) 2 JLJ 375 : (1997) 8 JT 162 : (1997) 3 LW 791 : (1998) 1 RLW 138 : (1997) 6 SCALE 142 : (1997) 7 SCC 644 : (1997) 4 SCR 145 Supp : (1997) 8 Supreme 365 : (1997) 2 UJ 711 : (1997) 3 UPLBEC 1568

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Supreme Court17 Sept 1997Allowed

State of Orissa and others Vs Sadhu Charan Pradhan

Supreme Court Of India · AIR 1997 SC 3533 : (1997) AIRSCW 3630 : (1998) 85 CLT 156 : (1997) 8 JT 137 : (1997) 6 SCALE 185 : (1997) 7 SCC 754 : (1998) SCC(L&S) 81 : (1999) 1 SLJ 68 : (1997) 8 Supreme 326 : (1997) 2 UJ 741

Orissa Service Code, 1939 — Rule 71
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