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Supreme Court Of India judgments

59,848 judgments · page 1,825 of 2,993

Supreme Court16 Sept 1997dismissed

C. Sampath Kumar Vs Enforcement Officer, Enforcement Directorate, Madras

Supreme Court Of India · AIR 1998 SC 16 : (1998) 92 CompCas 313 : (1997) ECR 799 : (1997) 96 ELT 511 : (1997) 8 JT 135 : (1997) 6 SCALE 140 : (1997) 8 SCC 358 : (1997) 4 SCR 142 Supp : (1997) 2 UJ 749

Constitution of India, 1950 — Article 136Foreign Exchange Regulation Act, 1973 — Section 40, 40(3), 40(4)
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Supreme Court16 Sept 1997Dismissed

State of Karnataka Vs Maruthi and another

Supreme Court Of India · AIR 1997 SC 3797 : (1997) AIRSCW 3712 : (1997) 2 ALD(Cri) 732 : (1997) 2 ALT(Cri) 941 : (1997) CriLJ 4407 : (1997) 3 Crimes 315 : (1997) 8 JT 142 : (1997) 6 SCALE 134 : (1997) 11 SCC 473 : (1997) 8 Supreme 190

Penal Code, 1860 (IPC) — Section 302, 34
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Supreme Court16 Sept 1997Dismissed

M. Suseela Vs State of Tamil Nadu

Supreme Court Of India · (1998) ACR 466 : AIR 1997 SC 3493 : (1997) AIRSCW 3585 : (1997) 2 ALD(Cri) 735 : (1997) CriLJ 4390 : (1997) 4 Crimes 8 : (1997) 8 JT 148 : (1998) 1 RLW 119 : (1997) 6 SCALE 128 : (1997) 8 SCC 168 : (1997) 8 Supreme 213

Penal Code, 1860 (IPC) — Section 201, 302, 34
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Supreme Court15 Sept 1997Dismissed

M/s. Faridabad Ct. Scan center Vs D.G. Health Services and others

Supreme Court Of India · AIR 1997 SC 3801 : (1997) AIRSCW 3716 : (1997) 4 ALLMR 663 : (2003) 89 ECC 468 : (1997) 72 ECR 801 : (1997) 95 ELT 161 : (1997) 8 JT 171 : (1997) 3 LW 795 : (1998) 1 MLJ 72 : (1997) 6 SCALE 148 : (1997) 7 SCC 752 : (1997) 4 SCR 122 Supp : (1998) 5 Supreme

Constitution of India, 1950 — Article 14
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Supreme Court12 Sept 1997Dismissed

Marine Products Export Development Authority Vs A. Geetha and others

Supreme Court Of India · AIR 1997 SC 3536 : (1997) AIRSCW 3633 : (1997) 8 JT 90 : (1997) 6 SCALE 190 : (1997) 8 SCC 78 : (1998) SCC(L&S) 25 : (1997) 4 SCR 104 Supp : (1997) 8 Supreme 247 : (1997) 3 UPLBEC 1595

Constitution of India, 1950 — Article 14Marine Products Export Development Authority Act, 1972 — Section 7(4)
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Supreme Court12 Sept 1997Allowed

Union of India and another Vs R. Swaminathan

Supreme Court Of India · AIR 1997 SC 3554 : (1997) AIRSCW 3659 : (1997) 8 JT 61 : (1997) 6 SCALE 109 : (1997) 6 SCALE 105 : (1997) 7 SCC 690 : (1997) SCC(L&S) 1852 : (1997) 4 SCR 94 Supp : (1999) 1 SLJ 102 : (1997) 8 Supreme 219 : (1997) 3 UPLBEC 1796

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