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Supreme Court Of India judgments

59,848 judgments · page 1,827 of 2,993

Supreme Court09 Sept 1997Allowed

Union of India (UOI) and Another Vs R. Iyyaswamy and Others

Supreme Court Of India · (1997) 8 JT 18 : (1997) 6 SCALE 73 : (1997) 7 SCC 727 : (1997) SCC(L&S) 1859 : (1997) 4 SCR 16 Supp : (1997) 3 UPLBEC 1625

Assistant Engineers (Akashwani and Doordarshan Group "B") Posts Recruitment Rules, 1982 — Rule 2(1)Constitution of India, 1950 — Article 14, 16
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Supreme Court09 Sept 1997Disposed Of

Shanti Devi (Smt) Vs State of U.P. and Others

Supreme Court Of India · AIR 1997 SC 3541 : (1997) AIRSCW 3639 : (1997) 8 JT 191 : (1997) RD 583 : (1997) 6 SCALE 201 : (1997) 8 SCC 22 : (1997) 4 SCR 27 Supp : (1997) 8 Supreme 394 : (1998) 1 UJ 132

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 21 Rule 90, 60(1)Uttar Pradesh Agricultural Credit Act, 1973 — Section 11AUttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 154, 279, 2
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Supreme Court09 Sept 1997Dismissed

Mohan Breweries and Distilleries Ltd., etc. Vs Commercial Tax Officer, Madras and others

Supreme Court Of India · AIR 1997 SC 3497 : (1997) AIRSCW 3589 : (1997) 8 JT 36 : (1997) 6 SCALE 13 : (1997) 7 SCC 542 : (1997) 4 SCR 7 Supp : (1997) 107 STC 212 : (1998) 5 Supreme 422

Madras Prohibition Act, 1937 — Section 18BTamil Nadu General Sales Tax Act, 1959 — Section 17C, 2, 3Tamil Nadu Indian Made Foreign Spirits (Manufacture) Rules, 1981 — Rule 22
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Supreme Court09 Sept 1997Dismissed

N.C. Das Vs M.A. Mohsin and another

Supreme Court Of India · AIR 1997 SC 3805 : (1997) AIRSCW 3717 : (1997) 4 ALLMR 664 : (1997) 5 ALT 39 : (1997) CriLJ 4410 : (1997) 8 JT 73 : (1997) 3 RLW 381 : (1997) 6 SCALE 55 : (1997) 7 SCC 438 : (1997) 4 SCR 25 Supp : (1997) 8 Supreme 364

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Supreme Court09 Sept 1997Allowed

Indira Vs Arumugam and Another

Supreme Court Of India · AIR 1999 SC 1549 : (1998) AIRSCW 4024 : (1998) 4 JT 279 : (1998) 2 MLJ 49 : (1998) RD 506 : (1998) 1 SCC 614

Limitation Act, 1963 — Article 142, 65
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Supreme Court09 Sept 1997Dismissed

Madru Singh and others Vs State of Madhya Pradesh

Supreme Court Of India · AIR 1997 SC 3527 : (1997) AIRSCW 3623 : (1997) 2 ALD(Cri) 527 : (1997) CriLJ 4398 : (1997) 3 Crimes 255 : (1997) 2 JLJ 345 : (1997) 7 JT 757 : (1997) 6 SCALE 9 : (1997) 11 SCC 506 : (1997) 8 Supreme 27

Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
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Supreme Court09 Sept 1997Dismissed

State of Karnataka Vs Bhoja Poojari and another

Supreme Court Of India · AIR 1997 SC 3812 : (1997) 2 ALD(Cri) 521 : (1997) 7 JT 748 : (1997) 6 SCALE 18 : (1997) 11 SCC 537

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 300, 34
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Supreme Court08 Sept 1997Allowed

Kamal Murmu and another Vs State of West Bengal

Supreme Court Of India · (1998) ACR 524 : AIR 1997 SC 3802 : (1997) AIRSCW 3718 : (1997) 2 ALD(Cri) 552 : (1997) CriLJ 4411 : (1997) 3 Crimes 280 : (1997) 7 JT 715 : (1997) 6 SCALE 94 : (1997) 8 Supreme 121

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302, 34
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Supreme Court04 Sept 1997Dismissed

Kartikeya V. Sarabhai Vs The Commissioner of Income Tax

Supreme Court Of India · AIR 1997 SC 3794 : (1997) AIRSCW 3646 : (1997) 228 ITR 163 : (1997) 7 JT 709 : (1997) 5 SCALE 705 : (1997) 7 SCC 524 : (1997) 3 SCR 746 Supp : (1997) 8 Supreme 195

Income Tax Act, 1961 — Section 2(47), 45Transfer of Property Act, 1882 — Section 53A
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Supreme Court04 Sept 1997Disposed Of

Balkrishna Ramchandra Kadam Vs Sangeeta Balkrishna Kadam

Supreme Court Of India · AIR 1997 SC 3562 : (1997) AIRSCW 3667 : (1997) 2 DMC 495 : (1997) 7 JT 742 : (1997) 3 LW 477 : (1997) MPLJ 403 : (1997) 2 MPLJ 403 : (1998) 1 RLW 116 : (1997) 6 SCALE 25 : (1997) 7 SCC 500 : (1997) 4 SCR 1 Supp : (1997) 8 Supreme 31 : (1997) 2 UJ 755

Hindu Marriage Act, 1955 — Section 27
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