Supreme Court15 Oct 1997dismissed

Associate Banks Officers'' Association Vs State Bank of India and Others

Supreme Court Of India · AIR 1998 SC 32 : (1998) 79 FLR 576 : (1997) 8 JT 422 : (1997) 6 SCALE 394 : (1998) 1 SCC 428 : (1998) SCC(L&S) 293 : (1997) 4 SCR 475 Supp : (1998) 1 UJ 107 : (1997) 3 UPLBEC 2145

Constitution of India, 1950 — Article 14, 16, 39State Bank of India (Subsidiary Banks) Act, 1959 — Section 50, 50(2)
Supreme Court14 Oct 1997dismissed

Mahesh Kumar Saharia Vs State of Nagaland and Others

Supreme Court Of India · AIR 1998 SC 1561 : (1998) AIRSCW 1083 : (1998) 92 CompCas 96 : (1997) 8 JT 401 : (1997) 6 SCALE 367 : (1997) 8 SCC 176 : (1997) 4 SCR 458 Supp : (1997) 9 Supreme 184 : (1997) 2 UJ 792

Constitution of India, 1950 — Article 141, 245, 246Industries (Development and Regulation) Act, 1951 — Section 2, 20
Supreme Court14 Oct 1997Allowed

R. Rajendran Nair Vs State of Kerala

Supreme Court Of India · AIR 1998 SC 1 : (1997) 2 ALD(Cri) 685 : (1998) 1 ALT(Cri) 13 : (1998) CriLJ 60 : (1997) 8 JT 369 : (1997) 6 SCALE 361

Penal Code, 1860 (IPC) — Section 201, 302
Supreme Court14 Oct 1997Dismissed

Ashim K. Roy Vs Bipinbhai Vadilal Mehta and others

Supreme Court Of India · AIR 1997 SC 3976 : (1997) 2 ALD(Cri) 678 : (1998) 91 CompCas 1 : (1997) 8 JT 392 : (1997) 6 SCALE 374 : (1998) 1 SCC 133 : (1997) 4 SCR 446 Supp

Penal Code, 1860 (IPC) — Section 102B, 405, 409, 482, 561A
Supreme Court03 Oct 1997Allowed

State of Andhra Pradesh Vs Bimal Krishna Kundu and another

Supreme Court Of India · AIR 1997 SC 3589 : (1997) AIRSCW 3700 : (1997) 2 ALD(Cri) 687 : (1998) 1 ALT(Cri) 16 : (1997) CriLJ 4056 : (1997) 4 Crimes 40 : (1997) 8 JT 382 : (1998) 1 MLJ 31 : (1997) 3 RLW 459 : (1997) 6 SCALE 347 : (1997) 8 SCC 104 : (1997) 4 SCR 412 Supp : (1997) 8

Penal Code, 1860 (IPC) — Section 406, 420, 468