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Supreme Court Of India judgments

59,848 judgments · page 1,820 of 2,993

Supreme Court21 Oct 1997Dismissed

Banarsi Dass Vs Brig. Maharaja Sukhjit Singh and Another

Supreme Court Of India · AIR 1998 SC 179 : (1998) 4 ALT 1 : (1997) 8 JT 556 : (1998) 118 PLR 724 : (1997) 6 SCALE 456 : (1998) 2 SCC 81 : (1997) 4 SCR 580 Supp

Civil Procedure Code, 1908 (CPC) — Section 100, 100(1), 101, 4Punjab Courts Act, 1918 — Section 41, 41(1)
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Supreme Court20 Oct 1997Allowed

State of Karnataka Vs B.M. Ashraf and Co.

Supreme Court Of India · (1997) 8 JT 458 : (1997) 6 SCALE 425 : (1997) 8 SCC 468 : (1997) 4 SCR 520 Supp : (1997) 107 STC 571

Central Sales Tax Act, 1956 — Section 5(1), 5(3)Constitution of India, 1950 — Article 286Karnataka Sales Tax Act, 1957 — Section 5(1), 5(3), 6
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Supreme Court20 Oct 1997dismissed

State of Maharashtra Vs Manohar

Supreme Court Of India · AIR 1998 SC 166 : (1997) 2 ALD(Cri) 656 : (1998) 1 ALT(Cri) 1 : (1998) CriLJ 335 : (1997) 8 JT 492 : (1997) 6 SCALE 435

Penal Code, 1860 (IPC) — Section 302
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Supreme Court17 Oct 1997Dismissed

Baitullah and another Vs State of U.P.

Supreme Court Of India · (1998) 2 ACR 1464 : AIR 1997 SC 3946 : (1997) AIRSCW 3879 : (1997) 2 ALD(Cri) 666 : (1997) 2 ALT(Cri) 808 : (1997) 3 CTC 223 : (1997) 8 JT 433 : (1997) 6 SCALE 407 : (1998) 1 SCC 509 : (1997) 9 Supreme 28

Criminal Procedure Code, 1973 (CrPC) — Section 379
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Supreme Court17 Oct 1997Dismissed

Gyan Prakash Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1998 SC 137 : (1997) 8 JT 440 : (1997) 6 SCALE 413 : (1997) 11 SCC 670 : (1998) SCC(L&S) 451 : (1997) 2 UJ 802

Constitution of India, 1950 — Article 14, 236Punjab Courts Act, 1918 — Section 35(3), 39(3)
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Supreme Court15 Oct 1997Disposed Of

Mohd. Yunus Vs State of Gujarat

Supreme Court Of India · AIR 1998 SC 142 : (1997) 2 ALD(Cri) 671 : (1997) 8 JT 485 : (1997) 6 SCALE 423 : (1997) 8 SCC 459 : (1997) 4 SCR 494 Supp

Terrorist and Disruptive Activities (Prevention) Act, 1987 — Section 20A, 3, 5
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Supreme Court15 Oct 1997Disposed Of

Union of India and another Vs S.K. Sareen

Supreme Court Of India · AIR 1997 SC 3951 : (1997) AIRSCW 3884 : (1997) 8 JT 410 : (1997) 6 SCALE 384 : (1998) 1 SCC 177 : (1998) SCC(L&S) 337 : (1997) 9 Supreme 106 : (1997) 3 UPLBEC 2131

Administrative Tribunals Act, 1985 — Section 2, 36Delhi High Court Establishment Rules, 1972 — Rule 3, 4
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