Supreme Court03 Nov 1997Disposed Of
State of Jammu & Kashmir Vs Enquiry Officer and Others
Supreme Court Of India · (1998) 7 JT 616(1) : (1998) 9 SCC 387
COURT ARCHIVE
Supreme Court Of India judgments
59,848 judgments · page 1,818 of 2,993
Supreme Court03 Nov 1997Disposed Of
Baba Mungipa Medical College and Research center Students Guardian Forums and another Vs Government of Tripura and others
Supreme Court Of India · AIR 1997 SC 3999 : (1997) 6 ALT 11 : (1997) 8 JT 688 : (1997) 6 SCALE 601 : (1997) 8 SCC 682 : (1997) 5 SCR 1 Supp : (1997) 2 UJ 819 : (1998) 1 UPLBEC 263
Supreme Court03 Nov 1997
S. Jamaldeen and Others Vs High Court of Madras and Others
Supreme Court Of India · (1997) 2 CTC 693 : (1998) 1 MLJ 100 : (1997) 7 SCALE 7 : (1998) 2 SCC 705 : (1997) SCC(L&S) 918
Supreme Court03 Nov 1997Disposed Of
Ram Pravesh Singh Vs K.N. Singh and Another
Supreme Court Of India · (1999) 81 FLR 105 : (1998) 8 JT 206 : (1998) 9 SCC 431 : (1998) SCC(L&S) 1200
Supreme Court02 Nov 1997Dismissed
Malkiat Singh and Another Vs Joginder Singh and Others
Supreme Court Of India · (1997) 11 SC CK 0153
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
Supreme Court24 Oct 1997Disposed Of
Orissa State Financial Corporation and Others Vs Umesh Chandra Dani
Supreme Court Of India · (1997) 11 SCC 686
Supreme Court24 Oct 1997Dismissed
Vishal Singh and Another Vs State of M.P.
Supreme Court Of India · AIR 1998 SC 308 : (1997) 2 ALD(Cri) 864 : (1998) 1 ALT(Cri) 62 : (1998) CriLJ 505 : (1998) 1 JLJ 334 : (1997) 8 JT 570 : (1997) 6 SCALE 566 : (1998) 9 SCC 90
Penal Code, 1860 (IPC) — Section 147, 148
Supreme Court24 Oct 1997Allowed
Laxmi Cooperative Housing Society Ltd. Vs Kantilal Champaklal Kothari and Others
Supreme Court Of India · (1998) 9 JT 48 : (1998) 9 SCC 629
Maharashtra Co-operative Societies Act, 1960 — Section 35
Supreme Court24 Oct 1997Dismissed
Southern Petrochemical Industries Corporation Ltd. and Another Vs Madras Refineries Ltd. and Others
Supreme Court Of India · AIR 1998 SC 302 : (1998) 1 BLJR 22 : (1997) 8 JT 598 : (1998) 1 RLW 29 : (1997) 6 SCALE 600 : (1998) 9 SCC 209 : (1998) 1 UJ 9
Supreme Court24 Oct 1997Dismissed
Bhola Bhagat Vs State of Bihar
Supreme Court Of India · AIR 1997 SC 85 : (1997) 2 ALD(Cri) 645 : (1998) 1 BLJR 628 : (1998) CriLJ 390 : (1997) 8 JT 537 : (1998) 1 LW(Cri) 347 : (1997) 6 SCALE 558 : (1997) 8 SCC 720 : (1997) 4 SCR 711 Supp
Constitution of India, 1950 — Article 39Juvenile Justice Act, 1986 — Section 2, 32
Supreme Court24 Oct 1997dismissed
Union of India (UOI) and Others Vs B.K. Srivastava
Supreme Court Of India · AIR 1998 SC 300 : (1997) 6 ALT 27 : (1997) 8 JT 573 : (1997) 6 SCALE 583 : (1998) 6 SCC 340 : (1998) 1 UJ 14 : (1997) 3 UPLBEC 2137
Supreme Court24 Oct 1997Dismissed
Charan Singh and Lakha Singh Vs State of Punjab
Supreme Court Of India · AIR 1998 SC 323 : (1998) CriLJ 657 : (1997) 8 JT 604 : (1997) 6 SCALE 575 : (1998) 1 UJ 121
Penal Code, 1860 (IPC) — Section 300, 34
Supreme Court24 Oct 1997dismissed
State of Bihar and Others Vs Sheo Narain Jaiswal Pvt. Ltd. and Others
Supreme Court Of India · AIR 1998 SC 233 : (1997) 2 BLJR 1081 : (1997) 8 JT 550 : (1997) 2 PLJR 158 : (1997) 6 SCALE 572 : (1997) 11 SCC 691 : (1997) 4 SCR 724 Supp
Bihar and Orissa Excise Act, 1915 — Section 22(1), 22(2), 29, 43(5)
Supreme Court24 Oct 1997Disposed Of
State of Assam and Another Vs Dr. Brojen Gogol and Others State of Assam and Another Vs R.K. Krishna Kumar and Others State of Assam and Another Vs Saeed Kidwai and Others @RESPONDE
Supreme Court Of India · AIR 1998 SC 144 : (1997) 2 ALD(Cri) 883 : (1998) 1 ALT(Cri) 78 : (1997) 8 JT 650 : (1999) 1 RLW 19 : (1997) 6 SCALE 550 : (1998) 1 SCC 397
Supreme Court24 Oct 1997Allowed
State of Himachal Pradesh Vs Vilas Maruti Sutar
Supreme Court Of India · AIR 1998 SC 230 : (1997) 2 ALD(Cri) 877 : (1998) 1 ALT(Cri) 52 : (1998) CriLJ 387 : (1997) 8 JT 614 : (1997) 6 SCALE 590
Penal Code, 1860 (IPC) — Section 302
Supreme Court24 Oct 1997Allowed
The Southern Gas Ltd. Vs Visveswaraya Iron and Steel Ltd.
Supreme Court Of India · (1998) 8 JT 459 : (1998) 1 SCALE 250 : (1998) 9 SCC 555
Arbitration Act, 1940 — Section 20
Supreme Court24 Oct 1997Dismissed
Ram Prakash Singh Vs State of Bihar
Supreme Court Of India · AIR 1998 SC 296 : (1998) CriLJ 502 : (1997) 8 JT 599 : (1997) 2 PLJR 154 : (1997) 6 SCALE 579 : (1998) 1 SCC 173
Insurance Act, 1938 — Section 104Penal Code, 1860 (IPC) — Section 120B, 420, 468, 477A, 511Prevention of Corruption Act, 1988 — Section 5(1), 5(2), 5(3A)
Supreme Court24 Oct 1997Dismissed
Pandian @ Veerapandian Vs State of Tamil Nadu
Supreme Court Of India · (1997) 8 JT 547
Penal Code, 1860 (IPC) — Section 120B, 302, 304, 307
Supreme Court24 Oct 1997Allowed
Parsion Devi and Others Vs Sumitri Devi and Others
Supreme Court Of India · (1998) 1 CTC 25 : (1997) 8 JT 480 : (1998) 1 LW 106 : (1998) 1 MLJ 89 : (1997) 6 SCALE 432 : (1997) 8 SCC 715 : (1997) 4 SCR 470 Supp : (1997) 2 UJ 820
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114Jammu and Kashmir Limitation Act, 1995 — Article 181, 182
Supreme Court24 Oct 1997Disposed Of
State of Assam and Another Vs R.K. Krishna Kumar and Others
Supreme Court Of India · (1997) 10 SC CK 0014