Supreme Court05 Nov 1997Dismissed

Bhagwan Singh and Another Vs State of Bihar

Supreme Court Of India · AIR 1998 SC 119 : (1998) 1 ALD(Cri) 144 : (1998) 1 BLJR 31 : (1998) CriLJ 93 : (1997) 9 JT 103 : (1998) 1 RLW 56 : (1997) 7 SCALE 23

Penal Code, 1860 (IPC) — Section 326, 34
Supreme Court05 Nov 1997Allowed

Board of Trustees of the Port of Calcutta and Another Vs Amal Kumar Ghosh

Supreme Court Of India · (1999) 1 CALLT 65 : (1999) 81 FLR 404 : (1998) 8 JT 541 : (1999) 1 LLJ 1126 : (1998) 9 SCC 697 : (1998) SCC(L&S) 1525

Calcutta Port Act, 1890 — Section 133(2D)Calcutta Port Commissioners Employees (Discipline and Appeal) Rules, 1964 — Rule 10, 9Major Port Trusts Act, 1963 — Section 25(1)
Supreme Court05 Nov 1997Allowed

State of Goa and Another Vs Hirabhai Somabhai Tandel

Supreme Court Of India · (1998) 1 ALD(Cri) 37 : (1998) CriLJ 386 : (1997) 9 JT 80 : (1997) 7 SCALE 1 : (1998) 1 SCC 111 : (1997) 5 SCR 54 Supp

Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976 — Section 12A, 2(2), 3(1), 7
Supreme Court04 Nov 1997Allowed

Pepsi Foods Ltd. and Another Vs Special Judicial Magistrate and Others

Supreme Court Of India · AIR 1998 SC 128 : (1998) 1 BLJR 6 : (1998) CriLJ 1 : (1997) 8 JT 705 : (1998) 1 LW(Cri) 72 : (1998) MPLJ 494 : (1998) 1 MPLJ 494 : (1998) 1 RLW 18 : (1997) 6 SCALE 610 : (1998) 5 SCC 749 : (1997) 5 SCR 13 Supp

Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 204, 482Prevention of Food Adulteration Act, 1954 — Section 16, 7
Supreme Court04 Nov 1997Allowed

State of Karnataka Vs Gangadharaiah

Supreme Court Of India · AIR 1997 SC 3787 : (1997) AIRSCW 3501 : (1997) 2 ALD(Cri) 563 : (1997) 7 JT 509 : (1997) 5 SCALE 575 : (1997) 7 Supreme 614

Criminal Procedure Code, 1973 (CrPC) — Section 313
Supreme Court04 Nov 1997Dismissed

Dhanwanti Joshi Vs Madhav Unde

Supreme Court Of India · (1997) 6 ALT 12 : (1998) 1 BLJR 743 : (1998) 1 DMC 1 : (1997) 8 JT 720 : (1998) 1 LW 161 : (1997) 6 SCALE 624 : (1998) 1 SCC 112 : (1997) 5 SCR 30 Supp : (1998) 1 UJ 47

Supreme Court04 Nov 1997Allowed

Employees'' State Insurance Corpn. Vs Harrisons Malayalam Ltd.

Supreme Court Of India · (1998) 80 FLR 835 : (1998) 7 JT 278 : (1999) 1 KLT 145 : (1999) 1 LLJ 284 : (1998) 9 SCC 74 : (1998) SCC(L&S) 1174

Employees State Insurance (General) Regulations, 1950 — Regulation 12, 13, 14Employees State Insurance Act, 1948 — Section 39, 40
Supreme Court04 Nov 1997Dismissed

Bhupendrasinh A. Chudasama Vs State of Gujarat

Supreme Court Of India · AIR 1997 SC 3790 : (1997) AIRSCW 3938 : (1997) 2 ALD(Cri) 851 : (1998) CriLJ 57 : (1997) 4 Crimes 176 : (1998) 2 GLR 1693 : (1997) 8 JT 690 : (1998) 1 LW(Cri) 82 : (1997) 3 RLW 455 : (1997) 6 SCALE 643 : (1998) 2 SCC 603 : (1997) 5 SCR 4 Supp : (1997) 9 S

Criminal Procedure Code, 1973 (CrPC) — Section 313Supreme Court (Enlargement of Criminal Appellate Jurisdiction) Act, 1970 — Section 2