Supreme Court17 Nov 1997Allowed
Mahua Biswas (Smt) Vs Swagata Biswas and Another
Supreme Court Of India · (1998) 4 JT 252 : (1998) 2 SCC 359
Criminal Procedure Code, 1973 (CrPC) — Section 125
COURT ARCHIVE
Supreme Court Of India judgments
59,848 judgments · page 1,815 of 2,993
Supreme Court17 Nov 1997dismissed
Prem Chand alias Prem Nath Vs Shanta Prabhakar (Smt)
Supreme Court Of India · AIR 1997 SC 4367 : (1997) 9 JT 107 : (1998) 1 LW 465 : (1998) 118 PLR 653 : (1997) 7 SCALE 81 : (1998) 1 SCC 274 : (1997) 5 SCR 143 Supp : (1998) 1 UJ 38
Himachal Pradesh Urban Rent Control Act, 1987 — Section 14(3)Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 14(1)
Supreme Court17 Nov 1997Allowed
Jagriti Upbhogta Kalyan Parishad and Others Vs Union of India (UOI) and Others
Supreme Court Of India · (1998) 7 JT 268 : (1997) 7 SCALE 308 : (1998) 9 SCC 68
Constitution of India, 1950 — Article 142, 32
Supreme Court17 Nov 1997
Delhi Judicial Services Association (Regd.) Vs Union of India (UOI) and Others
Supreme Court Of India · (1998) 4 JT 256 : (1998) 2 SCC 369
Supreme Court13 Nov 1997Dismissed
Selvaraj Vs State of Tamil Nadu and Others
Supreme Court Of India · (1998) 1 ALD(Cri) 38 : (1998) 1 ALT(Cri) 68 : (1997) 9 JT 97 : (1997) 7 SCALE 12 : (1998) 9 SCC 308 : (1997) 5 SCR 133 Supp
Penal Code, 1860 (IPC) — Section 302, 304
Supreme Court13 Nov 1997Disposed Of
Improvement Trust, Ludhiana Vs Kuldip Singh and Another
Supreme Court Of India · (1998) 8 SCC 397
Supreme Court13 Nov 1997Allowed
State of Bihar and Others Vs D.N. Singh (Dead) by Lrs. and Others
Supreme Court Of India · AIR 1998 SC 322 : (1998) 1 BLJR 586 : (1997) 9 JT 104 : (1998) 1 PLJR 20 : (1998) 1 RLW 57 : (1997) 7 SCALE 21 : (1998) 2 SCC 572 : (1997) 5 SCR 140 Supp : (1998) 1 UJ 41
Land Acquisition Act, 1894 — Section 11(1)
Supreme Court13 Nov 1997Disposed Of
Govt. of A.P. Vs M. Srinivasa Reddy and Others
Supreme Court Of India · (1998) 8 SCC 765 : (1999) SCC(L&S) 278
Constitution of India, 1950 — Article 226
Supreme Court13 Nov 1997Dismissed
Commissioner, Guntur Municipality Vs B. Christudasu
Supreme Court Of India · (1998) 8 SCC 380 : (1998) SCC(L&S) 1591
Supreme Court12 Nov 1997Dismissed
S. Mohan Vs Government of T.N. and Another
Supreme Court Of India · (1999) 1 LLJ 539 : (1998) 9 SCC 485 : (1998) SCC(L&S) 1231
Supreme Court12 Nov 1997Allowed
Inspecting Assistant Commissioner, Bombay and Others Vs Sharat Narayan Parab
Supreme Court Of India · (1997) 9 JT 123 : (1997) 7 SCALE 4 : (1998) 1 SCC 484 : (1998) SCC(L&S) 316 : (1997) 95 TAXMAN 312
Penal Code, 1860 (IPC) — Section 147, 149, 332, 506
Supreme Court12 Nov 1997Dismissed
Communist Party of India (M) Vs Bharat Kumar and Others
Supreme Court Of India · AIR 1998 SC 184 : (1998) 1 ALLMR 155 : (1998) 1 CTC 46 : (1997) 9 JT 101 : (1997) 2 KLT 1007 : (1998) 1 LW 406 : (1998) 1 MLJ 99 : (1998) 1 PLJR 19 : (1998) 1 RLW 55 : (1997) 7 SCALE 21 : (1998) 1 SCC 201 : (1997) 5 SCR 131 Supp : (1998) 1 UJ 60
Supreme Court12 Nov 1997Dismissed
Moulin Rouge Pvt. Ltd. Vs Commercial Tax Officer and Others
Supreme Court Of India · AIR 1997 SC 4186 : (1997) 9 JT 83 : (1998) 1 SCC 70 : (1997) 5 SCR 122 Supp : (1998) 108 STC 150
Bengal Finance (Sales Tax) Act, 1941 — Section 2, 26A, 26A(2)
Supreme Court12 Nov 1997Dismissed
Food Corporation of India Vs B.J. Jambulkar
Supreme Court Of India · (1999) 81 FLR 67 : (1999) 1 JLJ 94 : (1998) 8 JT 131 : (1998) 9 SCC 440 : (1998) SCC(L&S) 1205
Supreme Court11 Nov 1997Dismissed
Syed Sadique and Others Vs Commissioner of Income Tax, Bihar
Supreme Court Of India · (1999) 157 CTR 496 : (1999) 239 ITR 263 : (1998) 8 JT 32 : (1998) 9 SCC 393
Income Tax Act, 1961 — Section 64
Supreme Court11 Nov 1997Dismissed
Indian Oil Corporation Ltd. and Another Vs Executive Officer and Another
Supreme Court Of India · (1998) 8 JT 33 : (1998) 9 SCC 384
Petroleum Act, 1934 — Section 31
Supreme Court11 Nov 1997Allowed
Union of India (UOI) and Others Vs L.V. Vishwanathan
Supreme Court Of India · (1997) 9 JT 89 : (1997) 7 SCALE 16 : (1998) 1 SCC 479 : (1998) SCC(L&S) 312 : (1997) 5 SCR 112 Supp
Central Civil Services (Pension) Rules, 1972 — Rule 33
Supreme Court11 Nov 1997Disposed Of
Union Carbide Corpn. Ltd. Vs Union of India and Others
Supreme Court Of India · (2004) 9 SCALE 118 : (1998) 1 SCALE 32 : (1991) 2 SCALE 675
Supreme Court11 Nov 1997Disposed Of
Dr. Upendra Baxi Vs State of U.P. and Others
Supreme Court Of India · (1998) 9 JT 119 : (1997) 7 SCALE 17 : (1998) 9 SCC 388
Supreme Court11 Nov 1997Dismissed
P.V. Subba Naidu and Others Vs Government of A.P. and Others
Supreme Court Of India · (1998) 9 SCC 407