Supreme Court19 Nov 1997
State of Punjab Vs Baldev Singh
Supreme Court Of India · (1999) 6 SCC 172 : (1998) 2 SCC 724
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 41, 42, 50
COURT ARCHIVE
Supreme Court Of India judgments
59,848 judgments · page 1,814 of 2,993
Supreme Court19 Nov 1997Allowed
Municipal Council, Alwar Vs P.R. Daga and Another
Supreme Court Of India · (1998) 8 JT 83 : (1999) 2 RLW 207 : (1998) 9 SCC 391
Rajasthan Municipalities (Octroi) Rules, 1962 — Rule 14(2)
Supreme Court19 Nov 1997Allowed
Moti Lal Chunnilal (Tak) Vs Commissioner of Income Tax
Supreme Court Of India · (1998) 234 ITR 472 : (1998) 9 SCC 401
Contract Act, 1872 — Section 23Income Tax Act, 1961 — Section 185
Supreme Court19 Nov 1997Dismissed
Rebti Devi (Smt) Vs Ram Dutt and Another
Supreme Court Of India · (1998) 2 BLJR 792 : (1998) 229 ITR 373 : (1997) 9 JT 179 : (1998) 1 LW 346 : (1998) 1 MLJ 47 : (1997) 7 SCALE 74 : (1997) 11 SCC 714 : (1997) 5 SCR 237 Supp
Benami Transactions (Prohibition) Act, 1988 — Section 3, 3(1), 3(2), 4(1), 4(2), 4(3), 4(3)(a), 4(3)(b), 4(i), 5, 8Constitution Of India, 1950 — Article 136Indian Trusts Act, 1882 — Section 82
Supreme Court19 Nov 1997Allowed
State of U.P. Vs Nand Kumar Aggarwal and Others
Supreme Court Of India · AIR 1998 SC 473 : (1998) AIRSCW 54 : (1998) 1 BLJR 637 : (1997) 9 JT 192 : (1998) 1 LW 351 : (1997) 7 SCALE 93 : (1997) 11 SCC 754 : (1997) 5 SCR 229 Supp : (1997) 9 Supreme 464 : (1998) 1 UJ 1
Urban Land (Ceiling and Regulation) Act, 1976 — Section 2, 6
Supreme Court19 Nov 1997Partly Allowed
Heeralal Vs Kalyan Mal and Others
Supreme Court Of India · AIR 1998 SC 618 : (1998) AIRSCW 219 : (1998) 46 BLJR 444 : (1998) 1 CALLT 45 : (1997) 9 JT 267 : (1998) 1 LW 340 : (1998) 1 MLJ 101 : (1998) 1 RLW 70 : (1997) 7 SCALE 196 : (1998) 1 SCC 278 : (1997) 5 SCR 277 Supp : (1997) 10 Supreme 56 : (1998) 1 UJ 155
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 1, Order 6 Rule 17, 115Constitution of India, 1950 — Article 136
Supreme Court19 Nov 1997Dismissed
Kishorilal Charmakar and Another Vs Distt. Education Officer and Another
Supreme Court Of India · (1998) 9 SCC 395 : (1998) SCC(L&S) 1191
Supreme Court19 Nov 1997Dismissed
Aamenabai Tayebaly and Others Vs Competent Authority under Safema and Others
Supreme Court Of India · AIR 1998 SC 484 : (1998) AIRSCW 68 : (1998) 1 BLJR 618 : (1998) CriLJ 685 : (1998) 59 ECC 21 : (1998) 230 ITR 892 : (1997) 9 JT 200 : (1997) 7 SCALE 64 : (1998) 1 SCC 703 : (1997) 5 SCR 246 Supp : (1997) 9 Supreme 6 : (1997) 10 Supreme 6
Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976 — Section 10, 11, 2(2), 3, 6Transfer of Property Act, 1882 — Section 52
Supreme Court18 Nov 1997dismissed
Najjam Faraghi @ Nijjam Faruqui Vs State of West Bengal
Supreme Court Of India · AIR 1998 SC 682 : (1998) AIRSCW 344 : (1998) 1 ALD(Cri) 25 : (1998) 1 CALLT 28 : (1996) CriLJ 866 : (1997) 4 Crimes 279 : (1998) 1 CTC 43 : (1997) 9 JT 118 : (1998) 1 RLW 62 : (1997) 7 SCALE 27 : (1998) 2 SCC 45 : (1997) 5 SCR 148 Supp : (1997) 9 Supreme
Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302, 306
Supreme Court18 Nov 1997Allowed
State of H.P. Vs J.L. Sharma and Another
Supreme Court Of India · AIR 1997 SC 4363 : (1997) 9 JT 152 : (1997) 7 SCALE 84 : (1998) 1 SCC 727 : (1997) 5 SCR 174 Supp : (1998) 1 UJ 42
Supreme Court18 Nov 1997Allowed
Union of India (UOI) and Others Vs A. Nagamalleshwar Rao
Supreme Court Of India · AIR 1998 SC 111 : (1997) 9 JT 164 : (1997) 7 SCALE 34 : (1998) 1 SCC 700 : (1998) SCC(L&S) 363 : (1997) 5 SCR 169 Supp : (1997) 2 UJ 824 : (1998) 1 UPLBEC 253 : (1998) 1 UPLBEC 243
Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)
Supreme Court18 Nov 1997Allowed
Balwinder Kaur Vs Hardeep Singh
Supreme Court Of India · AIR 1998 SC 764 : (1998) AIRSCW 474 : (1998) 1 BLJR 594 : (1997) 2 DMC 671 : (1997) 9 JT 157 : (1998) 1 LW 335 : (1998) 1 PLJR 23 : (1998) 118 PLR 655 : (1998) 1 RLW 65 : (1997) 7 SCALE 37 : (1997) 11 SCC 701 : (1997) 5 SCR 202 Supp : (1997) 9 Supreme 374
Constitution of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 13, 23, 23(1), 23(2), 23(3)
Supreme Court18 Nov 1997dismissed
Bhana Khalpa Bhai Patel Vs Assistant Collector of Customs, Bulsar, Gujarat and Another
Supreme Court Of India · AIR 1998 SC 1487 : (1998) AIRSCW 363 : (1998) 1 ALD(Cri) 161 : (1997) 4 Crimes 288 : (1998) 59 ECC 16 : (1997) 96 ELT 211 : (1998) 2 GLR 1319 : (1997) 9 JT 114 : (1998) 1 RLW 59 : (1997) 7 SCALE 24 : (1998) 1 SCC 222 : (1997) 5 SCR 163 Supp : (1997) 9 Sup
Customs Act, 1962 — Section 108, 135(1A), 135(1B)
Supreme Court18 Nov 1997Dismissed
Ammine and Others Vs State of Kerala
Supreme Court Of India · (1998) ACR 322 : AIR 1998 SC 260 : (1998) 1 ALD(Cri) 13 : (1998) CriLJ 481 : (1997) 9 JT 125 : (1997) 7 SCALE 43 : (1998) 2 SCC 301 : (1997) 5 SCR 181 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 293(4), 313Evidence Act, 1872 — Section 10, 17, 24, 45Penal Code, 1860 (IPC) — Section 120B, 302, 34
Supreme Court18 Nov 1997Disposed Of
M.C. Mehta Vs Union of India (UOI) and Others
Supreme Court Of India · (1998) 9 SCC 589
Constitution of India, 1950 — Article 21, 47, 48AEnvironment (Protection) Act, 1986 — Section 2, 3, 5
Supreme Court18 Nov 1997Allowed
State of Punjab and Others Vs Pritam Singh and Sons and Others
Supreme Court Of India · (1998) 9 SCC 606
Supreme Court18 Nov 1997Dismissed
General Manager, Telecom Vs A. Srinivasa Rao and Others
Supreme Court Of India · AIR 1998 SC 656 : (1998) AIRSCW 270 : (1998) 1 ALLMR 170 : (1997) 9 JT 234 : (1998) 1 MLJ 91 : (1998) 1 RLW 77 : (1997) 7 SCALE 99 : (1997) 8 SCC 767 : (1998) SCC(L&S) 6 : (1997) 5 SCR 212 Supp : (1997) 9 Supreme 469 : (1998) 1 UJ 142 : (1997) 3 UPLBEC 21
Industrial Disputes Act, 1947 — Section 2
Supreme Court18 Nov 1997Allowed
Hargovandas Devrajbhai Patel and Others Vs State of Gujarat
Supreme Court Of India · (1998) 2 ACR 1455 : AIR 1998 SC 370 : (1998) CriLJ 662 : (1998) 4 JT 384 : (1999) 1 RLW 14 : (1997) 7 SCALE 30 : (1998) 9 SCC 17 : (1997) 5 SCR 154 Supp
Penal Code, 1860 (IPC) — Section 34, 114, 201, 302, 304
Supreme Court18 Nov 1997Allowed
National Insurance Co. Ltd. Vs Santro Devi and Others
Supreme Court Of India · (1998) 1 ACC 600 : (1998) ACJ 116 : AIR 1998 SC 1485 : (1998) AIRSCW 346 : (1998) 1 BLJR 592 : (1998) 91 CompCas 447 : (1997) 9 JT 197 : (1999) 1 LW 370 : (1998) 2 MLJ 42 : (1998) 118 PLR 61 : (1998) 1 RLW 75 : (1997) 7 SCALE 104 : (1998) 1 SCC 219 : (199
Supreme Court18 Nov 1997Dismissed
National Insurance Company Limited Vs Santro Devi and Others etc.
Supreme Court Of India · (1998) 1 ACC 600 : (1998) ACJ 116 : AIR 1998 SC 1485 : (1998) 1 BLJR 592 : (1998) 91 CompCas 447 : (1997) 9 JT 197 : (1999) 1 LW 370 : (1998) 2 MLJ 42 : (1998) 118 PLR 61 : (1998) 1 RLW 75 : (1997) 7 SCALE 104 : (1998) 1 SCC 219 : (1997) 5 SCR 217 Supp :