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Supreme Court Of India judgments

59,848 judgments · page 1,813 of 2,993

Supreme Court24 Nov 1997dismissed

Charan Lal Sahu and Another Vs K.R. Narayanan and Another

Supreme Court Of India · AIR 1998 SC 1506 : (1998) AIRSCW 405 : (1997) 9 JT 253 : (1997) 7 SCALE 410 : (1997) 7 SCALE 124 : (1998) 1 SCC 56 : (1997) 5 SCR 316 Supp : (1997) 10 Supreme 43 : (1998) 1 UJ 178

Constitution of India, 1950 — Article 55(3)Presidential and Vice-Presidential Elections Act, 1952 — Section 13, 14A, 2, 5B, 5B(1)Supreme Court Rules, 1966 — Order 23 Rule 6, Order 41
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Supreme Court21 Nov 1997Dismissed

Rajendra Kumar Vs State of U.P.

Supreme Court Of India · (1998) ACR 276 : AIR 1998 SC 2896 : (1998) AIRSCW 2162 : (1998) 1 ALD(Cri) 12 : (1998) 4 ALLMR 113 : (1998) CriLJ 3293 : (1997) 9 JT 221 : (1997) 7 SCALE 107 : (1998) 9 SCC 343 : (1997) 10 Supreme 31

Penal Code, 1860 (IPC) — Section 302
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Supreme Court20 Nov 1997Disposed Of

Arun Kumar Rout and Others Vs State of Bihar and Others

Supreme Court Of India · AIR 1998 SC 1477 : (1998) AIRSCW 332 : (1998) 1 BLJR 419 : (1998) 4 JT 490 : (1998) 1 PLJR 17 : (1997) 7 SCALE 277 : (1998) 9 SCC 71 : (1998) SCC(L&S) 1116 : (1997) 5 SCR 314 Supp : (1997) 10 Supreme 293 : (1998) 1 UJ 290 : (1998) 2 UPLBEC 835 : (1998) 2

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Supreme Court20 Nov 1997Allowed

Govt. of T.N. and Another Vs S. Arumugham and Others

Supreme Court Of India · AIR 1998 SC 1467 : (1998) AIRSCW 266 : (1997) 9 JT 224 : (1997) 7 SCALE 118 : (1998) 2 SCC 198 : (1998) SCC(L&S) 493 : (1997) 5 SCR 295 Supp : (1997) 10 Supreme 34 : (1997) 3 UPLBEC 2188

Constitution of India, 1950 — Article 14, 16
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Supreme Court20 Nov 1997Allowed

State of M.P. and Others Vs Indra Sen Jain

Supreme Court Of India · AIR 1998 SC 982 : (1998) AIRSCW 747 : (1998) 1 JLJ 73 : (1997) 9 JT 230 : (1998) 1 MLJ 45 : (1998) MPLJ 382 : (1998) 1 MPLJ 382 : (1997) 7 SCALE 101 : (1998) 1 SCC 451 : (1998) SCC(L&S) 309 : (1997) 10 Supreme 39 : (1998) 1 UJ 144 : (1998) 1 UPLBEC 530 :

Constitution of India, 1950 — Article 311
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Supreme Court20 Nov 1997Dismissed

M.C. Mehta Vs Union of India (UOI) and Others

Supreme Court Of India · (1997) 9 JT 237 : (1997) 9 JT 213 : (1998) 118 PLR 729 : (1997) 7 SCALE 97 : (1997) 6 SCALE 56 : (1997) 1 SCALE 14 : (1997) 8 SCC 770 : (1997) 5 SCR 307 Supp : (1998) 1 UJ 282

Constitution of India, 1950 — Article 142, 21, 32Motor Vehicles Act, 1988 — Section 112, 177, 183, 184, 19
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Supreme Court19 Nov 1997dismissed

Surendra Kumar Jain Vs Royce Pereira

Supreme Court Of India · AIR 1998 SC 394 : (1998) 1 ALLMR 156 : (1997) 9 JT 185 : (1997) 7 SCALE 88 : (1997) 8 SCC 759 : (1997) 5 SCR 221 Supp

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 15A, 5(11), 5(4A), 5(6A), 5(8)Constitution of India, 1950 — Article 226
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