Supreme Court19 Aug 1998Dismissed

Punjab National Bank and Others Vs Sh. Kunj Behari Misra

Supreme Court Of India · (1998) 6 AD 220 : AIR 1998 SC 2713 : (1998) AIRSCW 2762 : (1998) 2 CTC 742 : (1998) 5 JT 548 : (1998) LabIC 3012 : (1998) 2 LLJ 809 : (1998) 4 SCALE 608 : (1998) 7 SCC 84 : (1998) SCC(L&S) 1783 : (1998) 1 SCR 22 Supp : (1999) 1 SLJ 271 : (1998) 6 Supreme

Punjab National Bank Officer Employees (Discipline and Appeal) Regulations, 1977 — Section 21(8)
Supreme Court18 Aug 1998Disposed Of

Ram Prasad Rajak Vs Nand Kumar and BOrs. and Another

Supreme Court Of India · (1998) 6 AD 518 : AIR 1998 SC 2730 : (1998) AIRSCW 2781 : (1998) 5 JT 540 : (1999) 1 RLW 76 : (1998) 4 SCALE 577 : (1998) 6 SCC 748 : (1998) 1 SCR 1 Supp : (1998) 6 Supreme 426

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 13, 14(8)Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 100, 96
Supreme Court14 Aug 1998

Food Corporation of India Etc. Etc. Vs Om Prakash Sharma and Others

Supreme Court Of India · (1998) 6 AD 244 : AIR 1998 SC 2682 : (1998) AIRSCW 2725 : (1998) 5 JT 513 : (1998) LabIC 2995 : (1999) 1 LLJ 1215 : (1998) 4 SCALE 545 : (1998) 7 SCC 676 : (1999) SCC(L&S) 40 : (1998) 3 SCR 1193 : (1999) 1 SLJ 140 : (1998) 6 Supreme 401

Constitution of India, 1950 — Article 14, 16, 32Food Corporations Act, 1964 — Section 45
Supreme Court14 Aug 1998Allowed

Union of India and Others Vs Shri B. Dev

Supreme Court Of India · AIR 1998 SC 2709 : (1998) AIRSCW 2758 : (1998) 5 ALT 6 : (1998) 5 JT 480 : (1998) LabIC 3007 : (1998) 4 SCALE 557 : (1998) 7 SCC 91 : (1998) 7 SCC 691 : (1999) SCC(L&S) 57 : (1999) 1 SLJ 196 : (1998) 6 Supreme 431

Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)Central Civil Services (Pension) Rules, 1972 — Rule 8, 9
Supreme Court13 Aug 1998Allowed

Sri Babu Ram Alias Durga Prasad Vs Sri Indra Pal Singh (Dead) by Lrs.

Supreme Court Of India · (1998) 6 AD 259 : AIR 1998 SC 3021 : (1998) AIRSCW 2877 : (1998) 5 ALT 13 : (1998) 5 JT 464 : (1998) 4 SCALE 565 : (1998) 6 SCC 358 : (1998) 3 SCR 1145 : (1998) 6 Supreme 439

Bankruptcy Act, 1869 — Section 81Civil Procedure Code, 1908 (CPC) — Section 100Contract Act, 1872 — Section 62
Supreme Court13 Aug 1998Allowed

Rajesh and Others Vs State of Maharashtra

Supreme Court Of India · (1998) 1 ACR 412 : (1998) 6 AD 197 : AIR 1998 SC 2724 : (1998) AIRSCW 2775 : (1998) 2 ALD(Cri) 578 : (1998) 4 ALLMR 723 : (1998) 2 ALT(Cri) 204 : (1998) CriLJ 4042 : (1998) 3 Crimes 193 : (1998) 5 JT 581 : (1998) 4 SCALE 592 : (1998) 7 SCC 324 : (1998) 6

Penal Code, 1860 (IPC) — Section 109, 307, 34, 354, 366