Supreme Court27 Aug 1998Allowed
State of Bihar and Another Vs Teachers'' Association of Govt. Engineering College and Others
Supreme Court Of India · (2000) 10 SCC 527
Constitution of India, 1950 — Article 14
COURT ARCHIVE
Supreme Court Of India judgments
59,848 judgments · page 1,764 of 2,993
Supreme Court27 Aug 1998Dismissed
State of Orissa and Others Vs Commissioner of Land Records and Statement, Cuttack and Others
Supreme Court Of India · AIR 1998 SC 3067 : (1998) AIRSCW 2975 : (1998) 5 JT 662 : (1998) 4 SCALE 682 : (1998) 7 SCC 162 : (1998) 1 SCR 130 Supp : (1998) 7 Supreme 31
Administration of Evacuee Property Act, 1950 — Section 55Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 21(4), 41(1)
Supreme Court26 Aug 1998Dismissed
Asstt. Commercial Taxes Officer Vs Mehta Opticians
Supreme Court Of India · (2001) 9 SCC 309
Supreme Court26 Aug 1998Allowed
Penathil Maroli Radha and Another Vs Vashayil Ukkandan Radha and Others
Supreme Court Of India · (2001) 9 SCC 335
Supreme Court26 Aug 1998Dismissed
Hindustan Lever Ltd. Vs Commissioner of Sales Tax
Supreme Court Of India · (2001) 10 SCC 493
Supreme Court26 Aug 1998Disposed Of
Madhukar Vishwanath Munje Vs Madhao and Others
Supreme Court Of India · (2001) 10 SCC 460
Hindu Minority and Guardianship Act, 1956 — Section 11Limitation Act, 1963 — Section 6, 8
Supreme Court26 Aug 1998Allowed
Dr. L.P. Misra Vs State of U.P.
Supreme Court Of India · (1998) 1 ACR 249 : (1998) 6 AD 331 : AIR 1998 SC 3337 : (1998) AIRSCW 3278 : (1998) 2 ALD(Cri) 558 : (1998) CriLJ 4603 : (1998) 3 Crimes 204 : (1997) 6 JT 6 : (1998) 4 SCALE 662 : (1998) 7 SCC 379 : (1998) 6 Supreme 583
Allahabad High Court Rules, 1952 — Rule 7, 8Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 14, 19
Supreme Court26 Aug 1998Dismissed
Jangeer Singh and Others Vs State of Rajasthan
Supreme Court Of India · (1998) 6 AD 586 : AIR 1998 SC 2791 : (1998) AIRSCW 2967 : (1998) 2 ALD(Cri) 524 : (1998) 2 ALT(Cri) 273 : (1998) CriLJ 4087 : (1998) 3 Crimes 209 : (1998) 5 JT 676 : (1998) 4 SCALE 677 : (1998) 7 SCC 372 : (1998) 7 Supreme 13
Penal Code, 1860 (IPC) — Section 100, 300, 302, 326, 34
Supreme Court26 Aug 1998Allowed
Patel Valmik Himatlal and Others Vs Patel Mohanlal Muljibhai (Dead) Through L.Rs.
Supreme Court Of India · (1998) 6 AD 594 : AIR 1998 SC 3325 : (1998) AIRSCW 3263 : (1999) 1 GLR 15 : (1998) 6 JT 59 : (1999) 1 LW 98 : (1998) 4 SCALE 714 : (1998) 7 SCC 383 : (1998) 1 SCR 126 Supp : (1998) 7 Supreme 28
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 29(2)Civil Procedure Code, 1908 (CPC) — Section 115
Supreme Court26 Aug 1998Dismissed
Billimora Nagar Palika Vs Wood Polymer Ltd. Wood Polymer Ltd. Vs Billimora Nagar Palika
Supreme Court Of India · (2001) 10 SCC 572
GUJARAT MUNICIPALITIES ACT, 1963 — Section 101, 102, 2, 275, 279
Supreme Court25 Aug 1998Allowed
Collector of Customs Vs Hindustan Motors Ltd.
Supreme Court Of India · (1998) 79 ECR 508 : (1998) 103 ELT 209 : (2000) 10 SCC 465
Supreme Court25 Aug 1998Disposed Of
Mahesh Chand and Others Vs State of U.P. and Others
Supreme Court Of India · (2000) 10 SCC 492
Supreme Court25 Aug 1998Dismissed
State of Karnataka Vs S. Shivakumar and Others
Supreme Court Of India · (2000) 10 SCC 485
Supreme Court25 Aug 1998Dismissed
National Insurance Co. Ltd. Vs Tejinder Singh Gujral and Another
Supreme Court Of India · (2000) 10 SCC 272
Supreme Court25 Aug 1998
Dr. Subramanian Swamy Vs Rama Krishna Hegde
Supreme Court Of India · (2000) 10 SCC 331
Contempt of Courts Act, 1971 — Section 15, 20
Supreme Court25 Aug 1998Disposed Of
Ramani Vs Saraswathi
Supreme Court Of India · (2000) 10 SCC 458
Hindu Marriage Act, 1955 — Section 25
Supreme Court25 Aug 1998Allowed
Dr. Duryodhan Sahu and Others Etc. Etc. Vs Jitendra Kumar Mishra and Others Etc. Etc.
Supreme Court Of India · (1998) 6 AD 417 : AIR 1999 SC 114 : (1998) AIRSCW 3467 : (1999) 87 CLT 86 : (1998) 3 CTC 97 : (1998) 5 JT 645 : (1998) 2 LLJ 1013 : (1998) 4 SCALE 643 : (1998) 7 SCC 273 : (1998) SCC(L&S) 1802 : (1998) 1 SCR 77 Supp : (1999) 1 SLJ 205 : (1998) 6 Supreme 5
Administrative Tribunals Act, 1985 — Section 14, 15, 19, 20, 21Constitution Of India, 1950 — Article 32, 226, 227, 323A
Supreme Court25 Aug 1998Allowed
Bharat Heavy Electricals and Others Vs Asstt. Commr. of Commercial Taxes and Others
Supreme Court Of India · (2000) 10 SCC 497
Supreme Court25 Aug 1998Dismissed
M. Satyanarayana Murthy and Others Vs Mandal Revenue, Officer Cum Land Acquisition Officer
Supreme Court Of India · AIR 1999 SC 40 : (1998) AIRSCW 3331 : (1999) 1 ALLMR 236 : (1998) 6 JT 58 : (1999) 1 LW 86(1) : (1999) 1 LW 86 : (1998) 5 SCALE 3 : (1998) 7 SCC 445 : (1998) 1 SCR 124 Supp : (1998) 6 Supreme 591
Supreme Court25 Aug 1998Dismissed
Hydro-Electric Employees Union, U.P. and Others Vs Sudhir Kumar Sharma and Others
Supreme Court Of India · (1998) 6 AD 481 : AIR 1998 SC 2970 : (1998) AIRSCW 2821 : (1998) 5 JT 631 : (1998) LabIC 3025 : (1999) 1 LLJ 153 : (1998) 4 SCALE 666 : (1998) 6 SCC 706 : (1998) SCC(L&S) 1715 : (1998) 1 SCR 105 Supp : (1999) 1 SLJ 152 : (1998) 7 Supreme 1 : (1998) 3 UPLB
Constitution of India, 1950 — Article 14, 16, 226Electricity (Supply) Act, 1948 — Section 79Electricity Act, 1910 — Section 6