Supreme Court25 Aug 1998Dismissed
Union of India (UOI) and Another Vs State of Haryana and Another
Supreme Court Of India · (2000) 10 SCC 482
Constitution of India, 1950 — Article 366
COURT ARCHIVE
Supreme Court Of India judgments
59,848 judgments · page 1,765 of 2,993
Supreme Court25 Aug 1998Allowed
Canara Bank Vs P.R.N. Upadhyaya and Others
Supreme Court Of India · (1998) 6 AD 371 : AIR 1998 SC 3000 : (1998) AIRSCW 2854 : (1998) 94 CompCas 569 : (1998) 2 CTC 381 : (1998) 5 JT 655 : (1999) 1 LW 5 : (1999) 1 LW 15 : (1998) 4 SCALE 651 : (1998) 5 SCC 528 : (1998) 6 SCC 526 : (1998) 1 SCR 93 Supp : (1998) 6 Supreme 539
Banking Regulation Act, 1949 — Section 21, 35, 35A
Supreme Court25 Aug 1998Allowed
Assistant Commissioner (Judicial), Sales Tax and Others Vs Kheria Brothers and Another
Supreme Court Of India · (1999) 8 SCC 137 : (2000) 117 STC 420
Supreme Court24 Aug 1998Allowed
Bajrang Lal Agrawal and Others Vs State of Bihar and Another
Supreme Court Of India · (2000) 10 SCC 518
Essential Commodities Act, 1955 — Section 7
Supreme Court24 Aug 1998dismissed
Ram Sunder Yadav and Others Vs The State of Bihar
Supreme Court Of India · (1998) 1 ACR 412 : (1998) 6 AD 369 : AIR 1998 SC 3117 : (1998) AIRSCW 3030 : (1998) CriLJ 4558 : (1998) 3 Crimes 202 : (1998) 5 JT 620 : (1998) 4 SCALE 641 : (1998) 7 SCC 365 : (1998) 6 Supreme 522
Supreme Court21 Aug 1998Allowed
Navungal Pathumma Vs Union of India and Others
Supreme Court Of India · (1998) 6 AD 606 : AIR 1999 SC 142 : (1998) AIRSCW 3499 : (1998) 2 ALD(Cri) 575 : (1998) 2 ALT(Cri) 210 : (1999) CriLJ 26 : (1998) 3 Crimes 200 : (1998) 5 JT 621 : (1998) 4 SCALE 637(2) : (1998) 4 SCALE 637 : (1998) 7 SCC 287 : (1998) 6 Supreme 520
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3, 9(1)
Supreme Court21 Aug 1998Allowed
Selvi J. Jayalalitha Vs R. Sai Bharathi State represented by the Additional S.P., C.B., C.I.D. Vs Jayalalitha
Supreme Court Of India · (1998) 2 LW(Cri) 659
Penal Code, 1860 (IPC) — Section 169Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 19
Supreme Court21 Aug 1998Disposed Of
Orissa State Financial Corporation and Others Vs Samaru Pasayat
Supreme Court Of India · (2001) 10 SCC 524
Constitution of India, 1950 — Article 226State Financial Corporations Act, 1951 — Section 29
Supreme Court21 Aug 1998Dismissed
Mehta M.C. Vs Union of India (UOI) and Others
Supreme Court Of India · (1999) AIRSCW 4891 : (1999) 1 LLJ 612 : (2000) 7 SCALE 367 : (1999) 6 SCALE 341 : (1998) 4 SCALE 18
Industrial Disputes Act, 1947 — Section 25B, 25F
Supreme Court20 Aug 1998dismissed
State of Bihar and Others Vs Bihar Rajya Sahkarita Prabandhak Seva Sangh, Patna, and Others
Supreme Court Of India · (1998) 5 JT 600 : (1999) 1 PLJR 35 : (1998) 4 SCALE 630 : (1998) 8 SCC 218 : (1999) SCC(L&S) 952 : (1999) 1 SLJ 202 : (1998) 3 UPLBEC 1628
Constitution of India, 1950 — Article 14, 16
Supreme Court20 Aug 1998Allowed
Bishundeo Narain Rai (Dead)By Lrs. and Others Vs Anmol Devi and Others
Supreme Court Of India · (1998) 6 AD 307 : AIR 1998 SC 3006 : (1998) AIRSCW 2860 : (1998) 5 JT 571 : (1999) 1 LW 14 : (1999) 1 MLJ 54 : (1998) 4 SCALE 624 : (1998) 7 SCC 498 : (1998) 1 SCR 66 Supp : (1998) 6 Supreme 509
Evidence Act, 1872 — Section 92Transfer of Property Act, 1882 — Section 54, 8
Supreme Court20 Aug 1998Dismissed
Loku Ram Vs State of Haryana and Others
Supreme Court Of India · (1998) 08 SC CK 0041
Haryana Ceiling on Land Holdings Act, 1972 — Section 18(2), 18(4), 18(6), 211, 65
Supreme Court20 Aug 1998Dismissed
Muneshwar (Dead) By Lrs. Vs Raja Mohammad Khan and Others
Supreme Court Of India · (1998) 6 AD 284 : AIR 1998 SC 2995 : (1998) AIRSCW 2848 : (1998) 5 JT 583 : (1998) RD 615 : (1998) 4 SCALE 618 : (1998) 6 SCC 582 : (1998) 1 SCR 53 Supp : (1998) 6 Supreme 502
Constitution of India, 1950 — Article 226Limitation Act, 1908 — Section 28Penal Code, 1860 (IPC) — Section 109, 147, 148, 323, 324
Supreme Court19 Aug 1998Allowed
Vishwanath and Another Vs Hidayatt Ullah
Supreme Court Of India · (1999) 2 SCC 535
Supreme Court19 Aug 1998Allowed
Orma Impex Pvt. Ltd. Vs Nissai Asb Pte. Ltd.
Supreme Court Of India · AIR 1999 SC 2871 : (1999) AIRSCW 2475 : (1999) 2 ARBLR 117 : (1999) 2 SCC 541
Arbitration and Conciliation Act, 1996 — Section 45, 50Delhi High Court Act, 1966 — Section 10
Supreme Court19 Aug 1998Disposed Of
M/S. Mahaluxmi Rice Mills and Others Vs State of U.P. and Others
Supreme Court Of India · (1998) 6 AD 301 : AIR 1999 SC 147 : (1998) AIRSCW 3504 : (1998) 5 JT 603 : (1998) 4 SCALE 594 : (1998) 6 SCC 590 : (1998) 1 SCR 8 Supp : (1998) 6 Supreme 477 : (1999) 1 UJ 118 : (1998) 3 UPLBEC 1984
Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964 — Section 17, 6
Supreme Court19 Aug 1998Allowed
Akkanissery Govindan Nambiar Vs Kariyath Raghavan
Supreme Court Of India · (1998) 6 AD 524 : AIR 1998 SC 3146 : (1998) AIRSCW 3215 : (1998) 5 JT 617 : (1998) 2 KLT 786 : (1999) 1 LW 29 : (1998) 4 SCALE 639 : (1998) 6 SCC 491 : (1998) 1 SCR 49 Supp : (1998) 6 Supreme 517
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(3)
Supreme Court19 Aug 1998Dismissed
Panchhi and others Vs State of UP
Supreme Court Of India · (1998) 1 ACR 419 : (1998) 6 AD 158 : AIR 1998 SC 2726 : (1998) AIRSCW 2777 : (1998) 2 ALD(Cri) 517 : (1998) 4 ALLMR 725 : (1998) 2 ALT(Cri) 259 : (1998) CriLJ 4044 : (1998) 5 JT 565 : (1999) 1 LW(Cri) 201 : (1998) 4 SCALE 603 : (1998) 7 SCC 177 : (1998) 1
Penal Code, 1860 (IPC) — Section 302, 34
Supreme Court19 Aug 1998Dismissed
State of U.P. Vs Girja Shankar Sonakiya
Supreme Court Of India · (1998) 5 JT 596 : (1999) 1 LLJ 190 : (1998) 4 SCALE 598 : (1998) 6 SCC 654 : (1998) SCC(L&S) 1485 : (1998) 1 SCR 16 Supp : (1999) 1 SLJ 219 : (1998) 3 UPLBEC 1625
Constitution of India, 1950 — Article 309Uttar Pradesh Regularisation of Ad hoc Appointments (On Posts Within the Purview of the Public Service Commission) Rules, 1979 — Rule 4, 5, 6, 8
Supreme Court19 Aug 1998Dismissed
Ram Kumar Madhusudan Pathak Vs State of Gujarat
Supreme Court Of India · AIR 1998 SC 2732 : (1998) AIRSCW 2784 : (1998) 2 ALD(Cri) 580 : (1999) 1 ALT(Cri) 36 : (1998) CriLJ 4048 : (1998) 3 Crimes 195 : (1999) 1 GLR 576 : (1998) 5 JT 592 : (1998) 4 SCALE 588 : (1998) 7 SCC 702 : (1998) 6 Supreme 482
Criminal Procedure Code, 1973 (CrPC) — Section 379Penal Code, 1860 (IPC) — Section 302