Supreme Court13 Aug 1998Disposed Of

Union of India and Others Vs S.N. Dubey and Others

Supreme Court Of India · AIR 1998 SC 3124 : (1998) AIRSCW 3038 : (1998) 3 BLJR 1765 : (1998) 5 JT 486 : (1998) LabIC 3512 : (1998) 4 SCALE 524 : (1998) 6 SCC 388 : (1998) 3 SCR 1166 : (1999) 1 SLJ 281 : (1998) 6 Supreme 339

Administrative Service (Recruitment) Rules, 1954 — Rule 4, 8(2), 9(1)Administrative Service (Regulation of Seniority) Rules, 1954 — Rule 3(3)(C)
Supreme Court13 Aug 1998Dismissed

Ashok Chaturvedi and Others Vs Shitulh Chanchani and Another

Supreme Court Of India · (1998) 6 AD 437 : AIR 1998 SC 2796 : (1998) AIRSCW 2972 : (1998) 2 ALD(Cri) 534 : (1999) 1 ALT(Cri) 1 : (1998) 2 ALT(Cri) 256 : (1998) 94 CompCas 401 : (1998) 4 CompLJ 394 : (1998) CriLJ 4091 : (1998) 5 JT 452 : (1998) 4 SCALE 521 : (1998) 7 SCC 698 : (19

Criminal Procedure Code, 1973 (CrPC) — Section 245, 482Penal Code, 1860 (IPC) — Section 120B, 406, 420, 467, 468
Supreme Court12 Aug 1998Disposed Of

State of M.P. and Others Vs M/s. Indore Iron and Steel Mills Pvt. Ltd.

Supreme Court Of India · (1998) 6 AD 504 : AIR 1998 SC 3050 : (1998) AIRSCW 2910 : (1998) 5 JT 501 : (1998) 4 SCALE 562 : (1998) 5 SCALE 467 : (1998) 6 SCC 416 : (1998) 3 SCR 1140 : (1998) 111 STC 261 : (1998) 6 Supreme 398

Central Sales Tax Act, 1956 — Section 14Entry Tax Act, 1976 — Section 10, 5Madhya Pradesh General Sales Tax Act, 1958 — Section 12
Supreme Court12 Aug 1998Allowed

State of Rajasthan Vs Ram Bharosi and Others

Supreme Court Of India · AIR 1998 SC 3016 : (1998) AIRSCW 2871 : (1998) 2 ALD(Cri) 453 : (1998) 2 ALT(Cri) 248 : (1998) CriLJ 4053 : (1998) 5 JT 456 : (1999) 1 RLW 67 : (1998) 4 SCALE 512 : (1998) 6 SCC 564 : (1998) 3 SCR 1129 : (1998) 6 Supreme 350

Arms Act, 1959 — Section 25, 3Criminal Procedure Code, 1973 (CrPC) — Section 315Penal Code, 1860 (IPC) — Section 96, 97, 99
Supreme Court11 Aug 1998Allowed

P.R. Deshpande Vs Maruti Balaram Haibatti

Supreme Court Of India · (1998) 6 AD 325 : AIR 1998 SC 2979 : (1998) AIRSCW 2830 : (1998) 5 JT 390 : (1999) 1 KLT 51 : (1999) 1 LW 68 : (1999) 121 PLR 421 : (1998) 4 SCALE 426 : (1998) 6 SCC 507 : (1998) 3 SCR 1079 : (1998) 6 Supreme 303

Constitution of India, 1950 — Article 136Karnataka Rent Control Act, 1961 — Section 21, 29, 50
Supreme Court11 Aug 1998Allowed

Sonic Electrochem and Anr Vs Sales Tax Officer and Others

Supreme Court Of India · (1998) 6 AD 92 : AIR 1999 SC 41 : (1998) AIRSCW 3361 : (1998) 5 JT 408 : (1998) 4 SCALE 488 : (1998) 6 SCC 397 : (1998) 3 SCR 1102 : (1998) 111 STC 181 : (1998) 6 Supreme 347

Insecticides Act, 1968 — Section 9(3)Orissa Sales Tax Act, 1947 — Section 6
Supreme Court11 Aug 1998Dismissed

State of A.P. Vs Thakkidiram Reddy and Others

Supreme Court Of India · (1998) 6 AD 381 : AIR 1998 SC 2702 : (1998) AIRSCW 2750 : (1998) 2 ALD(Cri) 509 : (1998) 2 ALT(Cri) 226 : (1998) CriLJ 4035 : (1998) 5 JT 398 : (1998) 4 SCALE 416 : (1998) 6 SCC 554 : (1998) 3 SCR 1088 : (1998) 6 Supreme 374

Criminal Procedure Code, 1973 (CrPC) — Section 211, 464(1), 464(2), 465, 535Penal Code, 1860 (IPC) — Section 141, 148, 149, 302, 313
Supreme Court11 Aug 1998Dismissed

C.G. Govindan Vs State of Gujarat and Others

Supreme Court Of India · (1998) 6 AD 129 : AIR 1998 SC 2735 : (1998) AIRSCW 2787 : (1999) 1 GLR 512 : (1998) 5 JT 367 : (1998) 4 SCALE 455 : (1998) 7 SCC 625 : (1999) SCC(L&S) 15 : (1998) 6 Supreme 547

Constitution of India, 1950 — Article 136, 141, 146(2), 226, 229
Supreme Court11 Aug 1998Allowed

A.P.S.R.T.C. Vs State Transport Appellate Tribunal and Others

Supreme Court Of India · (1998) 2 ACC 173 : AIR 1998 SC 2621 : (1998) AIRSCW 2663 : (1998) 5 JT 417 : (1998) 4 SCALE 445 : (1998) 7 SCC 353 : (1998) 3 SCR 1106 : (1998) 6 Supreme 316

Andhra Pradesh Motor Vehicles Rules, 1989 — Rule 171, 172, 173, 174, 179Motor Vehicles Act, 1988 — Section 100, 104, 70, 71(3), 72
Supreme Court11 Aug 1998Disposed Of

Suresh N. Bhusare and Others Vs State of Maharashtra

Supreme Court Of India · (1998) 1 ACR 417 : AIR 1998 SC 3131 : (1998) AIRSCW 3045 : (1998) 2 ALD(Cri) 522 : (1998) CriLJ 4559 : (1998) 5 JT 578 : (1999) 1 RLW 79 : (1998) 4 SCALE 601 : (1999) 1 SCC 220 : (1998) 6 Supreme 463

Penal Code, 1860 (IPC) — Section 342, 376