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Supreme Court Of India judgments

59,848 judgments · page 1,732 of 2,993

Supreme Court18 Mar 1999Allowed

Stonecraft Enterprises Vs Commissioner of Income Tax

Supreme Court Of India · AIR 1999 SC 1638 : (1999) AIRSCW 1251 : (1999) 153 CTR 86 : (1999) 237 ITR 131 : (1999) 2 JT 332 : (1999) 2 SCALE 219 : (1999) 3 SCC 343 : (1999) 2 SCR 17 : (1999) 3 Supreme 95 : (1999) 103 TAXMAN 490

Income Tax Act, 1961 — Section 80HHC
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Supreme Court18 Mar 1999Allowed

Baburam Vs C.C. Jacob and Others

Supreme Court Of India · AIR 1999 SC 1845 : (1999) AIRSCW 1447 : (1999) 82 FLR 90 : (1999) 2 JT 256 : (1999) 2 LLJ 983 : (1999) 3 MLJ 27 : (1999) 2 SCALE 122 : (1999) 3 SCC 362 : (1999) SCC(L&S) 682 : (1999) 3 Supreme 129 : (1999) 2 UPLBEC 1378

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Supreme Court18 Mar 1999Allowed

K. Ramakrishnan Unnithan Vs State of Kerala

Supreme Court Of India · (1999) 1 ACR 641 : AIR 1999 SC 1428 : (1999) AIRSCW 1113 : (1999) 1 ALD(Cri) 683 : (1999) 1 ALT(Cri) 265 : (1999) CriLJ 2101 : (1999) 2 Crimes 19 : (1999) 2 JT 235 : (1999) 2 KLT 129 : (1999) 2 LW(Cri) 663 : (1999) 2 SCALE 128 : (1999) 3 SCC 309 : (1999)

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 34
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Supreme Court18 Mar 1999Dismissed

Sardul Singh Vs Pritam Singh and Others

Supreme Court Of India · AIR 1999 SC 1704 : (1999) AIRSCW 1330 : (1999) 2 JT 498 : (1999) 3 LW 466 : (1999) 2 MLJ 76 : (1999) 2 SCALE 343 : (1999) 3 SCC 522 : (1999) 2 SCR 22 : (1999) 3 Supreme 364 : (1999) 2 UJ 799 : (1999) 2 UPLBEC 1262

Advocates Act, 1961 — Section 44
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Supreme Court17 Mar 1999dismissed

Vidhyadhar Vs Manikrao and Another

Supreme Court Of India · AIR 1999 SC 1441 : (1999) AIRSCW 1129 : (1999) 3 ALT 1 : (1999) 2 JT 183 : (1999) 3 LW 576 : (1999) 2 SCALE 93 : (1999) 3 SCC 573 : (1999) 1 SCR 1168 : (1999) 3 Supreme 102 : (1999) 1 UJ 665

Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1A, Order 34 Rule 10, Order 34 Rule 11, 100Evidence Act, 1872 — Section 114Transfer of Property Act, 1882 — Section 54, 55(4)
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Supreme Court17 Mar 1999Allowed

K. Leelavathy Bai and Others Vs P.V. Gangadharan and Others

Supreme Court Of India · AIR 1999 SC 1267 : (1999) AIRSCW 951 : (1999) 2 JT 244 : (1999) 2 KLT 137 : (1999) 3 LW 655 : (1999) 2 SCALE 87 : (1999) 3 SCC 548 : (1999) 1 SCR 1197 : (1999) 3 Supreme 89

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54, Order 41 Rule 22, 60Succession Act, 1925 — Section 211(1), 307(1), 311, 332, 333
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Supreme Court17 Mar 1999Allowed

Maktool Singh Vs State of Punjab

Supreme Court Of India · (1999) 1 ACR 682 : AIR 1999 SC 1131 : (1999) AIRSCW 788 : (1999) 1 ALD(Cri) 735 : (1999) CriLJ 1825 : (1999) 2 Crimes 338 : (2001) 1 GLR 298 : (1999) 2 JT 176 : (1999) 2 LW(Cri) 652 : (1999) 2 OLR 1 : (2000) 1 RLW 69 : (1999) 2 SCALE 26 : (1999) 3 SCC 321

Constitution of India, 1950 — Article 161, 72Criminal Procedure Code, 1973 (CrPC) — Section 33, 389, 432, 433, 434Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 27, 32A, 36B
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Supreme Court17 Mar 1999Dismissed

COMMISSIONER OF INCOME TAX Vs KASTURI and SONS LTD.

Supreme Court Of India · AIR 1999 SC 1275 : (1999) AIRSCW 960 : (1999) 153 CTR 1 : (1999) 237 ITR 24 : (1999) 2 JT 272 : (1999) 2 SCALE 75 : (1999) 3 SCC 346 : (1999) 1 SCR 1207 : (1999) 3 Supreme 25

Income Tax Act, 1961 — Section 10, 147, 17, 23, 28
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Supreme Court16 Mar 1999dismissed

Thanjavur Textiles Ltd. Vs B. Purushotham and Others

Supreme Court Of India · AIR 1999 SC 1290 : (1999) AIRSCW 979 : (1999) 2 JT 364 : (1999) 1 LLJ 1049 : (1999) 3 MLJ 35 : (1999) 2 SCALE 216 : (1999) 3 SCC 316 : (1999) SCC(L&S) 677 : (1999) 1 SCR 1150 : (1999) 3 Supreme 409 : (1999) 2 UPLBEC 1036

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