Supreme Court22 Mar 1999Allowed

V.S. Achuthanandan Vs P.J. Francis and Another

Supreme Court Of India · AIR 1999 SC 2044 : (1999) AIRSCW 1760 : (1999) 2 JT 347 : (1999) 2 KLT 18 : (1999) 2 SCALE 222 : (1999) 3 SCC 737 : (1999) 2 SCR 99 : (1999) 3 Supreme 243 : (1999) 1 UJ 621

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 1, Order 6 Rule 16, Order 7 Rule 11, 133, 81(1)Conduct of Elections Rules, 1961 — Rule 94AConstitution of India, 1950 — Article 327, 328, 329
Supreme Court22 Mar 1999dismissed

Vijayan @ Vijayakumar Vs State Rep. by Inspector of Police

Supreme Court Of India · (1999) 1 ACR 937 : AIR 1999 SC 1311 : (1999) AIRSCW 1003 : (1999) 1 ALD(Cri) 692 : (1999) 1 ALT(Cri) 258 : (1999) CriLJ 2037 : (1999) 2 Crimes 6 : (1999) 2 JT 322 : (1999) 2 SCALE 164 : (1999) 4 SCC 36 : (1999) 2 SCR 89 : (1999) 3 Supreme 145

Evidence Act, 1872 — Section 153
Supreme Court22 Mar 1999Disposed Of

Ferro Alloys Corpn. Ltd. and Another Vs U.O.I. and Others

Supreme Court Of India · AIR 1999 SC 1236 : (1999) AIRSCW 913 : (1999) 105 ELT 4 : (1999) 2 JT 288 : (1999) 2 SCALE 176 : (1999) 4 SCC 149 : (1999) 2 SCR 49 : (1999) 112 STC 570 : (1999) 3 Supreme 171

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, 11Constitution of India, 1950 — Article 136Mines and Minerals (Development and Regulation) Act, 1957 — Section 8(3)
Supreme Court19 Mar 1999dismissed

Delhi Financial Corporation Vs B.B. Behel

Supreme Court Of India · AIR 1999 SC 2358 : (1999) AIRSCW 2461 : (2000) 101 CompCas 8 : (1999) 2 JT 259 : (1999) 122 PLR 523 : (1999) 2 SCALE 147 : (1999) 3 SCC 298 : (1999) 4 Supreme 124 : (1999) 1 UJ 661

State Financial Corporations Act, 1951 — Section 29, 31
Supreme Court19 Mar 1999dismissed

M/s. Jagdish Rai and Brothers Vs Union of India

Supreme Court Of India · AIR 1999 SC 1258 : (1999) AIRSCW 940 : (1999) 1 ARBLR 696 : (1999) 2 CTC 240 : (1999) 2 JT 268 : (1999) 2 SCALE 141 : (1999) 3 SCC 257 : (1999) 3 Supreme 22 : (1999) 1 UJ 655

Arbitration Act, 1940 — Section 29Civil Procedure Code, 1908 (CPC) — Section 34
Supreme Court19 Mar 1999Dismissed

State of Rajasthan Vs Teja Ram and Others

Supreme Court Of India · (1999) 1 ACR 942 : AIR 1999 SC 1776 : (1999) AIRSCW 1514 : (1999) 1 ALD(Cri) 708 : (1999) 1 ALT(Cri) 276 : (1999) 2 CALLT 106 : (1999) CriLJ 2588 : (1999) 2 Crimes 45 : (1999) 2 JT 279 : (1999) 2 RLW 276 : (1999) 2 SCALE 169 : (1999) 3 SCC 507 : (1999) 2

Criminal Procedure Code, 1973 (CrPC) — Section 107, 162(1), 162(2)Evidence Act, 1872 — Section 14, 155(3), 27, 32Penal Code, 1860 (IPC) — Section 149, 302
Supreme Court18 Mar 1999dismissed

N.K. Ogle Vs Sanwaldas @ Sanwalmal Ahuja

Supreme Court Of India · (1999) 1 ACR 677 : AIR 1999 SC 1437 : (1999) AIRSCW 1124 : (1999) 1 ALD(Cri) 763 : (1999) 1 ALT(Cri) 214 : (1999) CriLJ 2105 : (1999) 2 Crimes 1 : (1999) 2 JT 230 : (1999) 2 LW(Cri) 624 : (1999) 2 OLR 33 : (1999) 2 SCALE 124 : (1999) 3 SCC 284 : (1999) 1

Criminal Procedure Code, 1973 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 379
Supreme Court18 Mar 1999Dismissed

Nirmal Singh and Another Vs State of Haryana

Supreme Court Of India · (1999) 1 ACR 646 : AIR 1999 SC 1221 : (1999) AIRSCW 887 : (2000) 1 ALD(Cri) 855 : (1999) 1 ALD(Cri) 698 : (2000) 1 ALT(Cri) 288 : (1999) 1 ALT(Cri) 253 : (1999) 2 CALLT 93 : (1999) CriLJ 1836 : (1999) 2 Crimes 25 : (1999) 2 JT 225 : (1999) 2 SCALE 133 : (

Penal Code, 1860 (IPC) — Section 302, 34
Supreme Court18 Mar 1999Allowed

Commissioner of Income Tax Vs Sirpur Paper Mills

Supreme Court Of India · AIR 1999 SC 1264 : (1999) AIRSCW 948 : (1999) 237 ITR 41 : (1999) 2 JT 328 : (1999) 2 SCALE 168 : (1999) 2 SCALE 160 : (1999) 3 SCC 596 : (1999) 2 SCR 10 : (1999) 3 Supreme 97

Income Tax Act, 1961 — Section 256(1), 28, 36(1)Income Tax Rules, 1962 — Rule 87, 88