CourtKutchehry.com

COURT ARCHIVE

Supreme Court Of India judgments

59,848 judgments · page 1,730 of 2,993

Supreme Court26 Mar 1999Allowed

Satwant Singh Sodhi Vs State of Punjab and Others

Supreme Court Of India · AIR 1999 SC 2040 : (1999) AIRSCW 1751 : (1999) 2 ARBLR 1 : (1999) 2 JT 486 : (2000) 1 LW 21 : (1999) 122 PLR 532 : (1999) 2 SCALE 301 : (1999) 3 SCC 487 : (1999) 2 SCR 230 : (1999) 3 Supreme 272 : (1999) 2 UJ 912

Arbitration Act, 1940 — Section 13, 14
Read judgment
Supreme Court26 Mar 1999Dismissed

State Bank of India Vs Pralaysaran Chakrabarty

Supreme Court Of India · AIR 1999 SC 2282 : (1999) AIRSCW 2338 : (1999) 82 FLR 290 : (1999) 2 JT 371 : (1999) 1 LLJ 1341 : (1999) 2 SCALE 282 : (1999) 7 Supreme 484 : (1999) 2 UPLBEC 1005

Constitution of India, 1950 — Article 136
Read judgment
Supreme Court24 Mar 1999Allowed

State of Orissa and Others Vs Kishore Chandra Samal and Others

Supreme Court Of India · AIR 1999 SC 2274 : (1999) AIRSCW 2330 : (2000) 89 CLT 1 : (1999) 82 FLR 87 : (1999) 2 JT 397 : (1999) 2 LLJ 1217 : (1999) 2 SCALE 251 : (1999) 3 SCC 435 : (1999) SCC(L&S) 739 : (1999) 2 SCR 190 : (1999) 3 Supreme 218 : (1999) 1 UJ 650

Orissa Municipal Act, 1950 — Section 81
Read judgment
Supreme Court24 Mar 1999Allowed

Ram Kishore Gupta Vs State Of Uttar Pradesh and Others

Supreme Court Of India · AIR 1999 SC 2961 : (1999) AIRSCW 2876 : (1999) 82 FLR 80 : (1999) 2 JT 385 : (1999) 2 SCALE 265 : (1999) 3 SCC 453 : (1999) SCC(L&S) 746 : (1999) 4 Supreme 135 : (1999) 2 UPLBEC 1032

Uttar Pradesh Higher Judicial Service Rules, 1975 — Rule 22, 26(1)
Read judgment
Supreme Court24 Mar 1999Allowed

Workman of M/s Birla Textiles Vs Shri K.K. Birla and Others

Supreme Court Of India · AIR 1999 SC 2412 : (1999) AIRSCW 2535 : (1999) 82 FLR 60 : (1999) 2 JT 404 : (1999) 1 LLJ 1104 : (1999) 2 SCALE 239 : (1999) 3 SCC 475 : (1999) SCC(L&S) 758 : (1999) 2 SCR 151 : (1999) 3 Supreme 225 : (1999) 1 UJ 608

Industrial Disputes Act, 1947 — Section 25F
Read judgment
Supreme Court24 Mar 1999Disposed Of

Akmal Ahmad Vs State of Delhi

Supreme Court Of India · AIR 1999 SC 1315 : (1999) AIRSCW 1008 : (1999) 1 ALD(Cri) 688 : (1999) 1 ALT(Cri) 271 : (1999) CriLJ 2041 : (1999) 2 Crimes 12 : (1999) 2 JT 388 : (1999) 2 LW(Cri) 668 : (1999) 2 SCALE 234 : (1999) 3 SCC 337 : (1999) 2 SCR 160 : (1999) 3 Supreme 151

Arms Act, 1959 — Section 25Citizenship Act, 1955 — Section 9Passports Act, 1967 — Section 12, 3
Read judgment
Supreme Court24 Mar 1999Disposed Of

Kochkunju Nair Vs Koshy Alexander and Others

Supreme Court Of India · AIR 1999 SC 2272 : (1999) AIRSCW 2326 : (1999) 2 JT 393 : (1999) 2 KLT 168 : (1999) 2 SCALE 254 : (1999) 3 SCC 482 : (1999) 2 SCR 169 : (1999) 3 Supreme 157

Kerala Land Reforms Act, 1963 — Section 125(3), 2(25)
Read judgment
Supreme Court23 Mar 1999Allowed

Chief Executive Officer Vs Surendra Kumar Vakil and Others

Supreme Court Of India · AIR 1999 SC 2294 : (1999) AIRSCW 2360 : (1999) 1 JLJ 373 : (1999) 2 JT 315 : (1999) 2 SCALE 208 : (1999) 3 SCC 555 : (1999) 2 SCR 118 : (1999) 3 Supreme 369 : (1999) 2 UPLBEC 1360

Cantonments Act, 1924 — Section 184, 274, 280Cantonments Land Administration Rules, 1925 — Rule 4, 5, 6, 7, 8
Read judgment
Supreme Court23 Mar 1999Allowed

Balwant Singh Vs State of Haryana and Ors

Supreme Court Of India · AIR 1999 SC 1214 : (1999) AIRSCW 879 : (1999) 2 JT 334 : (1999) 122 PLR 527 : (1999) 2 SCALE 214 : (1999) 3 SCC 296 : (1999) 3 Supreme 137 : (1999) 1 UJ 683

Punjab Co-operative Societies Act, 1961 — Section 55
Read judgment