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Supreme Court Of India judgments

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Supreme Court11 Mar 1999Allowed

Ashwinkumar K. Patel Vs Upendra J. Patel and Others

Supreme Court Of India · AIR 1999 SC 1125 : (1999) AIRSCW 780 : (1999) 2 ALLMR 412 : (1999) 1 CTC 710 : (1999) 3 GLR 1887 : (1999) 2 JT 136 : (1999) 1 OLR 597 : (1999) 3 RLW 394 : (1999) 1 SCALE 689 : (1999) 3 SCC 161 : (1999) 2 Supreme 436 : (1999) 2 UJ 904

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 41 Rule 23
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Supreme Court11 Mar 1999Allowed

D. Ramachandran Vs R.V. Janakiraman and Others

Supreme Court Of India · AIR 1999 SC 1128 : (1999) AIRSCW 784 : (1999) 2 ALLMR 430 : (1999) 1 CTC 715 : (1999) 2 JT 94 : (2000) 1 LW 185 : (2000) 1 LW 184 : (1999) 1 SCALE 693 : (1999) 3 SCC 267 : (1999) 1 SCR 983 : (1999) 2 Supreme 454

Representation of the People Act, 1951 — Section 81, 83, 85Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16, Order 7 Rule 11
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Supreme Court11 Mar 1999Allowed

M/s. Birla Corporation Ltd. Vs State of Rajasthan and Others

Supreme Court Of India · AIR 1999 SC 2211 : (1999) AIRSCW 2238 : (1999) 2 JT 122 : (1999) 2 SCALE 12 : (1999) 3 SCC 138 : (1999) 1 SCR 996 : (1999) 3 Supreme 8

Central Sales Tax Act, 1956 — Section 9(3)Rajasthan Tax on Entry of Motor Vehicles into Local Areas Act, 1988 — Section 4(2)
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Supreme Court11 Mar 1999Disposed Of

Commissioner of Income Tax, Trivandrum Vs Relish Goods

Supreme Court Of India · AIR 1999 SC 1640 : (1999) AIRSCW 1254 : (1999) 237 ITR 59 : (1999) 2 JT 130 : (1999) 2 KLT 1 : (1999) 1 OLR 658 : (1999) 2 SCALE 17 : (1999) 3 SCC 167 : (1999) 1 SCR 992 : (1999) 3 Supreme 1

Income Tax Act, 1961 — Section 80HH
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Supreme Court10 Mar 1999Dismissed

Om Prakash Agarwal and Others Vs Batara Behera and Others

Supreme Court Of India · AIR 1999 SC 1093 : (1999) AIRSCW 740 : (1999) 2 JT 71 : (1999) 2 OLR 182 : (1999) 1 SCALE 668 : (1999) 3 SCC 231 : (1999) 1 SCR 969 : (1999) 2 Supreme 364 : (1999) 1 UJ 538

Orissa Land Reforms Act, 1960 — Section 2(14), 22(1), 23(2), 73
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Supreme Court10 Mar 1999Dismissed

M/s. Saketh India Limited and others Vs M/s. India Securities Limited

Supreme Court Of India · (1999) 1 ACR 707 : AIR 1999 SC 1090 : (1999) AIRSCW 737 : (1999) 1 ALD(Cri) 584 : (1999) 2 ALLMR 265 : (1999) 2 ALT 17 : (1999) 1 ALT(Cri) 240 : (2006) 1 BC 449 : (1999) 47 BLJR 927 : (1999) 2 CALLT 70 : (1999) 96 CompCas 329 : (1999) CriLJ 1822 : (1999)

Criminal Procedure Code, 1973 (CrPC) — Section 142, 482Limitation Act, 1963 — Section 12(1)Negotiable Instruments Act, 1881 (NI) — Section 138
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