Supreme Court10 Mar 1999Partly Allowed
K. S. Subbiah Pillai Vs Commissioner of Income Tax
Supreme Court Of India · (1999) 152 CTR 428 : (1999) 103 TAXMAN 400
COURT ARCHIVE
Supreme Court Of India judgments
59,848 judgments · page 1,735 of 2,993
Supreme Court09 Mar 1999Allowed
Sanjay Krishnanath Phatte Vs State of Goa and Others
Supreme Court Of India · (1999) 9 SCC 249
Supreme Court09 Mar 1999Disposed Of
M.C. Misra Vs Union of India (UOI) and Others
Supreme Court Of India · (1999) 5 SCC 648
Supreme Court09 Mar 1999Allowed
Joseph and Another Vs Batho Mary and Others
Supreme Court Of India · (1999) 9 JT 66 : (1999) 5 SCC 711
Kerala Land Reforms Act, 1963 — Section 72MM
Supreme Court09 Mar 1999Disposed Of
Eastern Chemical and Minerals Vs Commissioner of Income Tax
Supreme Court Of India · AIR 1999 SC 2276 : (1999) AIRSCW 2333 : (1999) 237 ITR 6 : (1999) 2 JT 126 : (1999) 2 SCALE 8 : (1999) 3 SCC 304 : (1999) 1 SCR 948 : (1999) 3 Supreme 10
Income Tax Act, 1961 — Section 104(3), 105, 106, 107, 109
Supreme Court09 Mar 1999Dismissed
Shri Punnu Ram and Others Vs Shri Chiranji Lal Gupta (Dead) By L.RS. and Others
Supreme Court Of India · AIR 1999 SC 1094 : (1999) AIRSCW 742 : (1999) 2 JT 87 : (1999) 1 SCALE 675 : (1999) 3 SCC 273 : (1999) 1 SCR 940 : (1999) 2 Supreme 384
Slum Areas (Improvement and Clearance) Act, 1956 — Section 19(4), 20A
Supreme Court08 Mar 1999Allowed
Raj K. Karnwal Vs State of U.P. and Others
Supreme Court Of India · (2000) 10 SCC 48
Supreme Court08 Mar 1999Allowed
Indian Council for Enviro-Legal Action Vs Union of India (UOI) and Others
Supreme Court Of India · (2000) 10 SCC 654
Supreme Court08 Mar 1999Dismissed
Nanda Dulal Chakraborty Vs State of West Bengal and Another
Supreme Court Of India · (1999) 3 SCALE 744
Constitution of India, 1950 — Article 142
Supreme Court26 Feb 1999Disposed Of
State of A.P. Vs Rajagopala Rao
Supreme Court Of India · (2000) 10 SCC 307
Supreme Court26 Feb 1999dismissed
Taherakhatoon (D) by Lrs. Vs Salambin Mohammad
Supreme Court Of India · AIR 1999 SC 1104 : (1999) AIRSCW 755 : (1999) 2 ALLMR 404 : (1999) 2 JT 45 : (1999) 3 LW 406 : (1999) RD 268 : (1999) 1 SCALE 634 : (1999) 2 SCC 635 : (1999) 1 SCR 901 : (1999) 2 Supreme 446 : (1999) 1 UJ 697
Civil Procedure Code, 1908 (CPC) — Section 100Constitution of India, 1950 — Article 136, 142, 42Transfer of Property Act, 1882 — Section 53
Supreme Court26 Feb 1999Dismissed
Samishta Dube Vs City Board, Etawah and Another
Supreme Court Of India · AIR 1999 SC 1056 : (1999) AIRSCW 694 : (1999) 81 FLR 746 : (1999) 2 JT 37 : (1999) 1 LLJ 1012 : (1999) 1 SCALE 655 : (1999) 3 SCC 14 : (1999) SCC(L&S) 592 : (1999) 1 SCR 930 : (2000) 1 SLJ 254 : (1999) 2 Supreme 357 : (1999) 1 UJ 540 : (1999) 2 UPLBEC 951
Uttar Pradesh Industrial Disputes Act, 1947 — Section 2, 6PUttar Pradesh Public Services (Tribunal) Act, 1976 — Section 1(4)(e)
Supreme Court26 Feb 1999Dismissed
The State of Kerala and Others Vs Dr. S.G. Sarvothama Prabhu
Supreme Court Of India · AIR 1999 SC 1195 : (1999) AIRSCW 857 : (1999) 2 JT 41 : (1999) 2 KLT 113 : (1999) 1 SCALE 641 : (1999) 2 SCC 622 : (1999) 2 Supreme 305
Kerala Land Reforms Act, 1963 — Section 81(1), 83, 85, 86, 87(1)
Supreme Court26 Feb 1999Allowed
Jiwan Dass Vs State of Haryana
Supreme Court Of India · (1999) 2 PLJR 15
Penal Code, 1860 (IPC) — Section 34, 409
Supreme Court26 Feb 1999Dismissed
In Re: Nand Lal Balwani
Supreme Court Of India · AIR 1999 SC 1300 : (1999) AIRSCW 3004 : (1999) AIRSCW 990 : (1999) 1 ALD(Cri) 587 : (1999) 1 ALT(Cri) 186 : (1999) CriLJ 2032 : (1999) 2 JT 61 : (1999) 2 LW 703 : (1999) 3 RLW 465 : (1999) 1 SCALE 645 : (1999) 2 SCC 743 : (1999) 1 SCR 937 : (1999) 2 Supre
Contempt of Courts Act, 1971 — Section 14
Supreme Court25 Feb 1999Allowed
Commissioner of Income Tax Vs Sunil Kumar and Co.
Supreme Court Of India · (2000) 10 SCC 49
Supreme Court25 Feb 1999Allowed
Gajadhar Ramsingh Rathod Vs Subhash Pandharinath Thakre and Others
Supreme Court Of India · AIR 2000 SC 3606 : (2000) 1 SCC 721
Representation of the People Act, 1951 — Section 81, 81(1), 82, 82(a), 82(b)
Supreme Court25 Feb 1999Dismissed
Bhagwan Dass Rama Shanker (Dead) Through Lrs. Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 2000 SC 3634 : (1999) 9 SCC 278
Limitation (Amendment) Act, 1963 — Article 11Limitation Act, 1908 — Article 31
Supreme Court25 Feb 1999Disposed Of
T.A.V. Trust Alleppey Vs The Commissioner of Income Tax, Kerala
Supreme Court Of India · AIR 1999 SC 1435 : (1999) AIRSCW 1121 : (1999) 236 ITR 788 : (1999) 2 JT 58 : (1999) 1 SCALE 658 : (1999) 3 SCC 7 : (1999) 2 Supreme 333 : (1999) 103 TAXMAN 358
Income Tax Act, 1961 — Section 161(1)Trusts Act, 1882 — Section 7
Supreme Court25 Feb 1999Disposed Of
Sri Uma Ballav Rath Vs Sri Maheshwar Mohanty and Others
Supreme Court Of India · AIR 1999 SC 1322 : (1999) AIRSCW 1016 : (1999) 88 CLT 329 : (1999) 2 JT 63 : (1999) 1 SCALE 662 : (1999) 3 SCC 357 : (1999) 1 SCR 895 : (1999) 2 Supreme 336 : (1999) 1 UJ 469
Conduct of Elections Rules, 1961 — Rule 10(5)Constitution of India, 1950 — Article 324Representation of the People Act, 1951 — Section 100(1)(d)(iv), 123(4)