Supreme Court19 Feb 1999Dismissed

Rabindra Kumar Nayak Vs Collector, Mayurbhanj, Orrisa and Others

Supreme Court Of India · AIR 1999 SC 1120 : (1999) AIRSCW 774 : (1999) 88 CLT 95 : (1999) 1 JT 591 : (1999) 1 SCALE 564 : (1999) 2 SCC 627 : (1999) 1 SCR 768 : (1999) 2 Supreme 203 : (1999) 1 UJ 688

Constitution Of India, 1950 — Article 191Orissa Law Officers Rules, 1971 — Rule 5(4)Maharashtra Municipalities Act, 1965 — Section 16(1)(g)
Supreme Court19 Feb 1999dismissed

M. Krishna Vs State of Karnataka

Supreme Court Of India · AIR 1999 SC 1765 : (1999) AIRSCW 1500 : (1999) 1 ALD(Cri) 468 : (1999) 2 ALT(Cri) 280 : (1999) CriLJ 2583 : (1999) 1 Crimes 109 : (1999) 1 JT 540 : (2000) 1 LW(Cri) 63 : (1999) 1 SCALE 561 : (1999) 3 SCC 247 : (1999) 1 SCR 780 : (2000) 1 SLJ 106 : (1999)

Criminal Procedure Code, 1973 (CrPC) — Section 161, 173(8), 300, 482Prevention of Corruption Act, 1988 — Section 13(1)(e), 13(2)
Supreme Court19 Feb 1999dismissed

State of U.P. Vs Ranjit Singh

Supreme Court Of India · (1999) 1 ACR 571 : AIR 1999 SC 1201 : (1999) AIRSCW 863 : (1999) 1 ALD(Cri) 476 : (1999) 2 CALLT 33 : (1999) CriLJ 1830 : (1999) 1 Crimes 127 : (1999) 1 JT 626 : (1999) 2 KLT 22 : (2000) 1 LW(Cri) 137 : (1999) 9 PLJR 11 : (1999) 1 SCALE 580 : (1999) 2 SCC

Penal Code, 1860 (IPC) — Section 23, 24, 25, 463, 464Uttar Pradesh First Offenders Probation Act, 1938 — Section 4
Supreme Court18 Feb 1999Allowed

Bharat Barrel and Drum Manufacturing Company Vs Amin Chand Payrelal

Supreme Court Of India · AIR 1999 SC 1008 : (1999) AIRSCW 636 : (1999) 2 ALLMR 269 : (1999) 2 CALLT 10 : (1999) 97 CompCas 786 : (1999) 1 CTC 497 : (1999) 3 GLR 2305 : (1999) 1 JT 576 : (1999) 2 KLT 23 : (1999) 3 LW 237 : (1999) 1 SCALE 521 : (1999) 3 SCC 35 : (1999) 1 SCR 704 :

Evidence Act, 1872 — Section 101, 102, 103, 104, 106Negotiable Instruments Act, 1881 (NI) — Section 118
Supreme Court18 Feb 1999Dismissed

Savitri Devi Vs District Judge, Gorakhpur and Others

Supreme Court Of India · AIR 1999 SC 976 : (1999) AIRSCW 597 : (1999) 2 CALLT 38 : (1999) 1 JT 643 : (1999) 3 LW 277 : (1999) 2 MLJ 110 : (1999) 1 SCALE 516 : (1999) 2 SCC 577 : (1999) 1 SCR 725 : (1999) 2 Supreme 172

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 151Constitution of India, 1950 — Article 136, 226Transfer of Property Act, 1882 — Section 52
Supreme Court18 Feb 1999Allowed

Ram Bai Vs Commissioner of Income Tax

Supreme Court Of India · (1999) 152 CTR 167 : (1999) 236 ITR 696 : (1999) 1 JT 546 : (1999) 1 SCALE 554 : (1999) 3 SCC 30 : (1999) 1 SCR 760 : (1999) 103 TAXMAN 121

Income Tax Act, 1961 — Section 139(4), 147(1), 148
Supreme Court17 Feb 1999Allowed

State of Kerala and Others Vs O.C. Kuttan and Others

Supreme Court Of India · (1999) 1 ACR 541 : AIR 1999 SC 1044 : (1999) AIRSCW 679 : (1999) 1 ALD(Cri) 488 : (1999) CriLJ 1623 : (1999) 1 Crimes 104 : (1999) 1 JT 486 : (1999) 1 KLT 747 : (2000) 1 LW(Cri) 147 : (1999) 1 SCALE 505 : (1999) 2 SCC 651 : (1999) 1 SCR 696 : (1999) 2 Sup

Constitution of India, 1950 — Article 136, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 344, 366A, 372, 376
Supreme Court17 Feb 1999dismissed

The State of Rajasthan Vs Major Singh and Others

Supreme Court Of India · (1999) 1 ACR 546 : AIR 1999 SC 1073 : (1999) AIRSCW 716 : (1999) 1 ALD(Cri) 492 : (1999) 1 ALT(Cri) 175 : (1999) CriLJ 1631 : (1999) 1 JT 494 : (1999) 1 SCALE 511 : (1999) 9 SCC 106 : (1999) 2 Supreme 116

Penal Code, 1860 (IPC) — Section 148, 149, 302, 307
Supreme Court17 Feb 1999Dismissed

Food Corporation of India Vs M/s. Evdomen Corporation

Supreme Court Of India · AIR 1999 SC 2352 : (1999) AIRSCW 2454 : (1999) 2 ARBLR 220 : (1999) 1 JT 506 : (1999) 1 SCALE 503 : (1999) 2 SCC 446 : (1999) 2 Supreme 121 : (1999) 2 UJ 899

Arbitration Act, 1940 — Section 14(2), 2(C), 30, 31(1), 41Civil Procedure Code, 1908 (CPC) — Section 120, 16, 17, 20
Supreme Court17 Feb 1999Dismissed

Ms. Githa Hariharan and Another Vs Reserve Bank of India and Another

Supreme Court Of India · AIR 1999 SC 1149 : (1999) AIRSCW 811 : (1999) 2 ALLMR 416 : (1999) 2 ALT 1 : (1999) 1 BLJR 777 : (1999) 95 CompCas 913 : (1999) 1 CTC 481 : (1999) 1 DMC 337 : (1999) 236 ITR 380 : (1999) 1 JT 524 : (1999) 2 LW 723 : (1999) 2 MLJ 62 : (1999) 2 MPLJ 1 : (19

Constitution of India, 1950 — Article 14, 15, 227, 32Guardians and Wards Act, 1890 — Section 19Hindu Minority and Guardianship Act, 1956 — Section 4, 6