Supreme Court24 Aug 1999Allowed

S. Thangappan Vs P. Padmavathy

Supreme Court Of India · AIR 1999 SC 3584 : (1999) AIRSCW 3593 : (1999) 6 JT 464 : (2000) 1 LW 782 : (2000) 1 MLJ 12 : (1999) 5 SCALE 283 : (1999) 7 SCC 474 : (1999) 1 SCR 715 Supp : (1999) 7 Supreme 498

Evidence Act, 1872 — Section 116Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2), 14(1), 2(6), 20(2)
Supreme Court24 Aug 1999Allowed

M/s. Vikas Motors Ltd. Vs Dr. P.K. Jain

Supreme Court Of India · AIR 2000 SC 102 : (1999) AIRSCW 4060 : (1999) 3 BLJR 2342 : (1999) 4 CompLJ 29 : (1999) 6 JT 235 : (2000) 124 PLR 422 : (1999) 5 SCALE 160 : (1999) 6 SCC 548 : (1999) 7 Supreme 326 : (1999) 2 UJ 1392

Supreme Court24 Aug 1999Disposed Of

Saroj Rani and Another Vs State of Punjab and Others

Supreme Court Of India · AIR 1999 SC 3392 : (1999) AIRSCW 3358 : (1999) 6 JT 242 : (1999) 5 SCALE 190 : (1999) 6 SCC 637 : (1999) SCC(L&S) 1198 : (1999) 1 SCR 691 Supp : (1999) 10 Supreme 436

Punjab State Assistants Grade Examination Rules, 1984 — Rule 10(1), 11, 12, 4, 5
Supreme Court24 Aug 1999Allowed

The Paper Products Ltd. Vs Commissioner of Central Excise

Supreme Court Of India · AIR 1999 SC 3341 : (1999) AIRSCW 3337 : (1999) 66 ECC 36 : (1999) 84 ECR 284 : (1999) 112 ELT 765 : (1999) 6 JT 185 : (1999) 5 SCALE 172 : (1999) 7 SCC 84 : (1999) 7 Supreme 375

Central Excises and Salt Act, 1944 — Section 37B
Supreme Court24 Aug 1999Allowed

Mohd. Hussain Farah Vs Union of India and Another

Supreme Court Of India · (1999) 2 ACR 1877 : AIR 1999 SC 3343 : (1999) AIRSCW 3340 : (1999) 2 ALD(Cri) 646 : (1999) 2 ALT(Cri) 328 : (1999) CriLJ 4303 : (1999) 66 ECC 327 : (1999) 113 ELT 14 : (1999) 6 JT 276 : (1999) 5 SCALE 203 : (2000) 1 SCC 329 : (1999) 7 Supreme 329 : (1999)

Customs Act, 1962 — Section 135Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 23, 29, 30, 41
Supreme Court24 Aug 1999Allowed

Narender Kumar Jain Vs State of Gujarat and Another

Supreme Court Of India · (1999) 2 ACR 1875 : AIR 1999 SC 3218 : (1999) AIRSCW 3186 : (1999) CriLJ 4075 : (2000) 2 GLR 1257 : (1999) 6 JT 203 : (1999) 5 SCALE 182 : (2000) 10 SCC 322 : (1999) 7 Supreme 296 : (1999) 2 UJ 1388

Penal Code, 1860 (IPC) — Section 114, 34, 406, 416, 420
Supreme Court24 Aug 1999Dismissed

Mr. France B. Martins and Another Vs Mrs. Mafalda Maria Teresa Rodrigues

Supreme Court Of India · AIR 1999 SC 3243 : (1999) AIRSCW 3216 : (1999) 4 ARBLR 364 : (2001) 104 CompCas 14 : (1999) 4 CompLJ 32 : (1999) 6 JT 238 : (2000) 2 LW 133 : (2000) 1 MLJ 55 : (2000) 124 PLR 398 : (1999) 5 SCALE 168 : (1999) 6 SCC 627 : (1999) 1 SCR 685 Supp : (1999) 7 S

Consumer Protection Act, 1986 — Section 24ALimitation Act, 1963 — Article 54, 2
Supreme Court24 Aug 1999Allowed

Usha Ahuja Vs State of Haryana and Others

Supreme Court Of India · (1999) 2 ACR 1874 : AIR 1999 SC 3242 : (1999) AIRSCW 3215 : (1999) 2 ALD(Cri) 483 : (1999) 3 CTC 177 : (1999) 6 JT 205 : (2000) 2 LW(Cri) 506 : (1999) 5 SCALE 174 : (1999) 7 SCC 486 : (1999) 1 SCR 673 Supp : (1999) 7 Supreme 373 : (1999) 2 UJ 1330

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 173, 482Penal Code, 1860 (IPC) — Section 405, 406, 408
Supreme Court23 Aug 1999Dismissed

R. Gandhi Vs U.O.I. and Another

Supreme Court Of India · (1999) 6 JT 206 : (1999) 5 SCALE 151 : (1999) 8 SCC 106 : (1999) 1 SCR 661 Supp : (1999) 2 UJ 1373 : (2000) 1 UPLBEC 269

Constitution of India, 1950 — Article 32
Supreme Court23 Aug 1999Dismissed

Resham Singh Vs Raghbir Singh and Another

Supreme Court Of India · AIR 1999 SC 3087 : (1999) AIRSCW 3029 : (1999) 6 ALT 13 : (1999) 6 JT 221 : (1999) 3 LW 320 : (1999) 123 PLR 527 : (1999) 5 SCALE 149 : (1999) 7 SCC 263 : (1999) 1 SCR 668 Supp : (1999) 7 Supreme 300 : (1999) 2 UJ 1332

East Punjab Urban Rent Restriction Act, 1949 — Section 15(5)