Supreme Court02 Sept 1999Dismissed

Ashok Gangadhar Maratha Vs Oriental Insurance Co. Ltd.

Supreme Court Of India · (1999) 2 ACC 463 : (2000) ACJ 319 : AIR 1999 SC 3181 : (1999) AIRSCW 3142 : (1999) 4 CompLJ 125 : (1999) 6 JT 423 : (2000) 1 LW 774 : (2000) 1 MLJ 105 : (1999) 123 PLR 523 : (1999) 5 SCALE 346 : (1999) 6 SCC 620 : (1999) 2 SCR 202 Supp : (1999) 9 Supreme

Central Motor Vehicles Rules, 1989 — Rule 16, 3Consumer Protection Act, 1986 — Section 14, 2Motor Vehicles Act, 1988 — Section 3, 75(2), 77, 78, 79
Supreme Court02 Sept 1999Allowed

State of Haryana and Others Vs Balwan etc.

Supreme Court Of India · (1999) 3 ACR 2107 : AIR 1999 SC 3333 : (1999) AIRSCW 3327 : (1999) CriLJ 4299 : (1999) 3 CTC 366 : (1999) 6 JT 461 : (2000) 2 LW(Cri) 513 : (1999) 5 SCALE 364 : (1999) 7 SCC 355 : (1999) 2 SCR 211 Supp : (1999) 7 Supreme 555

Constitution of India, 1950 — Article 161, 72Criminal Procedure Code, 1973 (CrPC) — Section 432, 433, 433A
Supreme Court01 Sept 1999Disposed Of

Mohd. Ali Vs Azad Mohd.

Supreme Court Of India · AIR 1999 SC 3429 : (1999) AIRSCW 3410 : (1999) 6 JT 555 : (1999) 5 SCALE 370 : (1999) 8 SCC 538 : (1999) 2 SCR 199 Supp : (1999) 7 Supreme 559 : (1999) 2 UJ 1405

General Clauses Act, 1897 — Section 10High Court Judges (Salaries and Conditions of Service) Act, 1954 — Section 23
Supreme Court01 Sept 1999Allowed

M/s. Atlas Export Industries Vs M/s. Kotak and Company

Supreme Court Of India · AIR 1999 SC 3286 : (1999) AIRSCW 3271 : (2000) 1 CALLT 1 : (1999) 6 JT 451 : (2000) 2 LW 85 : (1999) 5 SCALE 332 : (1999) 7 SCC 61 : (1999) 2 SCR 192 Supp : (1999) 7 Supreme 589

Contract Act, 1872 — Section 23, 28Foreign Awards (Recognition and Enforcement) Act, 1961 — Section 5, 6
Supreme Court01 Sept 1999Allowed

Steel Authority of India Limited Vs J.C. Budharaja, Government and Mining Contractor

Supreme Court Of India · AIR 1999 SC 3275 : (1999) AIRSCW 3258 : (1999) 6 JT 429 : (1999) 5 SCALE 351 : (1999) 8 SCC 122 : (1999) 2 SCR 155 Supp : (1999) 8 Supreme 319 : (1999) 2 UJ 1499

Arbitration Act, 1940 — Section 20, 30, 37Limitation Act, 1963 — Article 137, 3Public Sector Iron and Steel Companies (Restructuring) and Miscellaneous Provisions Act, 1978 — Section 23
Supreme Court01 Sept 1999Dismissed

Lachhman Das Arora Vs Ganeshi Lal and Others

Supreme Court Of India · AIR 1999 SC 3101 : (1999) AIRSCW 3045 : (1999) 6 JT 455 : (1999) 5 SCALE 335 : (1999) 8 SCC 532 : (1999) 2 SCR 174 Supp : (1999) 7 Supreme 487 : (1999) 2 UJ 1410

Constitution of India, 1950 — Article 226General Clauses Act, 1897 — Section 10Limitation Act, 1963 — Section 10, 11, 12, 13, 14
Supreme Court31 Aug 1999Allowed

T.K. Lathika Vs Seth Karsandas Jamnadas

Supreme Court Of India · AIR 1999 SC 3335 : (1999) AIRSCW 3330 : (1999) 6 JT 400 : (2000) 2 LW 615 : (2000) 1 MLJ 41 : (1999) 5 SCALE 303 : (1999) 6 SCC 632 : (1999) 2 SCR 116 Supp : (1999) 7 Supreme 601 : (1999) 2 UJ 1512

Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11Transfer of Property Act, 1882 — Section 111
Supreme Court31 Aug 1999Dismissed

T. Sivasubramaniam and Others Vs Kasinath Pujari and Others

Supreme Court Of India · AIR 1999 SC 3190 : (1999) AIRSCW 3152 : (1999) 6 JT 405 : (2000) 1 LW 778 : (2000) 1 MLJ 25 : (1999) 5 SCALE 290 : (1999) 7 SCC 275 : (1999) 2 SCR 143 Supp : (1999) 7 Supreme 581 : (1999) 2 UJ 1414

Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2), 10(3), 25
Supreme Court31 Aug 1999Allowed

State of U.P. and Another Vs Ram Kishore and Another

Supreme Court Of India · AIR 1999 SC 3675 : (1999) AIRSCW 3702 : (1999) 6 JT 391 : (1999) 2 LLJ 950 : (2000) 2 LW 89 : (1999) 5 SCALE 299 : (1999) 7 SCC 350 : (1999) SCC(L&S) 1294 : (1999) 2 SCR 149 Supp : (2000) 2 SLJ 1 : (1999) 7 Supreme 585 : (1999) 2 UJ 1516 : (2000) 1 UPLBEC

Constitution of India, 1950 — Article 311
Supreme Court31 Aug 1999Allowed

Industrial Credit and Investment Corporation of India Ltd. and Others Vs Karnataka Ball Bearings Corpn. Ltd. and Others

Supreme Court Of India · AIR 1999 SC 3438 : (1999) AIRSCW 3421 : (2000) 3 ALLMR 502 : (1999) 98 CompCas 828 : (1999) 6 JT 410 : (2000) 2 LW 52 : (2000) 1 MLJ 35 : (1999) MPLJ 425 : (1999) 2 MPLJ 425 : (1999) 5 SCALE 307 : (1999) 7 SCC 488 : (1999) 2 SCR 133 Supp : (1999) 7 Suprem

Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1State Financial Corporations Act, 1951 — Section 29