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Supreme Court Of India judgments

59,848 judgments · page 1,706 of 2,993

Supreme Court30 Aug 1999Allowed

Shiv Kumar Vs Hukam Chand and Another

Supreme Court Of India · (1999) 3 ACR 2101 : (1999) 2 ALD(Cri) 621 : (1999) 2 ALT(Cri) 433 : (1999) 6 JT 385 : (2000) 2 LW(Cri) 508 : (2000) 1 OLR 26 : (1999) 5 SCALE 294 : (1999) 7 SCC 467 : (1999) 2 SCR 81 Supp : (2000) 1 UJ 228

Criminal Procedure Code, 1973 (CrPC) — Section 2, 225, 24, 270, 301Penal Code, 1860 (IPC) — Section 120B, 302
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Supreme Court30 Aug 1999Allowed

Union of India Vs Ram Samujh and Another

Supreme Court Of India · (1999) 3 ACR 2105 : (1999) 2 ALD(Cri) 508 : (1999) 66 ECC 335 : (1999) 6 JT 397 : (1999) 5 SCALE 276 : (1999) 9 SCC 429 : (1999) 2 SCR 76 Supp : (1999) 2 UJ 1510

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 37
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Supreme Court30 Aug 1999Allowed

Shiv Sarup Gupta Vs Dr. Mahesh Chand Gupta

Supreme Court Of India · AIR 1999 SC 2507 : (1999) AIRSCW 2666 : (1999) 5 JT 201 : (1999) 4 SCALE 334 : (1999) 6 SCC 222 : (1999) 3 SCR 1260 : (1999) 6 Supreme 330 : (1999) 2 UJ 1261

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 115, 151Delhi Rent Control Act, 1958 — Section 14(1), 25B
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Supreme Court27 Aug 1999dismissed

Mahesh Balmiki @ Manna Vs State of Madhya Pradesh

Supreme Court Of India · (1999) 2 ACR 1879 : AIR 1999 SC 3338 : (1999) AIRSCW 3334 : (2000) 1 ALD(Cri) 108 : (1999) 2 ALT(Cri) 339 : (1999) CriLJ 4301 : (1999) 6 JT 279 : (1999) 5 SCALE 237 : (2000) 1 SCC 319 : (1999) 7 Supreme 468 : (1999) 2 UJ 1402

Penal Code, 1860 (IPC) — Section 300, 302, 304, 324, 326
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Supreme Court27 Aug 1999dismissed

K.R. Patel (Dead) Through Lrs. Vs Commissioner of Income Tax

Supreme Court Of India · AIR 1999 SC 3203 : (1999) AIRSCW 3168 : (1999) 239 ITR 738 : (1999) 6 JT 293 : (1999) 5 SCALE 249 : (1999) 7 SCC 26 : (1999) 2 SCR 44 Supp : (1999) 7 Supreme 443

Bombay Public Trusts Act, 1950 — Section 17, 18, 19, 20, 21Income Tax Act, 1922 — Section 4(3), 41Income Tax Act, 1961 — Section 11(1), 160, 168, 256(1)
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Supreme Court27 Aug 1999Partly Allowed

A. Robert Vs The United Insurance Co. Ltd.

Supreme Court Of India · (1999) 2 ACC 425 : (2000) ACJ 252 : AIR 1999 SC 2977 : (1999) AIRSCW 2897 : (1999) 4 ALLMR 165 : (1999) 6 JT 273 : (2000) 124 PLR 396 : (1999) 5 SCALE 207 : (1999) 8 SCC 226 : (1999) 7 Supreme 440 : (1999) 2 UJ 1360

Motor Vehicles Act, 1939 — Section 110A, 95
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Supreme Court27 Aug 1999Dismissed

K. R. PATEL Vs COMMISSIONER OF Income Tax

Supreme Court Of India · (1999) 155 CTR 585

Bombay Public Trusts Act, 1950 — Section 18, 20, 29, 36, 66Income Tax Act, 1961 — Section 160, 161, 168, 176, 2Official Trustees Act, 1913 — Section 7
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Supreme Court27 Aug 1999Allowed

Government of India and Others Vs Court Liquidator''s Employees Assn. and Others

Supreme Court Of India · AIR 2000 SC 405 : (1999) AIRSCW 4548 : (1999) 4 CompLJ 20 : (1999) 6 JT 364 : (1999) 2 LLJ 942 : (1999) 5 SCALE 218 : (1999) 8 SCC 560 : (2000) SCC(L&S) 74 : (1999) 2 SCR 62 Supp : (2000) 1 SLJ 145 : (1999) 7 Supreme 569

Banking Regulation Act, 1949 — Section 2, 38ACompanies (Court) Rules, 1959 — Rule 308, 309Companies Act, 1913 — Section 448
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Supreme Court25 Aug 1999Disposed Of

Union of India and Others Vs Indian Charge Chrome and Another

Supreme Court Of India · AIR 1999 SC 3504 : (1999) AIRSCW 3498 : (1999) 66 ECC 24 : (1999) 84 ECR 273 : (1999) 112 ELT 753 : (1999) 6 JT 306 : (1999) 5 SCALE 226 : (1999) 7 SCC 314 : (1999) 7 Supreme 533

Constitution of India, 1950 — Article 14Customs Act, 1962 — Section 25
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Supreme Court25 Aug 1999dismissed

Malik Brothers Vs Narendra Dadhich and Ors

Supreme Court Of India · AIR 1999 SC 3211 : (1999) AIRSCW 3178 : (1999) 3 ARBLR 187 : (1999) 4 CompLJ 119 : (2000) 1 JLJ 36 : (1999) 6 JT 266 : (2000) 1 MLJ 167 : (1999) 5 SCALE 212 : (1999) 6 SCC 552 : (1999) 1 SCR 732 Supp : (1999) 7 Supreme 332 : (1999) 2 UJ 1324

Arbitration Act, 1940 — Section 14, 21Constitution of India, 1950 — Article 226, 32Rajasthan Public Trusts Act, 1959 — Section 37, 38
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Supreme Court25 Aug 1999Allowed

Kapildeo Prasad Sah and Others Vs State of Bihar and Others

Supreme Court Of India · AIR 1999 SC 3215 : (1999) AIRSCW 3182 : (1999) 3 BLJR 2367 : (1999) 3 CTC 189 : (1999) 6 JT 215 : (1999) 5 SCALE 183 : (1999) 7 SCC 569 : (1999) SCC(L&S) 1357 : (1999) 1 SCR 725 Supp : (2000) 1 SLJ 134 : (1999) 7 Supreme 382 : (1999) 2 UJ 1370 : (2000) 1

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