Supreme Court17 Aug 1999Allowed

Dandu Lakshmi Reddy Vs State of A.P.

Supreme Court Of India · (1999) 2 ACR 1869 : AIR 1999 SC 3255 : (1999) AIRSCW 3235 : (1999) 2 ALD(Cri) 648 : (1999) 2 ALT(Cri) 321 : (1999) CriLJ 4287 : (1999) 2 DMC 371 : (1999) 6 JT 166 : (2000) 1 LW(Cri) 1 : (1999) 3 RLW 404 : (1999) 5 SCALE 118 : (1999) 7 SCC 69 : (1999) 1 SC

Criminal Procedure Code, 1973 (CrPC) — Section 161, 162Evidence Act, 1872 — Section 165, 32Penal Code, 1860 (IPC) — Section 302, 34
Supreme Court17 Aug 1999Disposed Of

P.A. Ahammed Ibrahim Vs The Food Corporation of India

Supreme Court Of India · AIR 1999 SC 3033 : (1999) AIRSCW 2964 : (1999) 5 ALT 10 : (1999) 6 JT 382 : (1999) 3 KLT 231 : (2000) 1 LW 58 : (1999) 5 SCALE 51 : (1999) 7 SCC 39 : (1999) 1 SCR 498 Supp : (1999) 7 Supreme 229 : (1999) 2 UJ 1377

Arbitration Act, 1940 — Section 20, 34Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 7 Rule 1, 115, 151
Supreme Court17 Aug 1999Dismissed

Gobind Sugar Mills Ltd. Vs State of Bihar and Others

Supreme Court Of India · AIR 1999 SC 3097 : (1999) AIRSCW 3041 : (2000) 1 BLJR 178 : (1999) 6 JT 120 : (1999) 3 PLJR 166 : (1999) 5 SCALE 54 : (1999) 7 SCC 76 : (1999) 115 STC 358 : (1999) 8 Supreme 335

Bihar Finance Act, 1981 — Section 12, 3, 4, 5, 6Bihar Sugarcane (Regulation of Supply and Purchase) Act, 1981 — Section 3, 49, 6, 9Central Sales Tax Act, 1956 — Section 11, 12, 13, 14, 21
Supreme Court17 Aug 1999Allowed

Madan Singh Shekhawat Vs Union of India and Others

Supreme Court Of India · AIR 1999 SC 3378 : (1999) AIRSCW 3342 : (1999) 6 JT 116 : (1999) 5 SCALE 48 : (1999) 5 SCALE 313 : (1999) 6 SCC 459 : (1999) SCC(L&S) 1150 : (2000) 2 SLJ 178 : (1999) 7 Supreme 206 : (1999) 2 UJ 1357 : (2000) 1 UPLBEC 347

Supreme Court17 Aug 1999Dismissed

Kishan Lal Vs State of Rajasthan

Supreme Court Of India · AIR 1999 SC 3062 : (1999) AIRSCW 2998 : (1999) 2 ALD(Cri) 484 : (1999) CriLJ 4070 : (1999) 2 DMC 439 : (1999) 6 JT 41 : (2000) 1 LW(Cri) 7 : (1999) 2 RLW 361 : (1999) 5 SCALE 31 : (2000) 1 SCC 310 : (1999) 1 SCR 517 Supp : (1999) 7 Supreme 386 : (1999) 2

Criminal Procedure Code, 1973 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 302, 34
Supreme Court13 Aug 1999Allowed

Nagpur Improvement Trust Vs Yadaorao Jagannath Kumbhare and Others

Supreme Court Of India · AIR 1999 SC 3084 : (1999) AIRSCW 3024 : (1999) 4 ALLMR 160 : (1999) 5 ALT 1 : (1999) 5 JT 648 : (2000) 1 MhLj 355 : (1999) 4 SCALE 712 : (1999) 8 SCC 99 : (1999) SCC(L&S) 1430 : (1999) 1 SCR 452 Supp : (2000) 1 SLJ 315 : (1999) 7 Supreme 75 : (1999) 2 UJ

Constitution of India, 1950 — Article 226Nagpur Improvement Trust Act, 1936 — Section 16, 21, 22, 24, 25