COURT ARCHIVE

Supreme Court Of India judgments

59,848 judgments · page 1,610 of 2,993

Supreme Court14 Nov 2000Dismissed

M/s. Sunil Industries Vs Ram Chander Pradhan and Another

Supreme Court Of India · (2001) ACJ 372 : AIR 2001 SC 220 : (2000) AIRSCW 4109 : (2000) 6 ALT 62 : (2001) 1 BLJR 316 : (2000) 87 FLR 931 : (2000) 2 JT 625 Supp : (2001) 1 LLJ 233 : (2001) 1 LW 614 : (2001) 3 RLW 357 : (2000) 7 SCALE 415 : (2001) 1 SCC 70 : (2001) SCC(L&S) 1 : (20

Factories Act, 1948 — Section 2Workmens Compensation Act, 1923 — Section 2

Supreme Court14 Nov 2000dismissed

M/s. Kirloskar Consultants Ltd. Vs Employees'' State Insurance Corpn.

Supreme Court Of India · (2001) 1 ALT 57 : (2001) 49 BLJR 1362 : (2000) 87 FLR 857 : (2000) 2 JT 585 Supp : (2000) 2 LLJ 1657 : (2001) 1 LW 541 : (2000) 7 SCALE 413 : (2001) SCC(L&S) 145 : (2001) 1 UC 184 : (2001) 1 UJ 264

Employees State Insurance Act, 1948 — Section 75Kerala Shops and Commercial Establishment Act, 1960 — Section 2

Supreme Court14 Nov 2000Disposed Of

Pyarey and Others Vs State of U.P.

Supreme Court Of India · (2000) 1 ACR 692 : (2000) AIRSCW 992 : (2000) 2 ALD(Cri) 487 : (2000) 2 ALLMR 461 : (2000) 100 CompCas 417 : (2000) CriLJ 1781 : (2000) 1 CTC 603 : (2000) 84 DLT 103 : (2000) 2 JT 113 : (2000) 2 KLT 338 : (2000) MPLJ 305 : (2000) 124 PLR 49 : (2000) 2 RLW

Constitution Of India Art 136 ,Indian Penal Code, 1860 Sec 149, Sec 34, Sec 302

Supreme Court14 Nov 2000dismissed

Union of India and Another Vs M/s. Mundra Salt and Chemical Industries and Others

Supreme Court Of India · AIR 2001 SC 203 : (2000) AIRSCW 4088 : (2000) 2 JT 538 Supp : (2000) 7 SCALE 465 : (2001) 1 SCC 222 : (2000) 7 Supreme 608 : (2001) 1 UJ 126

Bombay Land Revenue Code, 1879 — Section 214, 37Constitution of India, 1950 — Article 294Government of India Act, 1935 — Section 100, 99

Supreme Court13 Nov 2000Allowed

Hiran Mayee Bhattacharyya Vs Secy., S.M.School For Girls

Supreme Court Of India · (2002) 10 SCC 293

Management For Recognised Non-Government Institutions (Aided And Unaided) Rules, 1969 — Rule 28(8)

Supreme Court13 Nov 2000Allowed

Anuradha Dalal Vs Rohit Dalal

Supreme Court Of India · (2000) 1 ALT(Cri) 329 : (2000) 4 JT 629 : (2000) 3 SCALE 365 : (2000) 4 SCC 400 : (2000) 2 UJ 1019 : (2000) 2 UPLBEC 1754

Supreme Court13 Nov 2000Allowed

Mangla Patil Kale Vs Sanjeev Kumar Kale

Supreme Court Of India · (2004) 4 SCALE 124 : (2003) 10 SCC 280

Criminal Procedure Code, 1973 (CrPC) — Section 125

Supreme Court13 Nov 2000Dismissed

Surendra Pratap Chauhan Vs Ram Naik and Others

Supreme Court Of India · (2000) 3 ACR 2753 : AIR 2001 SC 164 : (2000) AIRSCW 4041 : (2001) 1 ALD(Cri) 67 : (2001) CriLJ 98 : (2001) 1 PLJR 102 : (2000) 7 SCALE 407 : (2001) 9 SCC 266 : (2000) 7 Supreme 724 : (2001) 1 UC 189 : (2001) 1 UJ 309

Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 157Penal Code, 1860 (IPC) — Section 302, 34

Supreme Court13 Nov 2000Disposed Of

Murugesan and Others Vs Ganapathy Velar

Supreme Court Of India · (2002) CriLJ 260 : (2001) 10 SCC 504

Penal Code, 1860 (IPC) — Section 323, 343, 355, 365

Supreme Court13 Nov 2000Allowed

Tushar H. Shah Vs Manilal Pitambardas and Others

Supreme Court Of India · (2000) 1 ACR 666 : AIR 2000 SC 1235 : (2000) AIRSCW 897 : (2000) CriLJ 1725 : (2000) 2 JT 379 : (2000) 2 SCALE 74 : (2000) 3 SCC 50 : (2000) 1 SCR 1162 : (2000) 2 Supreme 84

Constitution Of India — Article 137

Supreme Court10 Nov 2000allowed

Praveen Singh Vs State of Punjab and Others

Supreme Court Of India · (2000) AIRSCW 4024 : (2001) 1 ALT 13 : (2000) 2 JT 526 Supp : (2000) 7 SCALE 452 : (2000) 8 SCC 633 : (2001) SCC(L&S) 62 : (2000) 4 SCR 490 Supp : (2000) 7 Supreme 464 : (2001) 1 UJ 206 : (2001) 1 UPLBEC 533

Constitution of India, 1950 — Article 14, 16, 226, 309

Supreme Court10 Nov 2000Dismissed

Union of India Vs K.A. Kittu And Others

Supreme Court Of India · AIR 2000 SC 3727 : (2000) AIRSCW 4168 : (2001) 88 FLR 244 : (2000) 3 JT 17 Supp : (2001) 1 LLJ 157 : (2000) 7 SCALE 435 : (2001) 1 SCC 65 : (2001) SCC(L&S) 8 : (2000) 7 Supreme 717 : (2001) 1 UC 131 : (2001) 1 UPLBEC 191

Rules for Lease of Government Lands for Cardamom Cultivation, 1961 — Rule 7, 8, 9

Supreme Court10 Nov 2000Dismissed

Union of India and Another Vs Wing Commander T. Parthasarathy

Supreme Court Of India · (2001) 1 ALT 32 : (2001) 1 BLJR 317 : (2000) 87 FLR 892 : (2000) 2 JT 490 Supp : (2000) 7 SCALE 442 : (2001) SCC(L&S) 180 : (2001) 1 UC 164 : (2001) 1 UJ 267 : (2001) 1 UPLBEC 529

Constitution of India, 1950 — Article 217(1)

Supreme Court10 Nov 2000Allowed

Roy V.D. Vs State of Kerala

Supreme Court Of India · (2000) 3 ACR 2777 : (2001) 1 ALD(Cri) 71 : (2001) ALLMR(Cri) 163 : (2001) 1 BLJR 221 : (2001) CriLJ 165 : (2000) 72 ECC 457 : (2001) 1 KLT 86 : (2000) 7 SCALE 446 : (2000) 8 SCC 590 : (2000) 4 SCR 539 Supp : (2001) 1 UJ 212

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 227, 482Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 36A(1), 41, 42, 50

Supreme Court09 Nov 2000Allowed

Union Public Service Commission Vs Jagannath Mishra

Supreme Court Of India · (2001) 1 BLJR 245 : (2000) 2 JT 406 Supp : (2000) 4 SCALE 27 : (2000) 5 SCC 346

Supreme Court09 Nov 2000Dismissed

G.P.S. Nayar Vs Corpn. of Trivandrum and Another

Supreme Court Of India · (2003) 9 SCC 249

Kerala Municipal Corporations Act, 1961 Sec 417

Supreme Court09 Nov 2000Dismissed

R.S. Nagar Vs Central Electronics Ltd. and Another

Supreme Court Of India · (2003) 3 LLJ 1079 : (2003) 9 SCC 171

Uttar Pradesh Industrial Disputes Act, 1947 — Section 6E(2)

Supreme Court09 Nov 2000Dismissed

Incharge Government Hide Flaying center and Another Vs Rama Ram and Another

Supreme Court Of India · (2000) 6 JT 405 : (2000) 4 SCALE 201 : (2000) 9 SCC 562

Industrial Disputes Act, 1947 Sec 25F

Supreme Court09 Nov 2000Allowed

Parmanand Vs Nagar Palika and Others

Supreme Court Of India · (2004) 1 LLJ 235 : (2003) 10 SCALE 481 : (2003) 9 SCC 290

Supreme Court09 Nov 2000Dismissed

Gurdit Singh (Dead) Through Lrs. and Others Vs Nirmal Singh and Another

Supreme Court Of India · (2000) AIRSCW 4198 : (2001) 1 ALT 52 : (2000) 2 JT 519 Supp : (2001) 1 MLJ 126 : (2001) 1 PLJR 191 : (2000) 91 RD 778 : (2001) 1 RLW 125 : (2000) 7 SCALE 375 : (2000) 8 SCC 551 : (2000) 7 Supreme 695 : (2001) 1 UC 125 : (2001) 2 UJ 1175

Civil Procedure Code, 1908 (CPC) — Section 144