Supreme Court03 Nov 2000Allowed
COMMISSIONER OF WEALTH TAX Vs LLOYD INSULATION (I) (P) LTD.
Supreme Court Of India · (2001) 164 CTR 196
Wealth Tax Act, 1957 — Section 18(1)(a)
COURT ARCHIVE
Supreme Court Of India judgments
59,848 judgments · page 1,612 of 2,993
Supreme Court02 Nov 2000Allowed
Oriental Insurance Co. Ltd. Vs Khajuni Devi and Others
Supreme Court Of India · (2002) 10 SCC 567
Workmen''s compensation act
Supreme Court02 Nov 2000Dismissed
Coal India Ltd. and Others Vs Mahatha Traders and Others
Supreme Court Of India · (2003) 1 ARBLR 170 : (2001) 4 JT 102 : (2001) 10 SCC 593
Constitution of India, 1950 — Article 226
Supreme Court02 Nov 2000allowed
P.G.I. of M.E. and Research, Chandigarh Vs Raj Kumar
Supreme Court Of India · (2001) AIRSCW 77 : (2001) 2 ALLMR 242 : (2001) 88 FLR 688 : (2001) 1 JT 336 : (2000) 8 SCALE 469 : (2001) SCC(L&S) 365 : (2000) 4 SCR 350 Supp : (2000) 8 Supreme 603 : (2001) 1 UPLBEC 719
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25B, 25F
Supreme Court02 Nov 2000Partly Allowed
Pritam Singh Vs Hiru and Others
Supreme Court Of India · (2000) 1 JT 544 : (2000) 9 SCC 223
Constitution of India Art 136
Supreme Court02 Nov 2000Disposed Of
G.M., Bharat Coking Coal Ltd., West Bengal Vs Shib Kumar Dushad and Others
Supreme Court Of India · AIR 2001 SC 72 : (2000) AIRSCW 3883 : (2001) 1 LLJ 532 : (2001) 1 PLJR 211 : (2000) 7 SCALE 270 : (2000) 8 SCC 696 : (2000) 4 SCR 336 Supp : (2000) 7 Supreme 380 : (2001) 1 UJ 66 : (2001) 1 UPLBEC 655
All India Services (Death-Cum-Retirement Benefits) Rules, 1958 — Rule 16AConstitution of India, 1950 — Article 226
Supreme Court02 Nov 2000Dismissed
Radha Krishna Mishra Vs State of U.P. and Another
Supreme Court Of India · (2000) 7 JT 507 : (2000) 9 SCC 253
Supreme Court02 Nov 2000Allowed
Sail and Another Vs Awadhesh Singh and Others
Supreme Court Of India · (2001) 89 FLR 547 : (2001) 4 JT 73 : (2001) 1 LLJ 163 : (2001) 10 SCC 621
Constitution of India, 1950 — Article 226
Supreme Court02 Nov 2000Allowed
K.R. Krishnaveni (Smt) Vs Joint Collector and Others
Supreme Court Of India · (2000) 3 ACR 2111 : (2001) CriLJ 2942 : (2000) 8 JT 511 : (2000) 9 SCC 266
Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands act, 1950—Section 91
Supreme Court02 Nov 2000Dismissed
Dev Raj Gupta Vs State of Punjab and Others
Supreme Court Of India · (2001) 89 FLR 475 : (2001) 4 JT 82 : (2001) 10 SCC 397
Constitution of India, 1950 — Article 136, 309
Supreme Court02 Nov 2000Allowed
Union of India (UOI) and Others Vs Manohar Lal Azad and Another
Supreme Court Of India · (2000) 10 JT 37 : (2001) 9 SCC 706 : (2001) 1 UPLBEC 32
Swatantra Seinik Summan Pension Scheme, 1980
Supreme Court02 Nov 2000Allowed
Dental Council of India Vs Subharti K.K.B. Charitable Trust and Another
Supreme Court Of India · (2000) 1 JT 591 : (2001) 3 PLJR 137 : (2001) 1 PLJR 137 : (2001) 9 SCC 717
Supreme Court02 Nov 2000Partly Allowed
Land Acquisition Officer Vs B. Vijender Reddy and Others
Supreme Court Of India · (2000) 5 JT 504 : (2001) 9 SCC 721
Constitution of India Art 136 Land Acquisition Act, 1894 Sec 4(1), Sec 23, Sec 18
Supreme Court01 Nov 2000Disposed Of
Shri Thukchuk Lachungpa Vs State of Sikkim
Supreme Court Of India · (2000) 11 SC CK 0032
Penal Code, 1860 (IPC) — Section 299, 304
Supreme Court01 Nov 2000Dismissed
State of Karnataka Vs M. Muniswamy
Supreme Court Of India · (2000) 70 ECC 405 : (2000) 120 ELT 593 : (2000) 7 JT 296 : (2000) 3 SCC 579
Prevention of corruption act, 1947— sections 420, 471 Indian penal code 1860— section 2CODE OF
Supreme Court01 Nov 2000Dismissed
Babu Lal Vs Vinod Kumar and Another
Supreme Court Of India · (2000) AIRSCW 4804 : (2000) 2 JT 359 Supp : (2000) 7 SCALE 267 : (2000) 8 SCC 557 : (2000) 7 Supreme 399 : (2001) 1 UC 155 : (2001) 1 UJ 88
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)
Supreme Court01 Nov 2000Allowed
State of Bihar and Others Vs Sharda Prasad Rai and Others
Supreme Court Of India · (2001) 2 JT 625 : (2002) 1 PLJR 234 : (2002) 9 SCC 677
BIHAR LAND REFORMS ACT, 1950 — Section 4
Supreme Court01 Nov 2000Allowed
Food Corporation Of India Hyderabad And Others Vs A. Prahalada Rao And Another
Supreme Court Of India · AIR 2001 SC 51 : (2001) AIRSCW 2345 : (2000) AIRSCW 3857 : (2000) 87 FLR 899 : (2000) 7 SCALE 286 : (2001) 1 SCC 165 : (2001) SCC(L&S) 186 : (2000) 7 Supreme 426 : (2001) 1 UJ 74
Food Corporation of India Staff Regulations, 1971 — Rule 60
Supreme Court01 Nov 2000Dismissed
Shamshad Vs State of U.P.
Supreme Court Of India · AIR 2003 SC 2072 : (2002) AIRSCW 62 : (2000) 10 JT 372
Supreme Court01 Nov 2000Disposed Of
Mahesh Chand Bhargawa and Others Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 2003 SC 2070 : (2002) AIRSCW 59 : (2001) 1 LLJ 451 : (2001) 10 SCC 655