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Supreme Court Of India judgments

59,848 judgments · page 1,613 of 2,993

Supreme Court01 Nov 2000Allowed

Hari Singh Mann Vs Harbhajan Singh Bajwa and Others

Supreme Court Of India · (2000) 3 ACR 2678 : AIR 2001 SC 43 : (2000) AIRSCW 3848 : (2001) 1 ALD(Cri) 33 : (2001) 1 ALT(Cri) 257 : (2001) 1 BLJR 376 : (2001) 1 CGLJ 150 : (2001) CriLJ 128 : (2000) 2 JT 394 Supp : (2000) 3 KLT 935 : (2001) 1 MhLj 465 : (2001) MPLJ 242 : (2001) 1 OL

Criminal Procedure Code, 1973 (CrPC) — Section 362, 367, 369, 424, 482Penal Code, 1860 (IPC) — Section 182
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Supreme Court01 Nov 2000Disposed Of

Ram Lal Vs State of Rajasthan

Supreme Court Of India · (2000) 3 ACR 2717 : AIR 2001 SC 47 : (2000) AIRSCW 3853 : (2001) 1 ALD(Cri) 37 : (2001) 1 CGLJ 157 : (2000) 2 JT 270 Supp : (2001) 1 KLT 6 : (2001) 2 PLJR 37 : (2000) 7 SCALE 280 : (2001) 1 SCC 175 : (2000) 7 Supreme 561 : (2001) 1 UC 151 : (2001) 1 UJ 11

Prevention of Food Adulteration Act, 1954 — Section 10, 16(1), 2Prevention of Food Adulteration Rules, 1955 — Rule 44, 5
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Supreme Court31 Oct 2000Dismissed

Himachal Pradesh State Financial Corporation, Shimla Vs Prem Nath Nanda and Others

Supreme Court Of India · AIR 2001 SC 5 : (2000) AIRSCW 3799 : (2001) 104 CompCas 281 : (2000) 4 CTC 499 : (2000) 2 JT 401 Supp : (2001) 1 LW 366 : (2000) 7 SCALE 256 : (2000) 8 SCC 528 : (2000) 4 SCR 301 Supp : (2000) 7 Supreme 393 : (2001) 1 UJ 239

Civil Procedure Code, 1908 (CPC) — Section 34State Financial Corporations Act, 1951 — Section 25, 29
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Supreme Court31 Oct 2000Dismissed

Deo Narain Choudhury Vs Shree Narain Choudhary

Supreme Court Of India · (2001) 1 BLJR 1 : (2000) 2 JT 260 Supp : (2001) 1 MLJ 130 : (2000) 4 PLJR 237 : (2000) 7 SCALE 264 : (2000) 8 SCC 626 : (2000) 4 SCR 307 Supp : (2001) 1 UJ 90

Arbitration Act, 1940 — Section 14(2)Limitation Act, 1963 — Article 119
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