Supreme Court16 Nov 2000Dismissed
Amrik Singh Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 2002 SC 2382 : (2002) AIRSCW 2562 : (2001) 89 FLR 79 : (2001) 2 JT 568 : (2008) 1 SCALE 409 : (2001) 10 SCC 424
COURT ARCHIVE
Supreme Court Of India judgments
59,848 judgments · page 1,608 of 2,993
Supreme Court16 Nov 2000Dismissed
Regional Director, ESI Corpn. Vs Metropolitan Engineering Co. Ltd.
Supreme Court Of India · (2001) 1 LLJ 567 : (2001) 10 SCC 730
Supreme Court16 Nov 2000Allowed
COMMISSIONER OF INCOME TAX Vs ANIL K. HAZARIKA
Supreme Court Of India · (2001) 165 CTR 13 : (2001) 248 ITR 8 : (2002) 9 SCC 633 : (2001) 116 TAXMAN 241
Income Tax Act, 1961 — Section 16
Supreme Court16 Nov 2000Disposed Of
M/s. Raymond Limited and Another, Vs Madhya Pradesh Electricity Board and Others, Etc. Etc.
Supreme Court Of India · (2001) 2 JLJ 47 : (2001) 1 LW 416 : (2001) 1 MLJ 148 : (2000) 7 SCALE 502 : (2000) 4 SCR 668 Supp : (2001) 1 UC 415
Constitution of India, 1950 — Article 141, 142, 226Contract Act, 1872 — Section 56Electricity Act, 1910 — Section 22B
Supreme Court16 Nov 2000Allowed
State of Punjab and Others Vs Bhagwan Singh
Supreme Court Of India · AIR 2001 SC 276 : (2000) AIRSCW 4381 : (2001) 49 BLJR 1361 : (2001) 88 FLR 537 : (2001) 1 JT 24 : (2001) 1 LLJ 549 : (2001) 1 MLJ 195 : (2000) 8 SCALE 207 : (2001) 1 SCC 205 : (2001) SCC(L&S) 207 : (2000) 8 Supreme 286 : (2001) 1 UJ 258 : (2001) 1 UPLBEC
Supreme Court16 Nov 2000dismissed
Malaprabha Coop. Sugar Factory Ltd. and Indian Sugar Mills Association and Another Vs Union of India (UOI) and Another
Supreme Court Of India · (2001) 3 JT 29 : (2002) 9 SCC 716
Essential Commodities Act, 1955 — Section 3
Supreme Court16 Nov 2000dismissed
Kanhaiyalal Vishindas Gidwani Vs Arun Dattatray Mehta and Others
Supreme Court Of India · AIR 2000 SC 3681 : (2000) AIRSCW 4289 : (2000) 3 JT 1 Supp : (2000) 7 SCALE 545 : (2001) 1 SCC 78 : (2000) 8 Supreme 38 : (2001) 2 UJ 1199
Representation of the People Act, 1951 — Section 100(1), 2(1), 30, 31, 33(1)
Supreme Court16 Nov 2000Dismissed
Agricultural Produce Market Committee Vs N.S.K. Khaja Mothideen Saheb (Dead) by LRs. and Others
Supreme Court Of India · AIR 2000 SC 3272 : (2000) AIRSCW 3659 : (2000) 2 JT 1 Supp : (2000) 6 SCALE 681 : (2000) 7 SCC 543 : (2000) 3 SCR 457 Supp : (2000) 7 Supreme 102
Land Acquisition Act, 1894 Sec 6, Sec 23, Sec 4
Supreme Court16 Nov 2000Dismissed
G. Babu and Others Vs State of Kerala and Others
Supreme Court Of India · (2001) 89 FLR 88 : (2001) 2 JT 42 : (2001) 10 SCC 595 : (2001) 1 UPLBEC 812
Constitution of India, 1950 — Article 32
Supreme Court16 Nov 2000Allowed
Commissioner of Income Tax Vs Leena Investment P. Ltd.
Supreme Court Of India · AIR 2000 SC 3166 : (2000) AIRSCW 3639 : (2001) 2 CGLJ 25 : (2001) 106 CompCas 267 : (2000) 4 CTC 687 : (2000) 1 JT 317 Supp : (2001) 1 LW 332 : (2000) 6 SCALE 654 : (2001) 1 SCC 663 : (2000) 3 SCR 542 Supp : (2000) 6 Supreme 619
Supreme Court16 Nov 2000Allowed
State of Tripura Vs Manoranjan Chakraborty and Others
Supreme Court Of India · (2001) 10 SCC 740
Tlipura Sales Tax Act, 1976 — Section 20(1), 21(2)
Supreme Court16 Nov 2000Allowed
Shriram City Union Finance Corporation Ltd. Vs Rama Mishra
Supreme Court Of India · (2000) 3 ACR 2516 : AIR 2000 SC 2924 : (2000) AIRSCW 3258 : (2000) 2 ALD(Cri) 672 : (2000) CriLJ 4055 : (2000) 71 ECC 679 : (2000) 121 ELT 3 : (2000) 10 JT 405 : (2001) 1 LW(Cri) 240 : (2000) 6 SCALE 377 : (2000) 7 SCC 601 : (2000) 3 SCR 244 Supp : (2000)
Civil Procedure Code, 1908 -- Section 9 -- Contract Act, 1872 -- Section 28
Supreme Court16 Nov 2000Allowed
Bhola Ram Kushwaha Vs The State of Madhya Pradesh
Supreme Court Of India · (2000) 3 ACR 2770 : AIR 2001 SC 229 : (2000) AIRSCW 4120 : (2001) 1 ALD(Cri) 202 : (2001) ALLMR(Cri) 390 : (2001) CriLJ 116 : (2000) 72 ECC 679 : (2000) 2 JT 632 Supp : (2000) 7 SCALE 439 : (2001) 1 SCC 35 : (2000) 7 Supreme 500 : (2001) 1 UC 148 : (2001)
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21
Supreme Court16 Nov 2000Allowed
Punjab State Electricity Board and Another Vs Punjab Pre-Stressed Concrete Works
Supreme Court Of India · (2000) 8 SCALE 391 : (2002) 9 SCC 740
Supreme Court16 Nov 2000Dismissed
Commissioner of Gift Tax Vs B.S. Apparao
Supreme Court Of India · (2001) 248 ITR 103 : (2002) 9 SCC 672 : (2001) 116 TAXMAN 202
Gift Tax Act, 1958 — Section 5(1)(vii)Hindu Adoptions and Maintenance Act, 1956 — Section 20, 3
Supreme Court16 Nov 2000Disposed Of
Hindustan Wire Products Ltd. Vs Jaspal Singh and Others
Supreme Court Of India · (2001) 89 FLR 364 : (2001) 3 JT 605 : (2001) 1 LLJ 559 : (2002) 9 SCC 758
Industrial Disputes Act, 1947 — Section 25N
Supreme Court15 Nov 2000Dismissed
Aditya Cement Vs Commercial Taxes Officer, Rajasthan
Supreme Court Of India · (2002) 9 SCC 548 : (2001) 123 STC 425
Supreme Court15 Nov 2000allowed
COMMISSIONER OF INCOME TAX Vs NAVNIT LAL SAKAR LAL
Supreme Court Of India · (2001) 164 CTR 282 : (2000) 7 SCALE 498 : (2000) 113 TAXMAN 692
Supreme Court15 Nov 2000Dismissed
U.S.P. Srivastava Vs Vinoba Bhave University and Others
Supreme Court Of India · (2001) 89 FLR 432 : (2001) 3 JT 601 : (2001) 10 SCC 608
Bihar State Universities Act, 1976 — Section 58, 58(10)
Supreme Court15 Nov 2000allowed
Kshetriya Kisan Gramin Bank Vs D.B. Sharma and Others
Supreme Court Of India · AIR 2001 SC 168 : (2000) AIRSCW 4046 : (2001) 88 FLR 28 : (2000) 2 JT 596 Supp : (2001) 1 LLJ 10 : (2000) 7 SCALE 489 : (2001) 1 SCC 353 : (2001) SCC(L&S) 1000 : (2000) 4 SCR 638 Supp : (2000) 8 Supreme 29
Constitution of India, 1950 — Article 14, 32Regional Rural Banks Act, 1976 — Section 17, 3