COURT ARCHIVE

Supreme Court Of India judgments

59,848 judgments · page 1,606 of 2,993

Supreme Court28 Nov 2000Disposed Of

State, C.B.I./S.P.E., New Delhi Vs Pal Singh and Another

Supreme Court Of India · (2001) 1 ACR 143 : (2000) AIRSCW 4638 : (2001) 1 ALD(Cri) 182 : (2001) ALLMR(Cri) 751 : (2001) 1 CGLJ 166 : (2001) CriLJ 744 : (2000) 3 JT 254 Supp : (2001) 1 OLR 681 : (2001) 1 PLJR 157 : (2001) 1 RLW 9 : (2000) 7 SCALE 626 : (2000) 8 Supreme 384 : (2001

Supreme Court28 Nov 2000Disposed Of

Bhanu Construction Co. Pvt. Ltd. Vs Andhra Bank, Hyderabad and Others

Supreme Court Of India · AIR 2001 SC 477 : (2001) AIRSCW 75 : (2001) 2 ALLMR 253 : (2001) 104 CompCas 94 : (2000) 3 JT 456 Supp : (2001) 1 MLJ 141 : (2001) 1 PLJR 90 : (2000) 8 SCALE 72 : (2001) 1 SCC 347 : (2000) 5 SCR 130 Supp : (2000) 8 Supreme 130 : (2001) 1 UPLBEC 308

Constitution of India, 1950 — Article 226, 227Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 18, 19, 2, 31

Supreme Court28 Nov 2000Dismissed

Ajjam Linganna and Others Vs Land Acquisition Officer, Revenue Divisional Officer, Nizamabad and Others

Supreme Court Of India · (2001) 1 ALT 50 : (2002) 9 SCC 426

Land Acquisition Act, 1894 — Section 18, 30, 31

Supreme Court27 Nov 2000dismissed

Gaya Din (D) Through Lrs. and Others Vs Hanuman Prasad (D) Through Lrs. and Others

Supreme Court Of India · AIR 2001 SC 386 : (2000) AIRSCW 4275 : (2000) 3 JT 199 Supp : (2000) 7 SCALE 613 : (2001) 1 SCC 501 : (2000) 8 Supreme 1

Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226United Provinces Agricultural Tenants (Acquisition of Privileges) Act, 1949 — Section 3B, 3C, 7A

Supreme Court24 Nov 2000Allowed

State of Orissa and Others Vs Union of India and Others

Supreme Court Of India · (2000) 3 JT 157 Supp : (2000) 7 SCALE 603 : (2000) 5 SCR 57 Supp

Mines and Minerals (Development and Regulation) Act, 1957 — Section 15(1), 2Orissa Minor Minerals Concession Rules, 1990 — Rule 13, 2, 24, 3

Supreme Court24 Nov 2000Disposed Of

Harish Sehgal Vs State of U.P. and Another

Supreme Court Of India · (2000) 8 SCALE 381

Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 482

Supreme Court24 Nov 2000Dismissed

Ishwar Swaroop Sharma Vs Jagmohan Lal

Supreme Court Of India · AIR 2001 SC 370 : (2000) AIRSCW 4234 : (2000) 3 JT 181 Supp : (2000) 7 SCALE 607 : (2001) 1 SCC 218 : (2000) 7 Supreme 662

Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 2, 3, 4(2)Transfer of Property Act, 1882 — Section 105

Supreme Court23 Nov 2000Dismissed

State of Rajasthan Vs Ram Prasad and Another

Supreme Court Of India · (2000) 3 AWC 1485

Supreme Court23 Nov 2000Dismissed

Christian Medical College Vs E.S.I.C

Supreme Court Of India · AIR 2001 SC 373 : (2000) AIRSCW 4246 : (2001) 88 FLR 267 : (2000) 3 JT 162 Supp : (2001) 1 LLJ 18 : (2001) 1 LW 536 : (2001) 1 MLJ 112 : (2000) 7 SCALE 575 : (2001) SCC(L&S) 220 : (2000) 7 Supreme 639 : (2001) 1 UC 157 : (2001) 1 UPLBEC 181

Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1(3)Employees State Insurance Act, 1948 — Section 2(12), 2(14AA), 75Factories Act, 1948 — Section 2, 6, 7(1)

Supreme Court23 Nov 2000dismissed

Ramesh K. Sharma and Another Vs Rajasthan Civil Services and Others

Supreme Court Of India · (2000) 3 JT 130 Supp : (2001) 1 RLW 11 : (2000) 7 SCALE 584 : (2001) SCC(L&S) 289 : (2000) 5 SCR 34 Supp : (2001) 1 UPLBEC 542

Absorption of Surplus Personnel Rules, 1969 — Rule 15, 3A, 5, 7Constitution of India, 1950 — Article 309Rajasthan Commercial Taxes Subordinate Service (General Branch) Rules, 1975 — Rule 15(1)

Supreme Court23 Nov 2000Disposed Of

Narmada Bachao Andolan Vs Union of India and Others

Supreme Court Of India · (2004) 4 SCALE 676 : (2002) 7 SCALE 417 : (2000) 7 SCALE 682 : (2002) 10 SCC 408

Supreme Court22 Nov 2000Dismissed

Tamil Nadu P.G.T. Association Vs State of Tamil Nadu and Others

Supreme Court Of India · AIR 2002 SC 72 : (2001) AIRSCW 4554 : (2001) 1 SCALE 60

Constitution of India, 1950 — Article 309

Supreme Court22 Nov 2000Dismissed

Gujarat State Road Transport Corporation Vs U.A. Malek

Supreme Court Of India · (2001) 1 LLJ 180 : (2001) 10 SCC 548

Industrial Disputes Act, 1947 — Section 11A

Supreme Court22 Nov 2000Disposed Of

M/S. Hindustan Antibiotic Ltd. Vs M/s. Parenteral Drugs (India) P. Ltd. and Others

Supreme Court Of India · (2001) 1 CGLJ 337 : (2001) 1 JT 132 : (2000) 8 SCALE 434 : (2001) 1 SCC 715 : (2000) 5 SCR 19 Supp

Supreme Court22 Nov 2000Allowed

Govt. of Andhra Pradesh Vs Gen. Mg. Dist. Co-op. Central Bank Ltd.

Supreme Court Of India · (2003) 1 KLJ 195

Companies Act, 1956 — Section 617Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 161, 162, 163, 164, 165

Supreme Court22 Nov 2000Allowed

English Electric Co. of India Vs V. Manohara Rao and Others

Supreme Court Of India · (2001) 164 CTR 502 : (2000) 3 JT 288 Supp

Supreme Court22 Nov 2000Disposed Of

Gautam Nagar Residents Association Vs Karmika and Others

Supreme Court Of India · (2001) 89 FLR 475 : (2001) 4 JT 82 : (2001) 10 SCC 397

Constitution of India, 1950 — Article 136

Supreme Court21 Nov 2000Dismissed

State of A.P. Vs S. Appa Rao and Others

Supreme Court Of India · (2001) 1 ACR 566 : (2001) 2 JT 13 : (2001) 10 SCC 648

Explosives Act, 1884 — Section 4Terrorist and Disruptive Activities (Prevention) Act, 1987 — Section 19, 3, 4, 5, 6

Supreme Court21 Nov 2000Partly Allowed

L.R. Ferro Alloys Ltd. Vs Mahavir Mahto and Another

Supreme Court Of India · (2001) 1 ACC 326 : (2001) ACJ 645 : (2001) 1 LLJ 181 : (2002) 9 SCC 450

Supreme Court21 Nov 2000Dismissed

Laxmiben Laxmichand Shah (Mrs) Vs Sakerben Kanji Chandan (Mrs) and Others

Supreme Court Of India · (2001) ACJ 1345 : AIR 2000 SC 3546(1) : (2000) 7 JT 386 : (2000) 3 MPHT 307 : (2001) 10 SCC 684