Supreme Court30 Nov 2000Allowed

Borosil Glass Works Ltd. Employees Union Vs D. D. Bambode and Others

Supreme Court Of India · AIR 2001 SC 378 : (2000) AIRSCW 4261 : (2001) 2 ALT 25 : (2001) 88 FLR 343 : (2000) 3 JT 278 Supp : (2001) 1 LLJ 171 : (2001) 1 MhLj 643 : (2001) 1 MLJ 144 : (2000) 7 SCALE 713 : (2001) 1 SCC 350 : (2001) SCC(L&S) 997 : (2000) 5 SCR 187 Supp : (2000) 8 Su

Trade Unions Act, 1926 — Section 10, 28(1A)
Supreme Court30 Nov 2000Dismissed

Hindustan Aluminium Corporation Limited Vs Satya Narain Singh and Others

Supreme Court Of India · (2000) AIRSCW 4348 : (2001) 88 FLR 341 : (2000) 3 JT 261 Supp : (2001) 1 LLJ 178 : (2000) 7 SCALE 716 : (2001) 9 SCC 213 : (2000) 8 Supreme 136 : (2001) 1 UJ 152 : (2001) 1 UPLBEC 1

Constitution of India, 1950 — Article 254Industrial Disputes Act, 1947 — Section 11AUttar Pradesh Industrial Disputes Act, 1947 — Section 4K
Supreme Court29 Nov 2000Disposed Of

State, Govt. of NCT of Delhi Vs Sunil and Another

Supreme Court Of India · (2001) 1 ACR 17 : (2001) 1 ALD(Cri) 54 : (2001) CriLJ 504 : (2000) 3 JT 267 Supp : (2001) 1 RLW 3 : (2000) 7 SCALE 692 : (2000) 5 SCR 144 Supp

Criminal Procedure Code, 1973 (CrPC) — Section 100(5), 161Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 304, 34, 376, 377
Supreme Court28 Nov 2000Allowed

Hamzabi and Others Vs Syed Karimuddin and Others

Supreme Court Of India · (2000) 3 JT 190 Supp : (2001) 1 MhLj 678 : (2001) 2 MLJ 27 : (2001) MPLJ 373 : (2000) 7 SCALE 651 : (2001) 1 SCC 414 : (2000) 5 SCR 99 Supp : (2001) 1 UC 173 : (2001) 1 UJ 317

Transfer of Property Act, 1882 — Section 53A, 60
Supreme Court28 Nov 2000dismissed

Union of India Vs K. M. Shankarappa

Supreme Court Of India · (2000) AIRSCW 4282 : (2001) 2 ALT 34 : (2001) 127 ELT 8 : (2000) 3 JT 209 Supp : (2001) 1 MLJ 146 : (2000) 7 SCALE 659 : (2000) 5 SCR 117 Supp : (2000) 8 Supreme 176 : (2001) 1 UJ 197

Cinematograph Act, 1952 — Section 3(1), 4(1), 5D, 6(1), 7(1)
Supreme Court28 Nov 2000

State of Maharashtra Vs Milind and Others

Supreme Court Of India · (2000) AIRSCW 4303 : (2000) 3 JT 213 Supp : (2001) 1 MPHT 402 : (2001) MPLJ 1 : (2000) 7 SCALE 628 : (2001) SCC(L&S) 117 : (2000) 8 Supreme 429 : (2001) 1 UJ 271

Constitution of India, 1950 — Article 15(4), 16(4), 162, 227, 256
Supreme Court28 Nov 2000dismissed

Singhai Rakesh Kumar Vs Union of India and Others

Supreme Court Of India · (2000) AIRSCW 4285 : (2001) 247 ITR 150 : (2000) 7 SCALE 666 : (2000) 5 SCR 111 Supp : (2000) 7 Supreme 697

Constitution of India, 1950 — Article 366(1)Finance Act, 1970 — Section 2Income Tax Act, 1961 — Section 2, 45