CourtKutchehry.com

COURT ARCHIVE

Supreme Court Of India judgments

59,848 judgments · page 1,603 of 2,993

Supreme Court05 Dec 2000Partly Allowed

D.P. Chadha Vs Triyugi Narain Mishra and Others

Supreme Court Of India · AIR 2001 SC 457 : (2001) AIRSCW 50 : (2001) 1 CGLJ 546 : (2001) 3 GLR 2687 : (2000) 3 JT 505 Supp : (2001) 2 MLJ 9 : (2001) 1 RLW 95 : (2000) 8 SCALE 76 : (2001) 2 SCC 221 : (2000) 5 SCR 345 Supp : (2000) 8 Supreme 251 : (2001) 1 UJ 131 : (2001) 1 UPLBEC

Advocates Act, 1961 — Section 37, 38Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 3 Rule 1, Order 43 Rule 1, Section 104
Read judgment
Supreme Court04 Dec 2000allowed

State of Rajasthan Vs Hanuman

Supreme Court Of India · (2001) 1 ACR 55 : AIR 2001 SC 282 : (2000) AIRSCW 4300 : (2001) 1 ALD(Cri) 384 : (2001) CriLJ 485 : (2000) 3 JT 550 Supp : (2001) 1 RLW 55 : (2000) 8 SCALE 41 : (2001) 1 SCC 337 : (2000) 8 Supreme 62 : (2001) 1 UJ 255

Penal Code, 1860 (IPC) — Section 302, 323, 324, 34Probation of Offenders Act, 1958 — Section 4(1)
Read judgment
Supreme Court04 Dec 2000Dismissed

Nelabothu Sundararamaiah and Others Vs The State of Andhra Pradesh

Supreme Court Of India · (2001) 1 ACR 179 : AIR 2001 SC 288 : (2000) AIRSCW 4407 : (2001) ALLMR(Cri) 387 : (2001) 1 ALT(Cri) 93 : (2001) CriLJ 509 : (2000) 3 JT 404 Supp : (2000) 8 SCALE 45 : (2001) 9 SCC 223 : (2000) 8 Supreme 459

Penal Code, 1860 (IPC) — Section 147, 148, 149, 201, 286
Read judgment
Supreme Court04 Dec 2000Dismissed

K.R. Suraj Vs The Excise Inspector, Parappanangadi and Another

Supreme Court Of India · (2001) 2 ACR 1751 : (2001) 1 ALD(Cri) 240 : (2001) 73 ECC 26 : (2000) 3 JT 583 Supp : (2001) 1 KLT 169 : (2000) 8 SCALE 64 : (2001) 1 SCC 327 : (2000) 5 SCR 333 Supp

Constitution of India, 1950 — Article 20(3)Criminal Procedure Code, 1973 (CrPC) — Section 173(2), 482Kerala Abkari (Amendment) Act, 1997 — Section 15C, 30, 31, 50, 55B
Read judgment
Supreme Court01 Dec 2000Allowed

A.P. Foam Pvt. Ltd. Vs Subhash Chandra and Others

Supreme Court Of India · (2000) 8 JT 112 : (2000) 2 OLR 293 : (2000) 9 SCC 372

Code of Criminal Procedure (Cr.P.C) 1898 - Sections 419, 420, 465, 468, 471, 472, 474, 477-A, 482; Indian Penal Code (IPC), 1860 - Section 120-B
Read judgment