COURT ARCHIVE

Supreme Court Of India judgments

59,848 judgments · page 1,601 of 2,993

Supreme Court12 Dec 2000Disposed Of

Akanti Gopala Rao Vs State of A.P.

Supreme Court Of India · AIR 2000 SC 3642 : (2000) AIRSCW 4225 : (2000) 4 ALT 39 : (2000) 101 CompCas 317 : (2000) 7 JT 86 : (2000) 4 SCALE 551 : (2000) 5 SCC 274 : (2000) 4 Supreme 426

Constitution of India— Art 136 Indian Penal Code, 1860— Sec 34, Sec 302 Code of Criminal Procedure, 1973— Sec 374, Sec 386 Evidence Act, 1872— Sec 11

Supreme Court11 Dec 2000Dismissed

Ram Lakhan Vs Presiding Officer and Others

Supreme Court Of India · (2000) AIRSCW 4405 : (2000) 3 ALLMR 508 : (2000) 85 FLR 524 : (2000) 3 JT 547 Supp : (2000) 1 LLJ 1067 : (2000) 2 RLW 357 : (2000) 8 SCALE 227 : (2001) 3 SCC 161 : (2000) 8 Supreme 238 : (2001) 1 UPLBEC 255

Industrial Disputes Act, 1947 — Section 33(1)

Supreme Court11 Dec 2000Dismissed

Mohd. Chaman Vs State (N.C.T. of Delhi)

Supreme Court Of India · (2001) 1 ACR 102 : (2001) 1 ALD(Cri) 185 : (2001) ALLMR(Cri) 754 : (2001) 1 ALT(Cri) 184 : (2001) CriLJ 725 : (2000) 8 SCALE 218

Constitution of India, 1950 — Article 13, 134, 14, 19(2), 19(3)Criminal Procedure Code, 1973 (CrPC) — Section 235(2), 354(3)Penal Code, 1860 (IPC) — Section 299, 300, 302, 376

Supreme Court11 Dec 2000Dismissed

Ratansingh Vs Vijaysingh and Others

Supreme Court Of India · (2000) AIRSCW 4385 : (2001) 1 JLJ 283 : (2000) 3 JT 499 Supp : (2001) 1 KLT 327 : (2001) 1 MLJ 189 : (2001) 3 RLW 376 : (2000) 8 SCALE 214 : (2000) 5 SCR 510 Supp : (2000) 8 Supreme 151 : (2001) 1 UC 297

Civil Procedure Code, 1908 (CPC) — Section 115, 2(2), 48Limitation Act, 1908 — Article 135, 182, 183Limitation Act, 1963 — Article 136, 5

Supreme Court11 Dec 2000Allowed

State Govt. Houseless Harijan Employees Association Vs State of Karnataka and Others

Supreme Court Of India · (2001) 3 ALLMR 792 : (2000) 3 JT 468 Supp : (2000) 8 SCALE 281 : (2000) 5 SCR 483 Supp : (2001) 1 UPLBEC 313

Constitution of India, 1950 — Article 166(3), 226, 254Karnataka Societies Registration Act, 1960 — Section 8(2)Land Acquisition (Companies) Rules, 1963 — Rule 4

Supreme Court08 Dec 2000Dismissed

State of Andhra Pradesh Vs Kowthalam Chinna Narasimhulu and Others

Supreme Court Of India · (2001) 1 ACR 196 : (2000) AIRSCW 4562 : (2001) 1 ALD(Cri) 178 : (2001) 1 ALT(Cri) 146 : (2001) CriLJ 722 : (2001) 1 JT 5 : (2000) 8 SCALE 114 : (2001) 9 SCC 219 : (2000) 8 Supreme 513

Penal Code, 1860 (IPC) — Section 148, 149, 302

Supreme Court08 Dec 2000Dismissed

Noor Niwas Nursery Public School Vs Regional Provident Fund Commr. and Others

Supreme Court Of India · (2000) AIRSCW 4383 : (2001) 88 FLR 533 : (2001) 1 JT 157 : (2001) 1 LLJ 446 : (2001) 2 MLJ 22 : (2000) 8 SCALE 205 : (2001) 1 SCC 1 : (2001) SCC(L&S) 115 : (2000) 8 Supreme 245 : (2001) 1 UJ 231 : (2001) 1 UPLBEC 647

Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 17, 2ASocieties Registration Act, 1860 — Section 1(3)

Supreme Court08 Dec 2000Dismissed

State of Andhra Pradesh Vs G. Ramakishan and Others

Supreme Court Of India · AIR 2001 SC 324 : (2000) AIRSCW 4425 : (2000) 3 JT 597 Supp : (2000) 8 SCALE 118 : (2001) 1 SCC 323 : (2000) 8 Supreme 283 : (2001) 1 UJ 172 : (2001) 1 UPLBEC 328

Constitution of India, 1950 — Article 14

Supreme Court08 Dec 2000allowed

International Airport Authority Employees Union and Another Vs International Airports Authority of India and Others

Supreme Court Of India · AIR 2001 SC 276 : (2000) AIRSCW 4381 : (2001) 49 BLJR 1361 : (2001) 88 FLR 537 : (2001) 1 JT 24 : (2001) 1 LLJ 549 : (2001) 1 MLJ 195 : (2000) 8 SCALE 207 : (2001) 1 SCC 205 : (2001) SCC(L&S) 207 : (2000) 8 Supreme 286 : (2001) 1 UJ 258 : (2001) 1 UPLBEC

Supreme Court08 Dec 2000Dismissed

Balbir Singh Vs Punjab Roadways and Another

Supreme Court Of India · (2000) AIRSCW 4556 : (2001) 88 FLR 351 : (2000) 3 JT 602 Supp : (2001) 2 MLJ 21 : (2000) 8 SCALE 180 : (2001) 1 SCC 133 : (2001) SCC(L&S) 165 : (2000) 8 Supreme 236 : (2001) 1 UJ 230 : (2001) 1 UPLBEC 331

Supreme Court07 Dec 2000Disposed Of

S. Ramanathan Vs Union of India and Others

Supreme Court Of India · (2001) 88 FLR 734 : (2001) 1 JT 268 : (2000) 8 SCALE 102 : (2001) SCC(L&S) 340 : (2000) 5 SCR 450 Supp : (2001) 1 UPLBEC 613

All India Services Act, 1951 — Section 19, 3(1)Constitution of India, 1950 — Article 136, 32Police Service (Cadre) Rules, 1954 — Rule 3, 4

Supreme Court07 Dec 2000allowed

Commissioner of Income Tax, Trivandrum Vs M/s. Travancore Titanium Products Ltd.

Supreme Court Of India · (2000) 164 CTR 651 : (2001) 1 JT 71 : (2000) 8 SCALE 109 : (2000) 5 SCR 461 Supp

Companies (Profits) Surtax Act, 1964 — Section 18Companies Act, 1956 — Section 210, 211(1)Income Tax Act, 1961 — Section 256(1)

Supreme Court07 Dec 2000Dismissed

VST Industries Ltd. Vs VST Industries Workers'' Union and Another

Supreme Court Of India · (2000) 6 ALT 54 : (2001) 88 FLR 548 : (2001) 1 JT 36 : (2000) 8 SCALE 95 : (2001) SCC(L&S) 227 : (2001) 1 UPLBEC 265

Constitution of India, 1950 — Article 12, 226Factories Act, 1948 — Section 46

Supreme Court07 Dec 2000Allowed

K. Angara Vs State of Kerala

Supreme Court Of India · (2001) 2 ACR 1091 : (2001) 3 JT 516 : (2001) 10 SCC 539 : (2001) 1 UC 630

Penal Code, 1860 (IPC) — Section 302

Supreme Court07 Dec 2000Allowed

U.P. State Electricity Board and Another Vs Hydro-Electric Employees Union and Another

Supreme Court Of India · AIR 2000 SC 3290 : (2000) AIRSCW 3622 : (2000) 4 ALLMR 862 : (2000) 87 FLR 610 : (2000) 1 JT 299 Supp : (2001) 1 LW 834 : (2001) 1 LW(Cri) 253 : (2000) 6 SCALE 586 : (2000) 8 SCC 167 : (2000) SCC(L&S) 1077 : (2000) 3 SCR 513 Supp : (2000) 6 Supreme 473

Uttar Pradesh Industrial disputes act, 1947;section 61

Supreme Court07 Dec 2000Dismissed

Aristocrat Agencies, Hyderabad Vs Excise Superintendent, Hyderabad and Others

Supreme Court Of India · (2001) 74 ECC 34 : (2001) 1 JT 1 : (2000) 8 SCALE 241 : (2001) 1 SCC 496 : (2000) 5 SCR 469 Supp

Andhra Pradesh Excise Act, 1968 — Section 21, 22

Supreme Court07 Dec 2000Allowed

Commissioner of Wealth Tax Vs Hari Shankar and Brothers

Supreme Court Of India · (2001) 249 ITR 414 : (2001) 10 SCC 339

Wealth Tax Rules, 1957 — Rule 1BB

Supreme Court07 Dec 2000

M.C. Mehta Vs Union of India and Others

Supreme Court Of India · (2000) 7 SCALE 618 : (2000) 1 SCALE 137 : (2002) 9 SCC 483

Supreme Court07 Dec 2000Disposed Of

Sai Sharma K.H.R. and Others Vs Government of A.P. and Others

Supreme Court Of India · (2001) 1 LLJ 1682 : (2003) 10 SCC 260

Industrial Disputes Act, 1947 — Section 25F

Supreme Court07 Dec 2000Dismissed

U.P. State Electricity Board Vs V.P. Dysel and Others

Supreme Court Of India · (2001) 1 LLJ 1680

Industrial Employment (Standing Orders) Act, 1946 — Section 13B