COURT ARCHIVE

Supreme Court Of India judgments

59,848 judgments · page 1,600 of 2,993

Supreme Court12 Dec 2000Dismissed

M. Narsinga Rao Vs State of Andhra Pradesh

Supreme Court Of India · (2001) 1 ACR 59 : AIR 2001 SC 318 : (2000) AIRSCW 4427 : (2001) 1 ALD(Cri) 407 : (2001) ALLMR(Cri) 565 : (2001) 1 ALT(Cri) 139 : (2001) CriLJ 515 : (2000) 3 JT 559 Supp : (2000) 10 JT 268 : (2000) 8 SCALE 303 : (2001) 1 SCC 691 : (2000) 5 SCR 584 Supp : (

Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Evidence Act, 1872 — Section 114, 4Prevention of Corruption Act, 1947 — Section 5(2)

Supreme Court12 Dec 2000Disposed Of

Khatema Fibres Ltd. Vs State of Uttar Pradesh and Another

Supreme Court Of India · AIR 2001 SC 433 : (2001) AIRSCW 22 : (2001) 1 JT 33 : (2000) 8 SCALE 246 : (2001) 1 SCC 458 : (2000) 5 SCR 568 Supp : (2004) 135 STC 193 : (2000) 8 Supreme 243

Uttar Pradesh Trade Tax Act, 1948 — Section 4

Supreme Court12 Dec 2000Dismissed

Kuldeep Kumar Gupta and Others Vs H.P.S.E.B. and Others

Supreme Court Of India · AIR 2001 SC 308 : (2000) AIRSCW 4505 : (2001) 2 ALT 14 : (2001) 1 JT 47 : (2000) 8 SCALE 311 : (2001) 1 SCC 475 : (2001) SCC(L&S) 253 : (2000) 5 SCR 572 Supp : (2000) 8 Supreme 392 : (2001) 1 UPLBEC 273

Constitution of India, 1950 — Article 14, 16(4)Electricity (Supply) Act, 1948 — Section 15, 79

Supreme Court12 Dec 2000Disposed Of

Paspati Prasad and Another Vs Suresh Pd. Sah and Another

Supreme Court Of India · (2001) AIRSCW 2271 : (2000) AIRSCW 1917 : (2000) 1 SCALE 655 : (2000) 9 SCC 439 : (2000) 3 Supreme 777

Motor Vehicles Act, 1988 — Section 163A

Supreme Court12 Dec 2000Disposed Of

Indian Airlines and Others Vs S. Gopalakrishnan

Supreme Court Of India · (2001) 1 JT 28 : (2001) 1 RLW 149 : (2000) 8 SCALE 253 : (2001) 2 SCC 362 : (2001) SCC(L&S) 1036 : (2000) 5 SCR 548 Supp : (2001) 1 UC 283 : (2001) 1 UPLBEC 263

Supreme Court12 Dec 2000Allowed

Kamla Devi Vs Prabhawatti Devi (Smt) and Others

Supreme Court Of India · (2001) 3 JT 446 : (2001) 10 SCC 602

Supreme Court12 Dec 2000Dismissed

Pradyut Bordoloi Vs Swapan Roy

Supreme Court Of India · AIR 2001 SC 296 : (2000) AIRSCW 4457 : (2001) 1 GLT 13 : (2001) 1 JT 136 : (2000) 8 SCALE 297 : (2000) 5 SCR 525 Supp : (2000) 8 Supreme 506 : (2001) 1 UC 228

Assam Legislative Members (Removal and Disqualifications) Act, 1950 — Section 80, 81Coal Mines (Nationalisation) Act, 1973 — Section 3, 5Companies Act, 1956 — Section 617

Supreme Court12 Dec 2000

Commissioner of Wealth Tax Vs Prince Muffakham Jah Bahadur Chamlijan

Supreme Court Of India · AIR 2001 SC 315 : (2000) AIRSCW 4421 : (2001) 247 ITR 351 : (2001) 1 JT 144 : (2000) 8 SCALE 210 : (2001) 1 SCC 701 : (2000) 5 SCR 518 Supp : (2000) 8 Supreme 494 : (2001) 114 TAXMAN 230 : (2001) 1 UC 234

Wealth Tax Act, 1957 — Section 27(1), 7Wealth Tax Rules, 1957 — Rule 1B

Supreme Court12 Dec 2000Allowed

Oriental Insurance Co. Ltd. Vs Nafeessu and Others

Supreme Court Of India · (2000) 12 SC CK 0096

Motor Vehicles Act, 1939 — Section 95, 95(1), 95(2), 95(4), 96Motor Vehicles Act, 1988 — Section 174

Supreme Court12 Dec 2000Dismissed

R. Duraisamy and Others Vs Director of School Education and Others

Supreme Court Of India · (2000) AIRSCW 4534 : (2001) 1 JT 22 : (2000) 8 SCALE 245 : (2001) SCC(L&S) 401 : (2000) 5 SCR 565 Supp : (2000) 8 Supreme 249 : (2001) 1 UPLBEC 257

Supreme Court12 Dec 2000Disposed Of

J.K. Synthetics Vs Rajasthan Trade Union Kendra and Others

Supreme Court Of India · AIR 2001 SC 531 : (2001) AIRSCW 140 : (2001) 88 FLR 682 : (2001) 1 JT 363 : (2001) 1 LLJ 561 : (2001) 1 RLW 59 : (2000) 8 SCALE 329 : (2001) 2 SCC 87 : (2001) SCC(L&S) 329 : (2000) 5 SCR 552 Supp : (2000) 8 Supreme 482 : (2001) 1 UJ 520

Industrial Disputes Act, 1947 — Section 10(H), 25

Supreme Court12 Dec 2000Dismissed

Pipal Singh Vs State of Punjab

Supreme Court Of India · (2001) 1 ACR 201 : (2001) 1 ALD(Cri) 183 : (2001) ALLMR(Cri) 749 : (2001) 1 ALT(Cri) 92 : (2001) CriLJ 740 : (2001) 1 JT 31 : (2001) 1 RLW 58 : (2000) 8 SCALE 237 : (2001) 2 SCC 292 : (2000) 5 SCR 545 Supp : (2001) 1 UC 247(1)

Penal Code, 1860 (IPC) — Section 302, 323, 34

Supreme Court12 Dec 2000Dismissed

Raju Trambak Magare and Others and Laxman Kautik Soyanke Vs State of Maharashtra

Supreme Court Of India · (2001) 2 ACR 979 : (2001) 3 JT 411 : (2001) 10 SCC 385

Penal Code, 1860 (IPC) — Section 148, 149, 302, 34

Supreme Court12 Dec 2000Dismissed

Management Of Addisons Paints And Chemicals Ltd. Vs Workmen, Represented By The Secretary (A.P. and C) Assistants Association and Another

Supreme Court Of India · AIR 2001 SC 436 : (2001) AIRSCW 26 : (2001) 2 ALLMR 252 : (2001) 2 ALT 62 : (2001) 88 FLR 536 : (2001) 1 JT 26 : (2001) 1 LLJ 957 : (2000) 8 SCALE 248 : (2001) 2 SCC 289 : (2000) 8 Supreme 454 : (2001) 1 UPLBEC 261

Supreme Court12 Dec 2000Dismissed

K.R. Lakshman and Others Vs Karnataka Electricity Board and Others

Supreme Court Of India · AIR 2001 SC 595 : (2001) AIRSCW 217 : (2001) 1 JT 196 : (2000) 8 SCALE 230 : (2001) 1 SCC 442 : (2001) SCC(L&S) 245 : (2000) 5 SCR 535 Supp : (2000) 8 Supreme 385

Constitution of India, 1950 — Article 14

Supreme Court12 Dec 2000Dismissed

R. Keshava Vs M.B. Prakash and Others

Supreme Court Of India · (2001) 1 ACR 264 : (2001) 1 ALD(Cri) 415 : (2001) 1 ALT(Cri) 175 : (2001) CriLJ 497 : (2001) 73 ECC 1 : (2001) 1 JT 183 : (2000) 8 SCALE 336 : (2000) 5 SCR 596 Supp

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 12, 3, 8Constitution of India, 1950 — Article 22(5)

Supreme Court12 Dec 2000Dismissed

State of U.P. Vs Mundrika and Others

Supreme Court Of India · (2001) 1 ALD(Cri) 252 : (2001) 1 ALT(Cri) 96 : (2001) CriLJ 742 : (2001) 1 JT 120 : (2000) 8 SCALE 239 : (2001) 9 SCC 346 : (2001) 1 UC 271

Criminal Procedure Code, 1973 (CrPC) — Section 151, 161Penal Code, 1860 (IPC) — Section 302, 34

Supreme Court12 Dec 2000Dismissed

Special Officer and Joint Registrar Co-Operative Societies and Another Vs Workmen of Vanivilas Sugar Factory and Others

Supreme Court Of India · (2001) 1 LLJ 1381

Industrial Disputes Act, 1947 — Section 25K(2)

Supreme Court12 Dec 2000Dismissed

Tabassum Qureshi Vs Rajasthan Public Service Commissioner and Another

Supreme Court Of India · AIR 2000 SC 1153 : (2000) AIRSCW 941 : (2000) AIRSCW 4218 : (2000) 68 ECC 531 : (2000) 117 ELT 281 : (2000) 3 JT 133 : (2000) 2 SCALE 304 : (2000) 3 SCC 367 : (2000) 2 SCR 231 : (2000) 2 Supreme 228 : (2000) 4 Supreme 222

The Examination Under Para (3) Of Government Notification Dated 26-2-1998

Supreme Court12 Dec 2000Disposed Of

Tulsibhai Jivabhai Changani Vs State of Gujarat

Supreme Court Of India · (2001) 1 ACR 263 : (2001) 1 ALD(Cri) 185 : (2001) CriLJ 741 : (2001) 21 GLH 289 : (2001) 1 JT 156 : (2001) 2 OLR 91 : (2000) 8 SCALE 238 : (2001) 1 SCC 719 : (2001) 1 UC 247 : (2001) 2 UJ 856

Penal Code, 1860 (IPC) — Section 198, 420, 471