Supreme Court15 Nov 2000Disposed Of

Jeet Singh and Another Vs State of Punjab

Supreme Court Of India · (2001) 1 ACR 582 : (2001) 2 JT 70 : (2002) 9 SCC 588

Criminal Procedure Code, 1973 (CrPC) — Section 161Terrorist and Disruptive Activities (Prevention) Act, 1987 — Section 5
Supreme Court15 Nov 2000Allowed

Saju Vs State of Kerala

Supreme Court Of India · (2000) 3 ACR 2758 : (2001) 1 ALD(Cri) 83 : (2001) CriLJ 102 : (2000) 2 JT 602 Supp : (2001) 2 OLR 4 : (2000) 7 SCALE 424 : (2000) 4 SCR 621 Supp : (2001) 1 UC 257

Evidence Act, 1872 — Section 10Penal Code, 1860 (IPC) — Section 107, 109, 120B, 302, 43
Supreme Court14 Nov 2000Disposed Of

M.M. Dolichan and Others Vs State of Kerala and Others

Supreme Court Of India · AIR 2001 SC 216 : (2000) AIRSCW 4104 : (2000) 2 JT 571 Supp : (2000) 7 SCALE 460 : (2001) 1 SCC 151 : (2001) SCC(L&S) 174 : (2000) 7 Supreme 666 : (2001) 1 UPLBEC 649

Constitution of India, 1950 — Article 32Kerala Education Act, 1958 — Section 36, 37Kerala Education Rules, 1959 — Rule 43, 44, 45
Supreme Court14 Nov 2000Dismissed

RAMON SERVICES (P) LTD. Vs SUBHASH KAPOOR

Supreme Court Of India · AIR 2001 SC 207 : (2000) AIRSCW 4093 : (2001) 1 CGLJ 177 : (2001) 1 GLR 848 : (2000) 2 JT 546 Supp : (2001) 1 LW 61 : (2000) 7 SCALE 471 : (2001) SCC(L&S) 152 : (2000) 7 Supreme 569 : (2000) 113 TAXMAN 676 : (2001) 1 UC 218

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7Federal Trade Commission Act — Section 5
Supreme Court14 Nov 2000Dismissed

Union of India (UOI) and Others Vs Shakuntala Gupta (Dead)

Supreme Court Of India · AIR 2000 SC 1596 : (2000) AIRSCW 1745 : (2000) 4 ALT 65 : (2000) 90 CLT 450 : (2000) 86 FLR 197 : (2000) 6 JT 281 : (2000) 7 JT 135 : (2000) 2 LLJ 1 : (2000) 3 LW 78 : (2000) 4 SCALE 670 : (2000) 6 SCC 493 : (2000) SCC(L&S) 767 : (2000) 4 Supreme 602 : (2

Supreme Court14 Nov 2000Disposed Of

Murali Vs State of Tamilnadu

Supreme Court Of India · (2000) 3 ACR 2793 : (2000) AIRSCW 4257 : (2001) 1 ALD(Cri) 195 : (2001) 1 ALT(Cri) 58 : (2001) CriLJ 476 : (2000) 3 JT 151 Supp : (2000) 7 SCALE 599 : (2000) 7 Supreme 658 : (2001) 1 UC 128

Penal Code, 1860 (IPC) — Section 302, 304
Supreme Court14 Nov 2000Dismissed

Subedar Singh and Others Vs Distt. Judge Mirzapur and Another

Supreme Court Of India · AIR 2001 SC 201 : (2000) AIRSCW 4086 : (2000) 87 FLR 941 : (2000) 2 JT 628 Supp : (2001) 1 LLJ 5 : (2000) 7 SCALE 417 : (2001) 1 SCC 37 : (2001) SCC(L&S) 141 : (2000) 8 Supreme 6 : (2001) 1 UC 140 : (2001) 1 UJ 250

Constitution of India, 1950 — Article 226, 309General (Civil) Rules — Rule 269Government of India Act, 1915 — Section 24
Supreme Court14 Nov 2000Allowed

State Bank of India Vs Ram Chandra Dubey and Others

Supreme Court Of India · (2000) AIRSCW 4176 : (2000) 87 FLR 849 : (2000) 2 JT 590 Supp : (2000) 2 LLJ 1660 : (2001) 1 MLJ 123 : (2000) 7 SCALE 420 : (2001) 1 SCC 73 : (2001) SCC(L&S) 3 : (2000) 7 Supreme 545 : (2001) 1 UJ 290

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 33