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Supreme Court Of India judgments, 2021

827 judgments · page 38 of 42

Supreme Court11 Feb 2021Partly Allowed

Khokan @ Khokhan Vishwas Vs State Of Chhattisgarh

Supreme Court Of India · AIR 2021 SC 939 : (2021) 3 SCC 365 : (2021) 2 JT 346 : (2021) 2 Scale 452 : (2021) 1 MLJ(Cri) 554 : (2021) CriLJ 1324 : (2021) 1 Crimes 529 : (2021) 219 AIC 174

Indian Penal Code, 1860 — Section 300, 300(2), 30(3), 302, 304I
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Supreme Court11 Feb 2021Allowed

Chintels India Ltd. Vs Bhayana Builders Pvt. Ltd

Supreme Court Of India · AIR 2021 SC 1014 : (2021) 4 SCC 602 : (2021) 6 JT 439 : (2021) 2 Scale 506 : (2021) 2 ALD 241

Constitution Of India, 1950 — Article 133, 134A, 136Arbitration And Conciliation Act, 1996 — Section 5, 8, 9, 13(4), 13(5), 16, 16(2), 16(3), 16(5), 16(6), 30, 34, 34(1), 34(2), 34(2A), 34(3), 37, 37(1), 37(1)(b), 37(1)(c), 37(2)(a), 50Limitation Act, 1963 — Section 27
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Supreme Court11 Feb 2021Partly Allowed

Pravat Chandra Mohanty & Anr Vs State Of Odisha & Anr

Supreme Court Of India · AIR 2021 SC 1067 : (2021) 3 SCC 529 : (2021) 3 JT 130 : (2021) 2 Scale 523 : (2021) 1 KCCR 721 : (2021) 2 KLT 62 : (2021) 2 RCR (Criminal) 164 : (2021) CriLJ 1551 : (2021) 1 Crimes 534

Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 34, 167, 201, 224, 294, 304, 304I, 304II, 323, 324, 342, 371, 466, 471, 477ACode Of Criminal Procedure, 1973 — Section 320, 320(1), 320(2), 320(5)
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Supreme Court11 Feb 2021Allowed

Vikash Kumar Vs Union Public Service Commission & Ors

Supreme Court Of India · AIR 2021 SC 2447 : (2021) 5 SCC 370 : (2021) 2 Scale 468 : (2021) 2 MLJ 247 : (2021) 1 SCT 647

Constitution Of India, 1950 — Article 14, 16(1), 19, 21Rights Of Persons With Disabilities Rules, 2017 — Rule 3(1), 8, 8(3)(b), 8(3)(c), 8(3)(d), 8(3)(e)Rights Of Persons With Disabilities Act, 2016 — Section 2(c), 2(h), 2(r), 2(s), 2(y), 2(zc), 3, 17, 20, 21, 31, 32, 33, 34, 35, 36, 37, 39, 44, 56, 57
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Supreme Court10 Feb 2021Partly Allowed

Conservator And Custodian Of Forest & Ors Vs Sobha John Koshy & Anr

Supreme Court Of India · AIR 2021 SC 1009 : (2021) 2 JT 513 : (2021) 2 Scale 406 : (2021) 2 KLT 40 : (2021) 2 KHC 170

Kerala Private Forest (Vesting and Assignment) Act, 1971 — Section 8, 8(2), 8(3)Kerala Forest (Vesting and Management of Ecologically Fragile Lands) Act, 2003 — Section 2(b), 2(b)(i), 3, 3(1), 4
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Supreme Court10 Feb 2021Dismissed

M/S. Kalamani Tex & Anr Vs P. Balasubramanian

Supreme Court Of India · (2021) 5 SCC 283 : (2021) 2 JT 519 : (2021) 2 Scale 434 : (2021) 2 CTC 357 : (2021) 2 BLJ 226 : (2021) 1 KCCR 545 : (2021) 2 RCR (Criminal) 160 : (2021) 1 Crimes 202 : (2021) All.M.R.(Cri.) 1594 : (2021) 219 AIC 184 : (2021) 1 DCR 625

Constitution of India, 1950 — Article 136Negotiable Instruments Act, 1881 — Section 118, 138, 139, 142Code Of Criminal Procedure, 1973 — Section 200, 313, 378
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Supreme Court10 Feb 2021Dismissed

Nawal Kishore Sharma Vs Union Of India And Ors

Supreme Court Of India · AIR 2021 SC 886 : (2021) 4 SCC 487 : (2021) 5 JT 260 : (2021) 2 Scale 441

Personswith Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Act, 1995 — Section 2(i), 2(s), 2(zc), 47Workmen Compensation Act,1923 — Section 3
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Supreme Court09 Feb 2021

Pardeshiram Vs State Of M.P. (Now Chhattisgarh)

Supreme Court Of India · AIR 2021 SC 830 : (2021) 3 SCC 238 : (2021) 2 JT 352 : (2021) 2 Scale 404 : (2021) 2 BLJ 222 : (2021) CriLJ 1594 : (2021) 1 Crimes 159 : (2021) 219 AIC 127

Indian Penal Code, 1860 — Section 300, 302, 304, 304I
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Supreme Court09 Feb 2021Dismissed

Ramesh Kymal Vs M/S Siemens Gamesa Renewable Power Pvt Ltd

Supreme Court Of India · AIR 2021 SC 833 : (2021) 3 SCC 224 : (2021) 2 JT 589 : (2021) 2 Scale 458 : (2021) 2 BLJ 213

Constitution Of India, 1950 — Article 14Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 5Insolvency And Bankruptcy Code, 2016 — Section 5(11), 5(12), 7, 7(6), 8, 8(1), 8(2), 9, 9(1), 9(6), 10, 10A, 10(5), 62
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Supreme Court08 Feb 2021Allowed

M.B. Manjegowda Vs State Of Karnataka

Supreme Court Of India · (2021) 2 Scale 503

Indian Penal Code, 1860 — Section 65, 307, 498ADowry Prohibition Act, 1961 — Section 3, 4, 6Code Of Criminal Procedure, 1973 — Section 428
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Supreme Court08 Feb 2021Dismissed

Boloram Bordoloi Vs Lakhimi Gaolia Bank & Ors

Supreme Court Of India · AIR 2021 SC 872 : (2021) 3 SCC 806 : (2021) 2 JT 363 : (2021) 2 Scale 391 : (2021) 2 BLJ 203 : 2021) LLR 316 : (2021) LabIC 1171 : (2021) 1 SLJ 612 : (2021) 1 CLR 712 : 2021 (168) FLR 646 : (2021) 1 ESC 198 : (2021) 2 SLR 422

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Supreme Court08 Feb 2021Dismissed

A. Subramanian & Anr. Vs R. Pannerselvam

Supreme Court Of India · AIR 2021 SC 821 : (2021) 3 SCC 675 : (2021) 2 JT 354 : (2021) 2 Scale 396 : (2021) 2 BLJ 148 : (2021) 1 MadWN 580 : (2021) 201 PLR 788 : (2021) 1 RCR (Civil) 902 : (2021) 2 ALD 178 : (2021) 219 AIC 9

Code Of Civil Procedure, 1908 — Order 7 Rule 14Specific Relief Act, 1963 — Section 6
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Supreme Court08 Feb 2021Allowed

Harshit Agarwal & Ors Vs Union Of India & Ors

Supreme Court Of India · AIR 2021 SC 2506 : (2021) 2 SCC 710 : (2021) 2 Scale 384 : (2021) 1 SCT 541 : (2021) 1 ESC 176 : (2021) 2 BLJ 207

Constitution Of India, 1950 — Article 32Dental Council Of India, Revised BDS Course Regulations, 2007 — Regulation 2(ii), 2(5)(ii)
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Supreme Court05 Feb 2021Allowed

Gajanan Babulal Bansode & Ors Vs State Of Maharashtra & Ors

Supreme Court Of India · AIR 2021 SC 811 : (2021) 4 SCC 494 : (2021) 3 JT 143 : (2021) 2 ABR 356 : (2021) 2 All.M.R. 305 : (2021) LabIC 1150 : (2021) 2 BLJ 176 : (2021) 1 ESC 201 : (2021) 2 SLR 559

Constitution Of India, 1950 — Article 14, 16, 16(1), 320, 320(3)(a)Maharashtra Police Sub-Inspector (Recruitment) Rules, 1995 — Rule 3, 4, 5
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Supreme Court03 Feb 2021Allowed

Index Medical College, Hospital & Research Centre Vs State Of Madhya Pradesh & Ors.

Supreme Court Of India · (2021) 4 Scale 184

Constitution Of India, 1950 — Article 14, 19, 19(1), 19(1)(g), 19(2), 19(3), 19(4), 19(5), 19(6), 21Madhya Pradesh Chikitsa Shiksha Pravesh Niyam, 2018 — Rule 10, 11, 11(7), 12, 12(2), 12(7)(c), 12(8), 12(8)(a), 12(8)(b), 13Madhya Pradesh Niji Vyavasayik (Pravesh Ka Viniyaman Evam Shulk Ka Nirdharan) Adhiniyam, 2007 — Section 12
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