Supreme Court24 Feb 2021Dismissed

Parmar Samantsinh Umedsinh Vs State Of Gujarat & Ors

Supreme Court Of India · (2021) 6 JT 258 : (2021) 3 Scale 125

Constitution Of India, 1950 — Article 13(2), 14, 162, 165, 226, 243D, 243(e), 243P, 243P(a), 243Q, 243R, 243R(1), 243R(2), 243S, 243S(3), 243S(4), 243T, 243ZA, 243ZA(2), 243ZF, 243ZG, 243ZG(a), 245, 245(1), 246, 254, 254(1), 254(2), 286(2), 303, 357, 367Bombay Provincial Municipal Corporation (Delimittaion of Wards In The City And Allocations of Reserved Seats) Rules, 1994 — Rule 4, 5Gujarat Municipal Corporation’s Ward Committees Functions, Duties, Territorial Areas And Procedure For Transaction Of Business Rules, 2007 — Rule 2(b)
Supreme Court24 Feb 2021Dismissed

Rachna & Ors. Vs Union Of India & Anr

Supreme Court Of India · AIR 2021 SC 3183 : (2021) 5 SCC 638 : (2021) 2 JT 428 : (2021) 3 Scale 107 : (2021) 2 SCT 26

Constitution Of India, 1950 — Article 14, 19, 21, 29, 142Civil Services (Preliminary) Examination, 2020 — Rule 4, 6, 6(b), 6(b)(iv), 6(b)(v), 6(b)(vi)Rights Of Persons With Disabilities Act, 2016 — Section 33, 34
Supreme Court22 Feb 2021Dismissed

Khushi Ram & Ors. Vs Nawal Singh & Ors

Supreme Court Of India · AIR 2021 SC 1117 : (2021) 2 JT 462 : (2021) 3 Scale 26 : (2021) 2 ALD 76 : (2021) 2 BLJ 254 : (2021) 1 JLJ 537 : (2021) 2 RCR (Civil) 273 : (2021) 1 GLH 627 : (2021) 1 OLR 670

Indian Succession Act, 1925 — Section 14(1)Code Of Civil Procedure, 1908 — Section 100Registration Act, 1908 — Section 17, 17(1), 17(1)(b), 17(1)(c), 17(2), 17(2)(vi)
Supreme Court19 Feb 2021Disposed Of

Amitabha Dasgupta Vs United Bank Of India & Ors

Supreme Court Of India · AIR 2021 SC 1193 : (2021) 2 JT 486 : (2021) 2 Scale 758 : (2021) 2 MLJ 459 : (2021) 2 RCR (Civil) 233 : (2021) 2 ALD 264 : (2021) 2 CPJ 3

Banking Regulation Act, 1949 — Section 45ZC, 45ZD, 45ZE, 45ZFIndian Contract Act, 1872 — Section 148
Supreme Court18 Feb 2021Allowed

TATA Motors Ltd. Vs Antonio Paulo Vaz And Anr

Supreme Court Of India · AIR 2021 SC 1149 : (2021) 2 Scale 727 : (2021) 2 RCR (Civil) 219 : (2021) 2 RCR (Civil) 219

Constitution Of India, 1950 — Article 136Consumer Protection Act, 1986 — Section 2(1)(g), 2(1)(o), 2(1)(r), 2(d)(i), 14(1)(f), 15
Supreme Court18 Feb 2021Dismissed

Rajesh Kumar Singh & Ors Vs State Of Uttar Pradesh & Ors

Supreme Court Of India · AIR 2021 SC 2393 : (2021) 5 SCC 421 : (2021) 2 Scale 716 : (2021) 1 SLJ 595 : (2021) 1 ESC 297 : (2021) LabIC 1933

Constitution Of India, 1950 — Article 14, 16Uttar Pradesh Police Motor Transport Unit Subordinate Officers Service Rules, 2015 — Rule 5, 5(c), 10Police Act, 1861 — Section 2, 46(11)