Supreme Court05 Jan 2021Allowed

Hari Om @ Hero Vs State Of U.P.

Supreme Court Of India · AIR 2021 SC 402 : (2021) 4 SCC 345 : (2021) 1 JT 18 : (2021) 1 Scale 364 : (2021) 1 ADJ 626 : (2021) 1 Crimes 1 : (2021) CriLJ 1062 : (2021) 1 GLH 434 : (2021) 1 MLJ(Cri) 241 : (2021) 1 RCR (Criminal) 429 : (2021) 1 UC 62 : (2021) 219 AIC 193

Indian Penal Code, 1860 — Section 394, 396, 412Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(2)(5)Arms Act, 1959 — Section 25
Supreme Court05 Jan 2021

Kirti & Anr. Etc. Vs Oriental Insurance Company Ltd.

Supreme Court Of India · AIR 2021 SC 353 : (2021) 2 SCC 166 : (2021) 1 JT 74 : (2021) 1 Scale 290 : (2021) 1 MLJ 254 : (2021) 1 KHC 196 : (2021) 1 GLH 471 : (2021) 1 RCR (Civil) 478 : (2021) 2 ALD 1 : (2021) 201 PLR 318 : (2021) 1 SCJ 566 : (2021) 1 AWC 307

Indian Penal Code, 1860 — Section 279, 304Motor Vehicles Act, 1988 — Section 166
Supreme Court05 Jan 2021Allowed

M/S. Padia Timber Company(P) Ltd Vs Board Of Trustees Of Visakhapatnam Port Trust Through Its Secretary

Supreme Court Of India · AIR 2021 SC 341 : (2021) 3 SCC 24 : (2021) 1 JT 44 : (2021) 1 Scale 304 : (2021) 218 AIC 150 : (2021) 1 ALD 275 : (2021) 2 BLJ 29 : (2021) 1 MLJ 243 : (2021) 1 RCR (Civil) 494 : (2021) 1 SCJ 609

Indian Contract Act, 1872 — Section 4, 7, 73Major Port Trusts Act, 1963 — Section 34, 34(1)Industrial Disputes Act, 1947 — Section 10(1)
Supreme Court05 Jan 2021Allowed

SREI Equipment Finance Ltd. Vs Ramjan Ali & Ors

Supreme Court Of India · AIR 2021 SC 326 : (2021) 1 Scale 316

Central Motor Vehicle Rules, 1989 — Rule 61Code Of Criminal Procedure, 1973 — Section 482Motor Vehicles Act, 1988 — Section 51, 51(1), 51(3), 51(4), 55(5)
Supreme Court05 Jan 2021Allowed

Deputy General Manager (Appellate Authority) And Others Vs Ajai Kumar Srivastava

Supreme Court Of India · (2021) 2 SCC 612 : (2021) 1 JT 57 : (2021) 1 Scale 335 : (2021) 1 CLR 516 : (2021) 1 UPLBEC 301 : (2021) 1 SLJ 1 : (2021) 1 SCT 285 : (2021) LLR 119 : (2021) 2 LLJ 87 : (2021) 168 FLR 650

Constitution Of India, 1950 — Article 32, 136, 226, 311Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)