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Supreme Court Of India judgments, 2021

827 judgments · page 37 of 42

Supreme Court17 Feb 2021Disposed Of

Compack Enterprises India (P) Ltd. Vs Beant Singh

Supreme Court Of India · AIR 2021 SC 2821 : (2021) 3 SCC 702 : (2021) 2 JT 506 : (2021) 2 Scale 645 : (2021) 1 MadWN 425 : (2021) 2 RCR (Civil) 214 : (2021) 3 ALD 28 : (2021) 2 All.M.R. 803

Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 12 Rule 6
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Supreme Court17 Feb 2021Disposed Of

U.A. Basheer Thr. G.P.A. Holder Vs State Of Karnataka & Anr

Supreme Court Of India · AIR 2021 SC 1048 : (2021) 5 SCC 313 : (2021) 2 Scale 680 : (2021) 1 AKR 845 : (2021) 219 AIC 112

Urban Land (Ceiling and Regulation) Act, 1976 — Section 6, 6(1), 8, 8(1), 8(4), 9, 10, 10(1), 10(3), 10(6), 42Urban Land (Ceiling And Regulation) Repeal Act, 1999 — Section 3, 3(1)(a), 3(2), 4, 5
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Supreme Court16 Feb 2021Partly Allowed

Kotak Mahindra Bank Pvt. Limited Vs Ambuj A. Kasliwal & Ors.

Supreme Court Of India · AIR 2021 SC 1041 : (2021) 3 SCC 549 : (2021) 2 JT 327 : (2021) 2 Scale 593 : (2021) 2 ALD 120 : (2021) 2 BLJ 197 : (2021) 2 RCR (Civil) 194 : (2021) 2 BC 1 : (2021) 2 CTC 600 : (2021) 219 AIC 65 : (2021) 1 DCR 447

Recovery Of Debts And Bankruptcy Act, 1993 — Section 19, 21Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 17, 18, 18(1)
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Supreme Court16 Feb 2021Dismissed

Gauri Shankar Vs State Of Punjab

Supreme Court Of India · AIR 2021 SC 1064 : (2021) 3 SCC 380 : (2021) 2 JT 336 : (2021) 2 Scale 590 : (2021) CriLJ 1486 : (2021) 2 JCC 1517

Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 230, 313
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Supreme Court12 Feb 2021Dismissed

K. Akbar Ali Vs K. Umar Khan & Ors

Supreme Court Of India · (2021) 2 ALD 260 : AIR 2021 SC 1114 : (2021) 3 CTC 717

Constitution Of India, 1950 — Article 136Code Of Civil Procedure, 1908 — Order 7 Rule 11
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Supreme Court12 Feb 2021Dismissed

State Of Odisha Vs Banabihari Mohapatra And Anr

Supreme Court Of India · AIR 2021 SC 1375 : (2021) 3 Scale 5 : (2021) All.M.R.(Cri.) 1165 : (2021) 2 RCR (Criminal) 187 : (2021) CriLJ 2115

Constitution Of India, 1950 — Article 136Indian Penal Code, 1860 — Section 34, 201, 302Code Of Criminal Procedure, 1973 — Section 235(1)
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Supreme Court12 Feb 2021Dismissed/Disposed Of

Ravinder Nath Agarwal Vs Yogender Nath Agarwal & Ors

Supreme Court Of India · AIR 2021 SC 3156 : (2021) 2 Scale 627 : (2021) 3 CTC 310 : (2021) 219 AIC 28

Limitation Act, 1963 — Article 137Code Of Civil Procedure, 1908 — Section 10, Order 23 Rule 1AIndian Succession Act, 1925 — Section 57, 57(a), 57(b), 57(c), 212, 213, 213(1), 213(2)(i), 250, 264, 264(1), 264(2), 273(a), 273(b), 276, 300, 300(2)
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Supreme Court12 Feb 2021

Franklin Templeton Trustee Services Private Limited And Another Vs Amruta Garg And Others Etc

Supreme Court Of India · AIR 2021 SC 1078 : (2021) 6 SCC 736 : (2021) 2 JT 2021 : (2021) 2 Scale 554

Securities And Exchange Board Of India Act, 1992 — Section 11(1), 11(4), 11BCompanies Act, 2013 — Section 55(3), 103, 107, 108, 109, 110Securities And Exchange Board Of India (Mutual Funds) Regulations, 1996 — Regulation 18(15), 18(15)(b), 18(15)(c), 39(2)(a), 39(3), 39(3)(b), 39(2)(c), 40, 41, 41(1)
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Supreme Court12 Feb 2021Allowed

H.S. Goutham & Anr Vs Rama Murthy And Anr. Etc.

Supreme Court Of India · (2021) 5 SCC 241 : (2021) 2 Scale 536 : (2021) 2 ALD 99 : (2021) 2 BLJ 182 : (2021) 1 KCCR 552 : (2021) 2 MLJ 341 : (2021) 2 RCR (Civil) 144 : (2021) 2 MadWN 104 : (2021) 219 AIC 16 : (2021) 1 OLR 742

Code Of Civil Procedure, 1908 — Section 47, 96, 96(3), 151, Order 41, Order 43 Rule 1(m), Order 43 Rule 1A, Order 43 Rule 1A(2), Order 23 Rule 3, Order 23 Rule 3A, Order 41 Rule 27, Order 41 Rule 28, Order 41 Rule 29, Order 21 Rule 47, Order 21 Rule 89, Order 21 Rule 90, Order 21 Rule 91, Order 21 Rule 92, Order 21 Rule 94
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