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Supreme Court Of India judgments, 2019

2,131 judgments · page 43 of 107

Supreme Court06 Aug 2019Allowed

Balwan Singh Vs State Of Chhattisgarh And Anr

Supreme Court Of India · AIR 2019 SC 3714 : (2019) 7 SCC 781 : (2019) 8 JT 274 : (2019) 10 Scale 415 : (2019) 3 Crimes 217 : (2019) 7 SLT 184 : (2019) 128 CLT 905 : (2019) 3 JLJR 436 : (2019) 3 UC 1503 : (2019) 4 MLJ(Cri) 421

Indian Penal Code, 1860 — Section 120B, 148, 149, 302
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Supreme Court06 Aug 2019Dismissed

Anand Ramachandra Chougule Vs Sidarai Laxman Chougala And Others

Supreme Court Of India · AIR 2019 SC 3871 : (2019) 8 SCC 50 : (2019) 8 JT 152 : (2019) 10 Scale 439 : (2019) 3 ACR 2477 : (2019) 108 AllCC 923 : (2019) CriLJ 4546 : (2019) 3 JLJR 432 : (2020) 1 KarLJ 149 : (2019) 3 PLJR 416 : (2019) 7 SLT 555

Indian Penal Code, 1860 — Section 34, 302, 304ICode Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 101, 105
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Supreme Court06 Aug 2019Allowed

Jagdish And Another Vs State Of Haryana

Supreme Court Of India · AIR 2019 SC 3696 : (2019) 7 SCC 711 : (2019) 9 JT 183 : (2019) 10 Scale 435 : (2019) 3 Crimes 185 : (2019) CriLJ 4169 : (2019) 7 SLT 236 : (2019) 108 AllCC 914 : (2019) 3 ACR 2474

Indian Penal Code, 1860 — Section 34, 148, 149, 302, 304IICode Of Criminal Procedure, 1973 — Section 107, 151, 319
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Supreme Court05 Aug 2019Allowed

Nitin Bandopant Salagre Vs State Election Commission & Anr

Supreme Court Of India · AIR 2019 SC 4980 : (2019) 8 SCC 77 : (2019) 10 Scale 400 : (2020) 1 ABR 168 : (2019) 5 BCR 1 : (2019) 7 SLT 425 : (2020) 2 MhLJ 1

Constitution Of India, 1950 — Article 190(3)(b)Mumbai Municipal Corporation Act, 1888 — Section 6A, 9, 33, 33(2), 34, 34(1)Representation of the People Act, 1951 — Section 84, 98(c), 101, 101(b), 150, 151A
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Supreme Court05 Aug 2019Disposed Off

Vinod Kumar Vs Ashok Kumar Gandhi

Supreme Court Of India · (2019) 9 JT 197 : (2019) 10 Scale 357 : (2019) 6 AWC 5401 : (2019) 262 DLT 253 : (2019) 7 MLJ 815 : (2019) 2 RCR(Rent) 264 : (2019) 7 SLT 209

Constitution Of India, 1950 — Article 13(1), 14, 15, 19, 21, 107, 111, 141, 200, 254(2), 372Delhi Rent Control Act, 1958 — Section 2(k), 2(l), 2(l)(iii), 14, 14(1), 14(1)(e), 14A, 14B, 14C, 14D, 19, 19(2), 25A, 25B, 25B(8), 25CIndian Succession Act, 1925 — Section 118
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Supreme Court05 Aug 2019Allowed

Kathi David Raju Vs State Of Andhra Pradesh & Anr

Supreme Court Of India · AIR 2019 SC 3673 : (2019) 7 SCC 769 : (2019) 8 JT 156 : (2019) 10 Scale 397 : (2019) 3 ACR 2484 : (2019) AllMR(Cri) 3934 : (2019) 108 AllCC 912 : (2019) 3 ALT(Cri) 161 : (2019) 3 Crimes 215 : (2019) CriLJ 4455 : (2019) 3 JLJR 424 : (2019) 3 KLT 816 : (201

Code Of Criminal Procedure, 1973 — Section 53, 482Indian Penal Code, 1860 — Section 420, 465, 468, 471
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Supreme Court02 Aug 2019Disposed Off

Union Of India Vs Yasmeen Mohammad Zahid @ Yasmeen

Supreme Court Of India · AIR 2019 SC 3699 : (2019) 7 SCC 790 : (2019) 10 Scale 351 : (2019) 3 ACR 2798 : (2019) AllMR(Cri) 3937 : (2019) 108 AllCC 901 : (2019) 3 Crimes 201 : (2019) CriLJ 4222

Indian Penal Code, 1860 — Section 120B, 125, 202Unlawful Activities (Prevention) Act, 1967 — Section 38, 38(2), 39, 39(a), 39(b), 39(c), 40, 43D(5),
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Supreme Court02 Aug 2019Disposed Off

Ritesh Sinha Vs State Of Uttar Pradesh & Anr

Supreme Court Of India · AIR 2019 SC 3592 : (2019) 8 SCC 1 : (2019) 8 JT 283 : (2019) 10 Scale 341 : (2019) 3 ACR 2489 : (2019) 2 ALD(Cri) 591 : (2019) 3 ALT(Cri) 10 : (2019) 3 Crimes 207 : (2019) CriLJ 3964 : (2019) 2 GLH 728 : (2019) 3 KLT 709 : (2019) 3 MLJ Cri 455 : (2019) 3

Constitution Of India, 1950 — Article 20(3), 142Code Of Criminal Procedure, 1973 — Section 53, 53A, 311A, 482Identification Of Prisoners Act, 1920 — Section 5
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Supreme Court01 Aug 2019Allowed

Baiju Kumar Soni & Anr Vs State Of Jharkhand

Supreme Court Of India · (2019) 8 JT 159 : (2019) 11 Scale 6 : (2019) 4 Crimes 455 : (2019) 3 JLJR 442 : (2019) 3 MLJ(Cri) 585 : (2019) 7 SCC 773 : (2019) 109 AllCC 701 : 2020 1 SCJ 174

Indian Penal Code, 1860 — Section 34, 201, 302, 364, 364A, 365
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Supreme Court01 Aug 2019Dismissed

Shashi Bhusan Prasad Vs Inspector General Central Industrial Security Force & Ors

Supreme Court Of India · AIR 2019 SC 3586 : (2019) 7 SCC 797 : (2019) 8 JT 103 : (2019) 10 Scale 244 : (2019) 5 ALT 92 : (2019) 4 CGLJ 143 : (2020) 164 FLR 654 : (2019) 3 JLJR 365 : (2019) LIC 3418 : (2019) 3 PLJR 349 : (2019) 1 TLR 502

Constitution Of India, 1950 — Article 226, 227Indian Penal Code, 1860 — Section 302, 304A, 338, 392Central Industrial Security Force Rules, 1969 — Rule 34
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