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Supreme Court Of India judgments, 2019

2,131 judgments · page 42 of 107

Supreme Court08 Aug 2019Allowed

M/S Shahi And Associates Vs State Of U.P. & Ors

Supreme Court Of India · AIR 2019 SC 3811 : (2019) 8 SCC 329 : (2019) 10 Scale 609 : (2019) 4 RAJ 681 : (2019) 8 SLT 223 : (2019) 136 ALR 229 : (2019) 3 UC 1579 : (2019) 5 ALT 149

Uttar Pradesh Civil Laws (Reforms and Amendment) Act, 1976 — Section 24Arbitration And Conciliation Act , 1996 — Section 31(7)(b), 34, 85, 85(2)(a)
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Supreme Court08 Aug 2019Allowed

Commissioner Of Police & Ors Vs Devender Anand & Ors

Supreme Court Of India · AIR 2019 SC 3807 : (2019) 8 JT 136 : (2019) 10 Scale 612 : (2019) 3 Crimes 244 : (2019) 4 RCR(Criminal) 72 : (2019) 8 SLT 70 : (2019) 109 AllCC 603 : (2019) 3 ACR 2481 : (2019) 5 CTC 236

Indian Penal Code, 1860 — Section 34, 420Code Of Criminal Procedure, 1973 — Section 156(3), 200
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Supreme Court07 Aug 2019Disposed Off

Menka Gupta Vs Umashree Devi

Supreme Court Of India · (2020) 1 AllMR. 406 : (2019) 5 AWC 5073 : (2019) 6 CTC 700 : (2019) 4 RCR(Civil) 177 : (2019) 7 SCJ 306

Code Of Civil Procedure, 1908 — Section 141, 146, Order 1 Rule 1, Order 22 Rule 10, Order 9 Rule 13, Order 21 Rule 16, Order 21 Rule 97, Order 21 Rule 98, Order 21 Rule 100, Order 21 Rule 102Transfer of Property Act, 1882 — Section 52
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Supreme Court07 Aug 2019

Ravinder Kaur Grewal & Ors Vs Manjit Kaur & Ors

Supreme Court Of India · AIR 2019 SC 3827 : (2019) 8 SCC 729 : (2019) 10 Scale 473 : (2019) 5 ALD 243 : (2019) 5 ALT 38 : (2019) 6 AWC 5239 : (2019) 4 CTC 936 : (2019) 262 DLT 1 : (2019) 3 JLJR 459 : (2019) 3 KLT 865 : (2019) 6 MhLJ 87 : (2019) 6 MLJ 96 : (2019) 4 MPLJ 196 : (201

Limitation Act, 1963 — Article 64, 65, 142, 144Specific Relief Act, 1963 — Section 6, 9Limitation Act, 1963 — Section 27, 28
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Supreme Court07 Aug 2019Allowed

Amir Hamza Shaikh & Ors Vs State Of Maharashtra & Anr

Supreme Court Of India · AIR 2019 SC 3721 : (2019) 8 SCC 387 : (2019) 8 JT 140 : (2019) 10 Scale 516

Indian Penal Code, 1860 — Section 34, 120B, 406, 420, 498ACode Of Criminal Procedure, 1973 — Section 225, 301, 301(2), 302, 372Code Of Criminal Procedure, 1898 — Section 495
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Supreme Court07 Aug 2019Allowed

Mahesh Kumar Vs State Of Haryana

Supreme Court Of India · AIR 2019 SC 4225 : (2019) 8 SCC 128 : (2019) 8 JT 146 : (2019) 10 Scale 510 : (2019) 2 ALD(Cri) 710 : (2019) 108 AllCC 907 : (2019) 3 ALT(Cri) 163 : (2019) 3 Crimes 223 : (2019) CriLJ 4697 : (2019) 3 MPWN 10 : (2019) 6 SLT 600 : (2019) 3 UC 1464

Indian Penal Code, 1860 — Section 304BDowry Prohibition Act, 1961 — Section 2Evidence Act, 1872 — Section 113B, 114
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Supreme Court06 Aug 2019Allowed

Chandigarh Administration And Others Vs Hari Ram

Supreme Court Of India · AIR 2019 SC 3862 : (2019) 8 SCC 289 : (2019) 10 Scale 454 : (2019) 2 RCR(Rent) 294 : (2019) 7 SLT 552 : (2019) 136 ALR 191 : (2019) 6 ALD 1

Public Premises (Eviction PF Unauthorised Occupants) Act, 1971 — Section 5(1)
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Supreme Court06 Aug 2019Dismissed

Dev Karan @ Lambu Vs State Of Haryana

Supreme Court Of India · AIR 2019 SC 3705 : (2019) 8 SCC 596 : (2019) 10 JT 56 : (2019) 10 Scale 424 : (2019) 4 RCR(Criminal) 16 : (2019) 7 SLT 543 : (2019) 3 Crimes 193 : (2019) 3 MLJ(Cri) 632 : (2020) 1 SCJ 33

Indian Penal Code, 1860 — Section 141, 142, 143, 144, 146, 147, 148, 149, 302, 304II, 307, 325, 449
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