Supreme Court31 Jul 2019Allowed

Central Bank Of India & Ors Vs Tara Chand

Supreme Court Of India · AIR 2019 SC 4344 : (2019) 10 Scale 231 : (2019) 163 FLR 626 : (2019) 6 MLJ 436

Central Bank of India (Employees’) Pension Regulations, 1995 — Regulation 14, 28, 29, 29(1), 29(5), 32Central Bank Of India Employees Voluntary Retirement Scheme, 2001 — Regulation 2, 11(ii)
Supreme Court31 Jul 2019Dismissed

Chilakamarthi Venkateswarlu & Anr Vs State Of Andhra Pradesh & Anr

Supreme Court Of India · AIR 2019 SC 3913 : (2019) 10 Scale 239 : (2019) 3 Crimes 265 : (2019) CriLJ 4513 : (2019) 3 KLJ 702 : (2019) 8 SLT 677 : (2019) 3 ALT(Cri) 22

Indian Penal Code, 1860 — Section 34, 120B, 307, 323, 420, 427, 447, 463, 464, 466, 467, 468, 469, 470, 471, 506(2)Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 482
Supreme Court31 Jul 2019Allowed

Vijendra Vs State Of Uttar Pradesh

Supreme Court Of India · AIR 2019 SC 4351 : (2019) 10 Scale 185 : (2020) 1 ALT(Cri) 94 : (2019) 3 Crimes 270 : (2020) CriLJ 285 : (2019) 3 RCR(Criminal) 964 : (2019) 8 SLT 404

Prevention Of Food Adulteration Rules, 1955 — Rule 9A, 9B, 17, 18Prevention Of Food Adulteration Act, 1954 — Section 7(1), 10(7), 13, 13(2), 16(1)(a)(i)
Supreme Court30 Jul 2019Allowed

G.J. Raja Vs Tejraj Surana

Supreme Court Of India · AIR 2019 SC 3817 : (2019) 10 Scale 168 : (2019) 2 ACJ 650 : (2019) 5 MhLJ 761 : (2019) 3 MLJ(Cri) 573 : (2019) 4 MPLJ 134 : (2019) 2 OLR 447 : (2019) 3 RCR(Criminal) 959 : (2019) 7 SLT 257 : (2019) 109 AllCC 695 : (2019) 3 Crimes 275 : (2019) CriLJ 4267 :

Negotiable Instruments Act, 1881 — Section 138, 142(b), 143A, 143A(5), 148Code Of Criminal Procedure, 1973 — Section 357, 421Maharashtra Land Revenue Code, 1966 — Section 183
Supreme Court30 Jul 2019Allowed

Anil Khadkiwala Vs State (Government Of Nct Of Delhi) And Another

Supreme Court Of India · AIR 2019 SC 3583 : (2019) 8 JT 16 : (2019) 10 Scale 126 : (2019) 2 ACJ 723 : (2019) 3 ACR 2803 : (2019) 2 ALD(Cri) 613 : (2019) 109 AllCC 606 : (2019) 3 ALT(Cri) 58 : (2019) 3 BCR(Cri) 685 : (2019) 6 CTC 221 : (2019) 3 JKJ 204 : (2019) 2 OLR 966 : (2019)

Code Of Criminal Procedure, 1973 — Section 362, 482Negotiable Instruments Act, 1881 — Section 138, 142Code Of Criminal Procedure, 1898 — Section 561A
Supreme Court30 Jul 2019Allowed

Vijay Pandey Vs State Of Uttar Pradesh

Supreme Court Of India · AIR 2019 SC 3569 : (2019) 7 JT 600 : (2019) 10 Scale 129 : (2019) 2 ACJ 672 : (2019) 3 ACR 2806 : (2019) 2 ALD(Cri) 604 : (2019) 109 AllCC 647 : (2019) 3 JKJ 152 : (2019) 2 MPWN 106 : (2019) 2 OLR 461 : (2019) 3 RCR(Criminal) 926 : (2019) 3 RLW 2153

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 31, 35, 35(2), 37, 50, 54
Supreme Court30 Jul 2019Allowed

Zenith Drugs & Allied Agencies Pvt. Ltd. Represented By Its Managing Director, Shri Uday Krishna Paul Vs M/S. Nicholas Piramal India Ltd

Supreme Court Of India · AIR 2019 SC 3785 : (2019) 8 JT 1 : (2019) 10 Scale 142 : (2019) 5 ArbLR 241 : (2019) 5 AWC 4563 : (2019) 4 RAJ 144 : (2019) 3 RCR(Civil) 916 : (2019) 8 SLT 410 : (2019) 5 ALD 296 : (2019) 6 MLJ 187 : (2019) 5 ALT 187

Indian Penal Code, 1860 — Section 34, 403, 406, 409, 420Code Of Civil Procedure, 1908 — Section 151Arbitration And Conciliation Act, 1996 — Section 8, 16
Supreme Court30 Jul 2019Partly Allowed

Suryakant Baburao @ Ramrao Phad Vs State Of Maharashtra And Others

Supreme Court Of India · AIR 2019 SC 3629 : (2019) 8 JT 10 : (2019) 10 Scale 151 : (2019) 3 BCR(Cri) 639 : (2019) 128 CLT 732 : (2019) CriLJ 4164 : (2019) 3 JKJ 230 : (2019) 3 MLJ(Cri) 693 : (2019) 2 OLR 425 : (2019) 1 TLR 455

Indian Penal Code, 1860 — Section 34, 307, 323, 326, 506Code Of Criminal Procedure, 1973 — Section 357Arms Act, 1959 — Section 3, 4, 25
Supreme Court30 Jul 2019Allowed

Sunita Vs State Of Haryana

Supreme Court Of India · AIR 2019 SC 3571 : (2019) 10 Scale 132 : (2019) 8 SLT 666 : (2019) 109 AllCC 663 : (2019) 3 JKJ 35 : (2019) 2 ALD(Cri) 607 : (2019) 14 SCC 258

Indian Penal Code, 1860 — Section 302Evidence Act, 1872 — Section 106