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Supreme Court Of India judgments, 2019

2,131 judgments · page 41 of 107

Supreme Court13 Aug 2019Partly Allowed

Madhukar Nivrutti Jagtap & Ors Vs Pramilabai Chandulal Parandekar & Ors

Supreme Court Of India · AIR 2019 SC 4252 : (2019) 10 Scale 842 : (2019) 6 ALD 165 : (2019) 5 ALT 17 : (2019) 6 AWC 5515 : (2019) 6 BCR 404 : (2019) 128 CLT 930 : (2019) 128 CLT 962 : (2019) 4 JLJR 106 : (2019) 8 MLJ 16 : (2019) 4 PLJR 134 : (2019) 4 RCR(Civil) 114 : (2019) 8 SLT

Transfer Of Property Act, 1882 — Section 52Code Of Civil Procedure, 1908 — Section 100Specific Relief Act, 1963 — Section 16, 21, 22
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Supreme Court13 Aug 2019Allowed

Thankamony Amma & Ors Vs Omana Amma N. & Ors

Supreme Court Of India · AIR 2019 SC 3803 : (2019) 12 Scale 244 : (2019) 3 KLJ 869 : (2019) 4 KLT 361 : (2019) 2 RCR(Rent) 312

Kerala Buildings (Lease And Rent Control) Act, 1965 — Section 11(3), 20Code Of Civil Procedure, 1908 — Section 115Kerala Land Reforms (Vesting And Assignment) Rules, 1970 — Section 9.1(a)
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Supreme Court13 Aug 2019Dismissed

Venkitalakshmi Vs K. Raju And Ors

Supreme Court Of India · (2019) 15 SCC 49 : (2019) 8 JT 120 : (2019) 10 Scale 720 : (2019) 4 RCR(Civil) 110 : (2019) 5 ALT 173

Constitution Of India, 1950 — Article 136(1)
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Supreme Court13 Aug 2019Dismissed

Commissioner Of Income Tax Vs Laxman Das Khandelwal

Supreme Court Of India · AIR 2019 SC 3926 : (2019) 8 JT 116 : (2019) 10 Scale 716 : (2019) 2 OLR 572

Constitution Of India, 1950 — Article 136Income Tax Act, 1961 — Section 68, 69, 132, 143(2), 143(3), 153A, 158BC(a), 153(D), 292BB
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Supreme Court13 Aug 2019

Assam Public Works Vs Union Of India & Ors

Supreme Court Of India · (2019) 9 SCC 70 : (2019) 10 Scale 727 : (2019) 5 ALT 158

Citizenship (Registration Of Citizens And Issue Of National Identity Cards) Rules, 2003 — Rule 4, 4A, 4A(2), 4A(4)Citizenship Act, 1955 — Section 3, 3(1)(a), 3(1)(b), 3(1)(c), 6A, 6A(2), 6A(4)
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Supreme Court13 Aug 2019Allowed

Nareshbhai Bhagubhai & Ors Vs Union Of India & Ors

Supreme Court Of India · (2019) 15 SCC 1 : (2019) 8 JT 189 : (2019) 10 Scale 811 : (2019) 5 ALT 129 : (2019) 8 MLJ 91

Constitution Of India, 1950 — Article 14, 19, 300ARailways Act, 1989 — Section 20A, 20D(1), 20D(2), 20E, 20E(1), 20F, 20G, 20NRailways (Amendment) Act, 2008 — Section 20A, 20B, 20C, 20D, 20E, 20F, 20G, 20H, 20I, 20J, 20K, 20L, 20M, 20N, 20O, 20P
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Supreme Court09 Aug 2019Allowed/Disposed Off

State Of Andhra Pradesh & Ors Vs B. Ranga Reddy (D) By Lrs & Ors

Supreme Court Of India · (2019) 10 Scale 671 : (2019) 4 JLJ 471 : (2019) 7 MLJ 152 : (2019) 4 RCR(Civil) 131 : (2019) 8 SLT 508 : (2019) 5 ALT 212

Code Of Criminal Procedure, 1973 — Section 35A, 144, 145Code Of Civil Procedure, 1908 — Section 2(2), 2(9), 11, 96, 100, 151, Order 2 Rule 2, Order 41 Rule 1, Order 41 Rule 22, Order 41 Rule 33Representation of the People Act, 1951 — Section 7
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Supreme Court09 Aug 2019Disposed Off

Pioneer Urban Land And Infrastructure Limited & Anr. Vs Union Of India & Ors

Supreme Court Of India · AIR 2019 SC 4055 : (2019) 8 SCC 416 : (2019) 8 JT 429 : (2019) 10 Scale 523 : (2019) 7 SLT 345

Constitution Of India, 1950 — Article 14, 19(1)(g), 19(2), 19(6), 300AInsolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 4Companies (Share Capital And Debenture) Rules, 2014 — Rule 18(1)(c)
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Supreme Court09 Aug 2019Partly Allowed

R. Jayapal Vs State Of Tamil Nadu & Anr

Supreme Court Of India · AIR 2019 SC 3727 : (2019) 8 SCC 342 : (2019) 10 Scale 690 : (2019) 4 Crimes 476 : (2019) CriLJ 4367 : (2019) 4 JCC 4137 : (2019) 4 MLJ(Cri) 117 : (2020) 1 SCJ 67

Indian Penal Code, 1860 — Section 34, 299, 300, 302, 304, 304I, 304II, 341
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Supreme Court08 Aug 2019Partly Allowed

Mallikarjun And Others Vs State Of Karnataka

Supreme Court Of India · (2019) 8 SCC 359 : (2019) 9 JT 227 : (2019) 10 Scale 642 : (2019) 4 Crimes 468 : 2019 4 JCC 4050 : (2019) 6 KLJ 1

Indian Penal Code, 1860 — Section 24, 34, 302, 448, 504
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