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Supreme Court Of India judgments, 2019

2,131 judgments · page 39 of 107

Supreme Court21 Aug 2019Dismissed

Ganga Vishan Gujrati & Ors Vs State Of Rajasthan & Ors

Supreme Court Of India · (2019) 16 SCC 28 : (2019) 11 Scale 255 : (2019) 8 SLT 576

Constitution Of India, 1950 — Article 14, 16, 136, 309Rajasthan Land Revenue (Land Records) Rules, 1957 — Rule 171A, 171A(2), 284, 284(i), 284(ii), 284(2), 285, 286, 287, 288, 298(iii), 299, 347A, 347BRajasthan Subordinate Services (Recruitment And Other Service Conditions) Rules, 1960 — Rule 2, 4(g), 9, 9(1)(c), 9(2)
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Supreme Court21 Aug 2019Allowed

Pramod Suryabhan Pawar Vs State Of Maharashtra & Anr

Supreme Court Of India · AIR 2019 SC 4010 : (2019) 9 SCC 608 : (2019) 9 JT 90 : (2019) 11 Scale 209 : (2019) AllMR(Cri) 3949 : (2019) 3 ALT(Cri) 216 : (2019) 4 Crimes 487 : (2019) 4 JLJR 48 : (2019) 4 PLJR 71 : (2019) 4 RCR(Criminal) 135 : (2019) 7 SLT 657

Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 482Indian Penal Code, 1860 — Section 90, 375, 376, 417, 504, 506(2)Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(u), 3(1)(w), 3(2)(vii)
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Supreme Court21 Aug 2019Disposed Off

Jayantibhai Raojibhai Patel Vs Municipal Council, Narkhed & Ors

Supreme Court Of India · (2019) 9 JT 67 : (2019) 11 Scale 277 : (2020) 164 FLR 92 : (2020) LLR 1 : (2019) 7 SLT 650

Constitution Of India, 1950 — Article 136, 226Municipal Councils, Nagar Panchayats and Industrial Townships Act, 1965 — Section 79(6)Industrial Disputes Act, 1947 — Section 11A, 25F
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Supreme Court21 Aug 2019Allowed

M/S Shree Daneshwari Traders Vs Sanjay Jain And Another

Supreme Court Of India · AIR 2019 SC 4003 : (2019) 16 SCC 83 : (2019) 8 JT 334 : (2019) 11 Scale 190 : (2019) 4 Crimes 449 : (2019) CriLJ 4722 : (2019) 4 JCC 4020 : (2019) 4 RCR(Criminal) 130 : (2019) 7 SLT 443 : (2019) 109 AllCC 985

Negotiable Instruments Act, 1881 — Section 118, 138, 139Evidence Act, 1872 — Section 3, 4, 114
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Supreme Court21 Aug 2019Dismissed

Rameshwar And Another Vs State Of Madhya Pradesh

Supreme Court Of India · AIR 2019 SC 3959 : (2019) 8 SCC 303 : (2019) 11 Scale 198 : (2019) 3 UC 1522 : (2020) 110 AllCC 299

Indian Penal Code, 1860 — Section 34, 147, 148, 149, 302, 452Madhya Prades Dakaiti Aur Vyapharan Prabhavit Kshetra Adhiniyam, 1981 — Section 11, 13
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Supreme Court21 Aug 2019Allowed

Ravinder Kaur Vs Manjeet Singh (Dead) Through Lrs

Supreme Court Of India · (2019) 8 SCC 308 : (2019) 9 JT 160 : (2019) 11 Scale 203 : (2019) 4 RCR(Civil) 174 : (2019) 6 ALT 78 : (2019) 5 ALD 181

Hindu Marriage Act, 1955 — Section 13Code Of Criminal Procedure, 1973 — Section 107, 151
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Supreme Court20 Aug 2019Disposed Of

CBI, Gujarat Vs Dilip Mulani & Anr

Supreme Court Of India · (2019) 11 Scale 681

Indian Penal Code, 1860 — Section 107, 108, 120BPrevention of Corruption Act, 1988 — Section 7, 12, 13(1)(d), 13(2), 19
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Supreme Court20 Aug 2019Dismissed

Shakeena & Anr Vs Bank Of India & Ors

Supreme Court Of India · (2019) 8 JT 344 : (2019) 11 Scale 59 : (2019) 7 SLT 298

Constitution Of India, 1950 — Article 142, 226Security Interest (Enforcement) Rules, 2003 — Rule 2(a), 9(7)Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2), 13(4), 13(8), 17, 35, 37
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Supreme Court20 Aug 2019Disposed Off

Mustafa Vs State Of Uttar Pradesh & Ors

Supreme Court Of India · AIR 2019 SC 3949 : (2019) 8 JT 374 : (2019) 11 Scale 118 : (2020) 1 RLW 302

United Provinces Excise Act, 1910 — Section 50, 59(1), 60, 61, 62, 63, 65, 70, 70(2), 72, 72(1), 72(2), 72(3), 72(4), 72(4)(c), 72(5), 72(6), 72(7), 72(8), 72(9)Indian Penal Code, 1860 — Section 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 4, 4(2), 5, 451, 452, 457
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Supreme Court20 Aug 2019Allowed

M/S KUT Energy Pvt. Ltd. & Ors Vs Authorized Officer, Punjab National Bank, Large Corporate Branch, Ludhiana & Ors

Supreme Court Of India · AIR 2019 SC 4994 : (2019) 8 JT 312 : (2019) 11 Scale 162 : (2019) 7 MLJ 843 : (2019) 2 OLR 652 : (2019) 4 RCR(Civil) 151 : (2019) 7 SLT 267 : (2020) 2 MhLJ 36

Security Interest (Enforcement) Rules, 2002 — Rule 11Securitisation And Reconstruction Of Financial Assets And Enforcement Of Securities Interest Act, 2002 — Section 13(2), 13(3), 13(4), 13(10), 13(11), 17, 18Indian Contract Act, 1872 — Section 148, 171
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Supreme Court20 Aug 2019Dismissed

Guruviah Vs State Represented By The Inspector Of Police

Supreme Court Of India · AIR 2019 SC 4034 : (2019) 8 SCC 396 : (2019) 11 Scale 102 : (2020) 110 AllCC 690 : (2019) 3 Crimes 434 : (2019) 3 UC 1441 : (2019) 3 WLN 201

Prevention Of Corruption Act, 1988 — Section 7, 12, 13(1)(d), 13(2), 20Indian Penal Code, 1860 — Section 109
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Supreme Court19 Aug 2019Allowed

Mayandi Vs Pandarachamy & Anr

Supreme Court Of India · (2019) 3 ACJ358 : (2019) 4 CivCC 393 : (2019) 2 OLR 714

Code Of Civil Procedure, 1908 — Order 9 Rule 8, Order 9 Rule 9
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