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Supreme Court Of India judgments, 2019

2,131 judgments · page 25 of 107

Supreme Court23 Oct 2019

Indore Development Authority Vs Manohar Lal & Ors. Etc

Supreme Court Of India · AIR 2019 SC 5482 : (2019) 14 Scale 470 : (2019) 6 ALT 333 : (2019) 9 SLT 241 : (2020) 1 JLJ 56

Constitution Of India, 1950 — Article 32, 124, 124(1), 124(3), 137, 146, 219, 286, 286(1)(a)Delhi High Court (Original Side) Rules, 1967 — Rule 8Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24, 24(2)
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Supreme Court22 Oct 2019Dismissed

Bijay Kumar Singh & Others Vs Amit Kumar Chamariya & Others

Supreme Court Of India · AIR 2019 SC 5461 : (2019) 10 JT 431 : (2019) 14 Scale 277 : (2019) 10 SCC 660 : (2019) 2 RCR(Rent) 689

West Bengal Premises Tenancy Act, 1997 — Section 6(1)(b), 7, 7(1), 7(2), 7(3)West Bengal Premises Tenancy Act, 1956 — Section 17, 17(1), 17(2), 17(2A)(a), 17(2A)(b), 17(2A), 17(2B)Limitation Act, 1963 — Section 5
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Supreme Court22 Oct 2019Dismissed

Ramesh Parsram Malani & Ors Vs State Of Telangana & Ors

Supreme Court Of India · AIR 2019 SC 5584 : (2019) 11 JT 74 : (2019) 14 Scale 302 : (2020) 1 ALD 301 : (2019) 4 WLN 101

Constitution Of India, 1950 — Article 299, 299(1)Displaced Persons (Compensation & Rehabilitation) Rules, 1955 — Rule 3, 11, 34, 49, 51, 52, 86Displaced Persons (Compensation And Rehabilitation) Act, 1954 — Section 2(a), 2(b), 2(e), 3, 3(1), 4, 8, 12, 12(4), 14, 16, 16(2)(b), 17, 20, 20(1)(c), 23, 24, 24(4), 28, 33, 34(1), 34(2), 40
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Supreme Court22 Oct 2019Allowed

P. Chidambaram Vs Central Bureau Of Investigation

Supreme Court Of India · AIR 2019 SC 5272 : (2019) 14 Scale 157 : (2020) 1 BCR(Cri) 225 : (2019) 3 ALT(Cri) 355 : (2020) CriLJ 663 : (2020) 1 RCR(Criminal) 100 : (2019) 8 SLT 643

Indian Penal Code, 1860 — Section 120B, 420, 468, 471Prevention of Corruption Act, 1988 — Section 8, 9, 13(1)(d), 13(2)Code Of Criminal Procedure, 1973 — Section 164, 438
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Supreme Court22 Oct 2019Partly Allowed

State Of Madhya Pradesh Vs Udham And Others

Supreme Court Of India · AIR 2019 SC 5305 : (2019) 10 JT 442 : (2019) 14 Scale 151 : (2019) 10 SCC 300 : (2019) 3 ALT(Cri) 377 : (2020) 1 ALD(Cri) 212 : (2020) CriLJ 757 : (2019) 4 JLJ 445 : (2019) 4 JLJR 454 : (2019) 4 PLJR 379 : (2020) 1 RCR(Criminal) 67

Indian Penal Code, 1860 — Section 34, 326, 452
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Supreme Court21 Oct 2019Allowed/Dismissed

M. Srikanth Vs State Of Telangana And Anr

Supreme Court Of India · AIR 2019 SC 5363 : (2019) 10 JT 451 : (2019) 14 Scale 169 : (2019) 10 SCC 373 : (2019) 3 ALT(Cri) 369 : (2020) 1 ALD(Cri) 202 : (2019) 4 JCC 4111 : (2020) 1 MLJ(Cri) 228 : (2020) 1 RCR(Criminal) 81

Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 156(3), 482Indian Penal Code, 1860 — Section 120B, 380, 418, 420, 448
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Supreme Court21 Oct 2019Disposed Of

Om Parkash And Another Vs Amar Singh And Another

Supreme Court Of India · AIR 2019 SC 5370 : (2019) 10 JT 446 : (2019) 14 Scale 322 : (2019) 10 SCC 136 : (2020) 1 ALD 85 : (2020) 1 ALT 103 : (2019) 3 ACJ 578 : (2019) 4 MPJR 67 : (2020) 1 OLR 22 : (2020) 1 RCR(Civil) 74

Code Of Civil Procedure, 1908 — Order 7 Rule 11, Order 21 Rule 25, Order 21 Rule 35(3), Order 21 Rules 97, Order 21 Rules 99Land Acquisition Act, 1894 — Section 4
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