Supreme Court16 Oct 2019Dismissed
Prahlad Pradhan & Ors Vs Sonu Kumhar & Ors
Supreme Court Of India · (2019) 10 SCC 259 : (2019) 4 Curcc 162 : (2019) 14 Scale 48 : (2019) 4 Civcc 514 : (2019) 3 ACJ 496 : (2019) 4 KLT 374 : (2020) 1 RCR(Civil) 70
COURT ARCHIVE
Supreme Court Of India judgments, 2019
2,131 judgments · page 27 of 107
Supreme Court16 Oct 2019Disposed Of
Vinubhai Haribhai Malaviya And Ors Vs State Of Gujarat And Anr
Supreme Court Of India · AIR 2019 SC 5233 : (2019) 3 ALT(Cri) 284 : (2019) 4 Crimes 267 : (2020) CriLJ 472 : (2019) 263 DLT 305 : (2019) 4 JLJR 411 : JT (2019) 10 SC 537 : (2019) 4 KLJ 429 : (2019) 4 PLJR 336 : (2020) (1) RCR(Criminal) 1 : (2019) 14 Scale 1 : (2019) 8 SLT 525
Constitution Of India, 1950 — Article 20, 21, 136Indian Penal Code, 1860 — Section 384, 420, 465, 467, 468, 471, 511Code Of Criminal Procedure, 1973 — Section 2(c), 2(d), 2(g), 2(h), 154, 156, 156(1), 156(3), 167(2), 169, 170, 173, 173(1), 173(2), 173(2)(i), 173(3), 173(5), 173(6), 173(7), 173(8), 190, 190(1)(a), 190(1)(b), 200, 202, 202(1), 204, 227, 228, 240, 246, 251, 311, 391, 482
Supreme Court16 Oct 2019Dismissed
Surgeon Rear Admiral Manisha Jaiprakash Vs Union Of India & Ors
Supreme Court Of India · (2019) 14 Scale 33 : (2019) 10 SCC 115 : (2019) 2 SCC(L&S) 766
Supreme Court16 Oct 2019Allowed
Ebha Arjun Jadeja & Ors Vs State Of Gujarat
Supreme Court Of India · (2019) 9 SCC 789 : (2019) 3 SCC(Cri) 821 : AIR 2019 SC 5203 : (2020) 1 BCR(Cri) 288 : (2019) 13 Scale 730 : (2020) 1 RCR(Criminal) 43 : (2019) 8 SLT 626 : 2020 CriLJ 556
Terrorist And Disruptive Activities (Prevention) Act, 1987 — Section 3, 5, 20A, 20A(1), 20A(2)Arms Act, 1959 — Section 25(1B)(a), 25(1)(BA), 27Bombay Police Act, 1951 — Section 135
Supreme Court16 Oct 2019Disposed Of
Walaiti Ram Charan Dass & Ors. Etc Vs State Of Punjab & Ors. Etc
Supreme Court Of India · (2019) 10 JT 461 : (2019) 13 Scale 721 : (2019) 9 SCC 779 : AIR 2019 SC 5447 : (2020) 1 RCR(Civil) 65
Constitution Of India, 1950 — Article 14Punjab State Agricultural Marketing Board (Sale And Transfer Of Plots) (First Amendment) Rules, 2008 — Rule 3(iii), 3(iiia), 3(iv)Punjab State Agricultural Marketing Board (Sale And Transfer Of Plots) Rules, 1999 — Rule 3
Supreme Court16 Oct 2019Allowed
John D’souza Vs Karnataka State Road Transport Corporation
Supreme Court Of India · (2019) 4 LLJ 513 : (2019) 14 Scale 57 : (2019) 8 SLT 653 : (2020) 2 KarLJ 144 : (2019) 6 ALT 56
Constitution Of India, 1950 — Article 311(2)Industrial Disputes Act, 1947 — Section 10, 10(1), 10(1)(c), 10(1)(d), 11A, 11(3), 22, 33, 33(1)(a), 33(1)(b), 33(2), 33(2)(b)Industrial Disputes (Appellate Tribunal) Act, 1950 — Section 22
Supreme Court15 Oct 2019Allowed
State Of Punjab Vs Baljinder Singh & Anr.
Supreme Court Of India · AIR 2019 SC 5298 : (2019) 14 Scale 226 : (2019) 10 SCC 473 : (2020) 1 ALD(Cri) 194 : (2020) CriLJ 751 : (2020) 1 RCR(Criminal) 58
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 15, 50, 50(1), 54
Supreme Court15 Oct 2019Allowed
Union Of India And Ors Vs Gautam Khaitan
Supreme Court Of India · AIR 2019 SC 5210 : (2019) 10 JT 285 : (2019) 13 Scale 715 : (2019) 10 SCC 108 : (2019) 3 ALT(Cri) 275 : (2019) 4 MLJ(Cri) 471
Black Money (Undisclosed Foreign Income And Assets) And Imposition Of Tax Act, 2015 — Section 1(3), 2(9), 2(9)(d), 3, 3(1), 10, 50, 51, 51(1), 55, 59, 72(c), 85, 86(1)Income Tax Act, 1961 — Section 139(1), 139(4), 139(5)
Supreme Court15 Oct 2019Dismissed
H. S. Yadav Vs Shakuntala Devi Parakh
Supreme Court Of India · AIR 2019 SC 5098 : (2019) (6) ALT 83 : (2019) 4 JLJR 450 : (2019) (10) JT 260 : (2019) 4 MPJR 59 : (2019) 2 OLR 983 : (2019) 4 PLJR 375 : (2019) 2 RCR(Rent) 541 : (2019) 13 Scale 685 : (2019) 10 SCC 265 : (2020) 1 WLN 19 : (2020) 1 WLN 46
Chhattisgarh Rent Control Act, 2011 — Section 6, 7, 13, 13(2)
Supreme Court14 Oct 2019Allowed
Emaar MGF Land Ltd & Anr Vs Balvinder Singh
Supreme Court Of India · (2019) 10 SC CK 0100
Supreme Court14 Oct 2019Disposed Of
Savita Vs State Of Delhi
Supreme Court Of India · (2019) 3 ACJ 494 : (2019) 10 SCC 29 : (2019) 4 Cricc 739 : (2020) 1 RCR(Criminal) 53
Indian Penal Code, 1860 — Section 304, 498A
Supreme Court14 Oct 2019Dismissed
Shiv Kumar & Anr Vs Union Of India & Ors
Supreme Court Of India · AIR 2019 SC 5374 : (2019) 10 SCC 229 : (2019) 13 Scale 698 : (2019) 6 ALT 1 : (2019) 4 JLJR 289 : (2019) 4 PLJR 231 : (2020) 1 RCR(Civil) 82 : (2019) 4 WLN 87
Supreme Court Rules, 2013 — Order 6 Rule 2Land Acquisition Act, 1894 — Section 4, 4(1), 5A, 6, 9, 10, 11A, 16, 17, 17(2), 17(4), 18, 19, 23, 48(1), 77Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 3(c), 3(m), 3(r), 3(x), 11(4), 24, 24(2)
Supreme Court14 Oct 2019Allowed
State Of Madhya Pradesh Vs Sabal Singh (Dead) By Lrs. & Ors
Supreme Court Of India · (2019) 13 Scale 689 : (2019) 10 SCC 595 : : (2020) 1 JLJ 323 : (2020) 146 RD 57
Madhya Bharat Zamindari Abolition Act Samvat, 2003 — Section 2(c), 3, 4, 4(1), 4(1)(a), 4(2), 37, 37(1), 38, 52, 54(vii), 54(vii)II, 55Madhya Pradesh Land Revenue Code, 1959 — Section 158, 158(1)(a), 158(1)(a), 158(1)(b), 185, 189, 190, 190(1)Code Of Civil Procedure, 1908 — Section 100
Supreme Court14 Oct 2019Disposed Of
State Of Uttarakhand & Ors Vs S.K. Singh & Ors
Supreme Court Of India · (2019) 10 JT 264 : (2019) 13 Scale 737 : (2019) 10 SCC 49 : (2019) 2 SCC(L&S) 726 : (2019) 4 JLJR 261 : (2019) 4 PLJR 179
Constitution Of India, 1950 — Article 14, 16, 309
Supreme Court07 Oct 2019
Felling Of Trees In Aarey Forest (Maharashtra), In Re Vs
Supreme Court Of India · (2019) 9 SCC 363
Supreme Court04 Oct 2019Dismissed
Vidhi Himmat Katariya And Others Vs State Of Gujarat And Others
Supreme Court Of India · (2019) 13 Scale 547 : (2019) 10 SCC 20 : (2019) 11 JT 46
Constitution Of India, 1950 — Article 32Right Of Persons With Disabilities Act, 2016 — Section 32Graduate Medical Education Regulations, 1997 — Regulation 4(3)
Supreme Court04 Oct 2019Dismissed
Duncans Industries Ltd Vs A. J. Agrochem
Supreme Court Of India · AIR 2019 SC 5472 : (2019) 9 SCC 725 : (2019) 10 JT 128 : (2019) 13 Scale 535 : (2020) 1 ALD 179 : (2019) 7 MLJ 748 : (2019) 8 SLT 779 : (2019) 4 WLN 121 : (2020) 2 CTC 842
Insolvency And Bankruptcy Code, 2016 — Section 7, 9, 238Tea Act, 1953 — Section 16B(2), 16D(1), 16D(4), 16E, 16E(1)(b), 16G, 16G(1)(c), 16I(1), 16J, 16K, 16M
Supreme Court04 Oct 2019Allowed
State Of Arunachal Pradesh Vs Ramchandra Rabidas @ Ratan Rabidas & Anr
Supreme Court Of India · AIR 2019 SC 4954 : (2019) 10 JT 471 : (2019) 13 Scale 669 : (2019) 10 SCC 75 : (2019) ACJ 3063 : (2019) 6 ALD 307 : (2020) 1 ALD(Cri) 125 : (2019) 4 ACC 229 : (2020) 1 ALD(Cri) 125 : (2020) 110 AllCC 303 : (2020) CriLJ 122 : (2019) 4 JLJ 290 : (2019) 4 JL
Motor Vehicles Act, 1988 — Section 112, 132(1)(c), 133, 134, 183, 184, 185, 186, 187, 188, 208, 208(3), 209Indian Penal Code, 1860 — Section 5, 177, 188, 272, 273, 279, 300, 340A, 304II, 328, 336, 337, 338General Clauses Act, 1897 — Section 26
Supreme Court04 Oct 2019Allowed
R. Srinivas Kumar Vs R. Shametha
Supreme Court Of India · AIR 2019 SC 4914 : (2019) 9 SCC 409 : (2019) 10 JT 139 : (2019) 13 Scale 530 : (2019) 3 ACJ 490 : (2020) 1 ALD 44 : (2020) 1 ALD 44 : (2020) 138 ALR 265 : (2019) 7 MLJ 717 : (2019) 3 MPWN 49 : (2019) 4 RCR(Civil) 936 : (2019) 9 SLT 214 : (2019) 4 WLN 68
Constitution Of India, 1950 — Article 142Hindu Marriage Act, 1955 — Section 13(1)(i), 13(1)(ib)
Supreme Court04 Oct 2019Dismissed
Yatinkumar Jasubhai Patel And Others Vs State Of Gujarat And Others
Supreme Court Of India · (2019) 13 Scale 523 : (2019) 10 SCC 1 : (2019) 6 ALT 92
Constitution Of India, 1950 — Article 32Gujarat University Act, 1949 — Section 32, 39Indian Medical Council Act, 1956 — Section 10D