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Supreme Court Of India judgments, 2019

2,131 judgments · page 23 of 107

Supreme Court05 Nov 2019Dismissed

Rohtas & Anr Vs State Of Haryana

Supreme Court Of India · AIR (2019) SC 5684 : (2019) 10 SCC 554 : (2019) 11 JT 130 : (2019) 14 Scale 673 : (2020) 2 MLJ(Cri) 189

Constitution Of India, 1950 — Article 136Indian Penal Code, 1860 — Section 34, 148, 149, 302Code of Criminal Procedure, 1973 — Section 313
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Supreme Court05 Nov 2019Dismissed

Tata Housing Development Company Ltd Vs Aalok Jagga And Others

Supreme Court Of India · (2019) 11 JT 1 : (2019) 14 Scale 641 : (2020) 10 FLT 1 : (2020) 3 MLJ 274

Constitution Of India, 1950 — Article 14, 21, 32, 48(A), 51(A), 51(A)(g)Environment (Protection) Rules, 1996 — Rule 4, 5(3), 5(3)(d)Wild Life (Protection) Act, 1972 — Section 26A, 35(1), 35(4)
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Supreme Court04 Nov 2019Allowed

Ranbir Singh & Ors Vs State Of Uttarakhand

Supreme Court Of India · (2019) 11 SC CK 0120

Indian Penal Code, 1860 — Section 201, 218, 304Code Of Criminal Procedure, 1973 — Section 437AScheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(ii), 3(2)(iii)
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