COURT ARCHIVE

Supreme Court Of India judgments, 2019

2,131 judgments · page 24 of 107

Supreme Court04 Nov 2019Allowed

State Of Madhya Pradesh Vs Man Singh

Supreme Court Of India · AIR 2019 SC 5622 : (2020) 1 ALD(Cri) 250 : (2020) 110 AllCC 260 : (2020) CriLJ 643 : (2019) 4 JLJ 594 : (2019) 4 JLJR 444 : JT (2019) (11) SC 53 : (2019) 4 MPJR 116 : (2019) 4 PLJR 369 : (2019) 14 Scale 598 : (2019) 10 SCC 161 : (2019) 2 SCC(L&S) 787 : (2

Code Of Criminal Procedure, 1973 — Section 362, 482Indian Penal Code, 1860 — Section 419, 468, 471Probation Of Offenders Act, 1958 — Section 4, 4(1)

Supreme Court04 Nov 2019

Mrinalini Padhi Vs Union Of India & Others

Supreme Court Of India · (2019) 14 Scale 608 : (2019) 6 ALT 244

Constitution Of India, 1950 — Article 32Shri Jagannath Temple Act, 1955 — Section 21A, 21(2)(i), 21(2)(h), 24(1), 31Shri Jagannath Temple Act, 1955 — Section 4(d1)

Supreme Court25 Oct 2019

Superintending Engineer/ Dehar Power House Circle Bhakra Beas Management Board (Pw) Slapper & Another Vs Excise And Taxation Officer, Sunder Nagar/Assessing Authority

Supreme Court Of India · (2019) 10 JT 401 : (2019) 14 Scale 414

Code Of Civil Procedure, 1908 — Order 41 Rule 1Himachal Pradesh Value Added Tax Act, 2005 — Section 45, 45(4), 46(1), 48, 48(1), 64(5)Limitation Act, 1963 — Section 4, 5, 6, 7, 8, 9, 10, 11, 12, 12(2), 13, 14, 15, 16, 17, 18, 19, 20, 21, 22, 23, 24, 29, 29(2), 29(2)(b)

Supreme Court25 Oct 2019Allowed

Rajasthan Public Service Commission, Ajmer & Anr Vs Shikun Ram Firuda & Anr

Supreme Court Of India · (2019) 10 JT 420 : (2019) 10 SCC 271 : (2019) 2 SCC(L&S) 862, (2019) 14 Scale 396 : (2019) 3 MPWN 84

Constitution Of India, 1950 — Article 142Rajasthan Civil Services (Absorption of Exservicemen) Rules, 1988 — Rule 6B

Supreme Court25 Oct 2019

Principal Commissioner Of Income Tax (Central)-1 Vs NRA Iron & Steel Pvt. Ltd

Supreme Court Of India · (2019) 10 JT 597 : (2019) 14 Scale 433 : (2019) 10 SCC 206 : (2020) 268 TAXMAN 1

Supreme Court25 Oct 2019Allowed

XYZ Vs State Of Gujarat & Anr

Supreme Court Of India · AIR 2019 SC 5395 : (2019) 10 SCC 337 : (2019) 10 JT 424 : (2019) 14 Scale 39 : (2019) 4 Cricc 763 : (2020) 1 ALD(Cri) 190 : (2019) 3 ALT(Cri) 381 : (2020) CriLJ 660 : (2019) 4 JLJR 447 : (2019) 3 MPWN 71 : (2019) 4 PLJR 372 : (2020) 1 RCR(Criminal) 64

Indian Penal Code, 1860 — Section 376, 499, 506(2)Code Of Criminal Procedure, 1973 — Section 482Evidence Act, 1872 — Section 114A

Supreme Court25 Oct 2019Dismissed

State Of Madhya Pradesh And Others Vs Murti Shri Chaturbhujnath And Others

Supreme Court Of India · (2019) 10 JT 428 : (2019) 14 Scale 400 : (2019) 10 SCC 319 : (2020) 1 WLN 34

Madhya PradeshLand Revenue Code, 1959 — Section 114, 115

Supreme Court24 Oct 2019

M/S PLR Projects Pvt. Ltd. Vs Mahanadi Coalfields Limited & Ors

Supreme Court Of India · (2019) 10 SCC 306 : (2019) 2 SCC(L&S) 854

Constitution Of India, 1950 — Article 14, 21

Supreme Court24 Oct 2019Allowed

Imrat Singh & Ors Vs State Of Madhya Pradesh

Supreme Court Of India · (2019) 16 Scale 794 : AIR 2020 SC 536 : (2019) 4 JLJ 650

Indian Penal Code, 1860 — Section 148, 149, 302Code Of Criminal Procedure, 1973 — Section 161

Supreme Court24 Oct 2019

Union Of India Vs Association Of Unified Telecom Service Providers Of India Etc.Etc

Supreme Court Of India · (2019) 14 Scale 513 : (2020) 3 SCC 525

Constitution Of India, 1950 — Article 12, 14, 19(1)(g), 39Kerala General Sales Tax Rules, 1963 — Section 9(a)Code Of Civil Procedure, 1908 — Section 34, Order 34 Rule 6

Supreme Court24 Oct 2019

Shree Ram Urban Infrastructure Ltd. & Anr Vs State Of Maharashtra & Ors

Supreme Court Of India · (2019) 14 Scale 437 : (2020) 1 CPR 44

Mumbai Municipal Corporation Act, 1888 — Section 337, 346, 354, 354AMaharashtra Regional And Town Planning Act, 1966 — Section 22(m), 37, 37(1), 44, 45, 48, 51, 52, 53(3)Maharashtra Fire Prevention & Life Safety Measures Act, 2006 — Section 3

Supreme Court24 Oct 2019Allowed

Sirdar K.B. Ramachandra Raj Urs. (Dead) Through Lrs Vs Sarah C. Urs & Ors

Supreme Court Of India · (2019) 14 Scale 336 : (2019) 10 SCC 343 : (2019) 4 WLN 61

Hindu Succession Act, 1956 — Section 15, 27Income Tax Act, 1961 — Section 54(F), 230AEvidence Act, 1872 — Section 115

Supreme Court24 Oct 2019Dismissed

Chandra Prakash Budakoti Vs Union Of India & Ors.

Supreme Court Of India · (2019) 14 Scale 346 : (2019) 10 SCC 154 : (2019) 4 WLN 82

Uttar Pradesh Protection of Trees in Rural and Hills Areas Act, 1976 — Section 4, 10

Supreme Court24 Oct 2019Disposed Of

Tata Power Delhi Distribution Ltd. NDPL House Vs Manoj Misra And Ors. Etc. Etc.

Supreme Court Of India · (2019) 14 Scale 343 : (2019) 10 SCC 104 : (2019) 263 DLT 660 : (2019) 8 SLT 788 : (2019) 4 WLN 38

National Green Tribunal Act, 2010 — Section 14, 15, 18(1)

Supreme Court24 Oct 2019Dismissed

Jagjiwan Coop. Group Housing Society Ltd. & Ors Vs Lt. Governor, Nct Of Delhi & Ors

Supreme Court Of India · (2019) 14 Scale 334 : (2019) 263 DLT 620 : (2019) 3 MPWN 91 : (2020) 1 RCR(Civil) 93 : (2019) 8 SLT 790

Land Acquisition Act, 1894 — Section 4, 5A, 6, 17(1), 17(4)Right To Fair Compensation And Transparency In Land Acquisition Rehabilitation And Resettlement Act, 2013 — Section 24, 24(2)

Supreme Court24 Oct 2019Dismissed/Allowed/Dismissed

Rajender @ Rajesh @ Raju Vs State (Nct Of Delhi)

Supreme Court Of India · (2019) 10 JT 580 : (2019) 14 Scale 356 : (2019) 10 SCC 623 : (2020) 129 CLT 353 : (2019) 264 DLT 119 : (2019) 10 SCC 623 : (2019) 9 SLT 318

Indian Penal Code, 1860 — Section 34, 120B, 201, 302, 364Code Of Criminal Procedure, 1973 — Section 161, 313Evidence Act, 1872 — Section 10, 65B(4), 106

Supreme Court24 Oct 2019Disposed Of

Municipal Corporation Of Greater Mumbai & Ors Vs M/S Sunbeam High Tech Developers Private Ltd

Supreme Court Of India · (2019) 14 Scale 378 : AIR 2019 SC 543 : (2019) 6 ALT 216 : (2020) 1 ABR 321

Mumbai Municipal Corporation Act, 1888 — Section 260, 337, 338, 342, 344, 347, 351, 351(1A), 351(2), 352, 352A, 354, 354A

Supreme Court24 Oct 2019Allowed

Govt. Of Nct Delhi & Ors Vs Pradeep Kumar & Ors

Supreme Court Of India · (2019) 14 Scale 371 : (2019) 10 SCC 120 : (2019) 2 SCC(L&S) 771 : (2019) 263 DLT 633 : (2019) 4 JLJR 484 : (2019) 4 PLJR 442 : (2019) 8 SLT 792

Supreme Court24 Oct 2019Dismissed

Lt. Col. Paramjit Singh Dhillon Vs Harinder Singh Ghuman

Supreme Court Of India · (2019) 14 Scale 351 : (2020) 1 WLN 36

Constitution Of India, 1950 — Article 227Delhi Land Reforms Act, 1954 — Section 185Code Of Civil Procedure, 1908 — Section 16, 17, Order 14 Rule 2(1), Order 7 Rule 11

Supreme Court23 Oct 2019Allowed

Renu Rani Shrivastava & Anr Vs New India Assurance Company Ltd. & Ors

Supreme Court Of India · (2019) 4 ACC 645 : (2020) ACJ 307 : AIR 2019 SC 5719 : (2020) 1 RCR(Civil) 235